Madhya Pradesh High Court
Carnet Elias Fernandes vs Idbi Bank Limited on 22 November, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 23193 of 2023
(CARNET ELIAS FERNANDES AND OTHERS Vs IDBI BANK LIMITED AND OTHERS)
Dated : 22-11-2023
Shri Akshat Agrawal - Advocate for petitioners.
Shri Bhavil Pandey - Advocate for the respondent No.1.
Heard on I.A.No.15369/2023, an application for amendment in the record, challenging order of review Committee.
Since I.A. is not opposed, the same is allowed.
Let necessary correction be carried out within three working days. Let reply to the amended petition be filed within three weeks. List thereafter.
I.R. if any, to continue.
(VIVEK AGARWAL) JUDGE A.Praj.
Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 23-11-2023 10:20:45