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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(d) in The M.P. Boiler Operation Engineers' Rules, 1968

(d)Any certificate granted to the candidate under the Madhya Pradesh Boiler Attendants' Rules, 1958 or a certificate granted by a competent authority referred to in Rule 22 of the Madhya Pradesh Boiler Attendants' Rules, 1958.