Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Constitution Article Section 1 in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 1. Short title and commencement.- (1)This Act may be called the Constitution (Seventh Amendment) Act, 1956.(2)It shall come into force on the 1st day of November, 1956.
