Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(5) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (5)Every estimate under this section shall be prepared in such form and shall contain such details as may be prescribed by the Statutes.
