Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 13 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.24 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 13-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Mr. Shuvodeep Roy, AOR
Mr. Sai Shashank, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. K M Nataraj, A.S.G.
Mr. Kanu Agarwal, Adv.
Ms. Suhasini Sen, Adv.
Ms. Diksha Rai, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Sabarish Subramanian, Adv.
Mr. Anandh Venkataramani, Adv.
Mrs. Vijayalakshmi Venkataramani, Adv.
Mr. Vinayak Mehrotra, Adv.
Ms. Mansi Sood, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Raman Yadav, Adv.
Signature Not Verified
Mr. Arvind Kumar Sharma, AOR
Digitally signed by
Sanjay Kumar
Date: 2023.04.13
Ms. Shraddha Deshmukh, AOR
16:52:50 IST
Reason:
Mr. Sanjay R. Hegde, Sr. Adv.
Ms. Srishti Agnihotri, AOR
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Mr. Shahrukh Ali, Adv.
Mr. Tanay Hegde, Adv.
Ms. Sanjana Grace Thomas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Petition on 21 April 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR