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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1) in Punjab Detenus (Conditions of Detention) Order, 1981

(1)The detenus shall for purposes of discipline be subject to such of the rules relating to Civil prisoners as are not inconsistent with this order or any other special order made by the State Government in this behalf.