Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Arunachal Pradesh - Subsection Section 96(3) in Arunachal Pradesh Panchayat Raj Act, 1997 (3)The Chairperson, or in his absence one of the members chosen by the members present shall preside at the meeting of the Zilla Parishad.
