Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 5 in The Sugarcane Cess (Validation) Act, 1961

5. Amendment of U. P Sugarcane Cess (Validation) Act, 1961 .

In sub- section(1) of section 3 of the U. P. Sugarcane Cess (Validation) Act, 1961 , (4 of 1961 .) for the words, figures and letters" during the period beginning with the 26th day of January, 1950 and ending on the 3rd day of February, 1961 ", the words, figures and letters" before the 3rd day of February, 1961 " shall be substituted and shall be deemed always to have been substituted.