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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(4)(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(b)every person holding office as a member of the Board of Management or the Academic Council, as the case may be immediately before the appointed date shall cease to hold that office;