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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(4) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(4)The Commission may by special or general order direct that, in addition to the submission of the annual statements of accounts in the form prescribed, a licensee shall submit to the Commission or such other authority as it may designate in this behalf such additional information as it may require for the purpose.