Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act] Union of India - Subsection Section 108(1)(g) in Government of India Act, 1935 (g)affects the grant of relief from any Federal tax on income in respect of income taxed or taxable in the United Kingdom.