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Andhra Pradesh High Court - Amravati

Andhra Pradesh Private Degree Collage ... vs The State Of Ap on 30 May, 2024

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                  (SHOW CAUSE NOTICE BEFORE ADMISSION)
           lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAyATl
                       (SPECIAL ORIGINAL JURISDICTION)
                     THURSDAY, THE THIRTIETH DAY OF MAY,
                       TWO THOUSAND AND TWENTY FOUR
                                 :PRESENT:
                   THE HONOURABLE SRI JUSTICE V SRINIVAS
                         WRIT PETITION NO: 12177 OF 2024
      Between:
        1. Andhra Pradesh Private Degree Collage Management Association,
           Registered rep by its Pres'ldent Kanumarla Gunda Reddy S/o Pitchi
           Reddy Aged about 50 years R/o. D.No. 4-498, Pod'lli Road Darsi
           Prakasam District A.P-523247
        2. Vijaya Jyothi Degree Collage, Rep by its Correspondent Pregada Raja
           sekhar s/o Adi Prabhakar Rao Aged about 56 years R/o. D.No. 8-643a,
           Indhirala vari street, Mangalag'lri Guntur Distr-let A.P-522503

        3. VJP & DLB Degree Collage, Rep by its Correspondent Veesam
           venkata prasad s/o veesam Nageswara rao Aged about 56 years
           R/o.H.No.1-322     Brahmananda     Reddy    Nagar,   Mangalagiri    Guntur

           District A.P-522503
                                                                        ...Petitioners

                                          AND

         1. The State of Andhra Pradesh, Rep by its Principal Secretariat Higher
            Educat'lon Department Secretariat Buildings, Velagapudi, Amaravathi
            Guntur District.-522 503.

         2. All India Council for Technical Education, Rep. by its Member Secretary
            Nelson Mandela Marg, Vasanth Kunji New Delhi-110 067

         3. University Grants Commission (UGC), Rep. by -Its Secretary Bahadur
            Shah Zafar marg. New Delhi -110 002.

         4. The Andhra Pradesh State Council For Higher Education, Rep by its
            secretary Niladri Towers, 6th Battalian Road Mangalagiri, Guntur
            District Andhra Pradesh - 524 324
   5. Acharya Nagarjuna University, Represented by its Registrar, Nagarjuna
        Nagar, Pedapadu Guntur District Andhra Pradesh-522510 I
  6. Sri Krishnadevaraya UnI'VerSity, Represented by its Registrar,
        AnanthapurDistrict Andhra Pradesh-521003
  7. Krishna University, Represented by its Registrar, Rudravaram Kona
        Road Machilipatnam District Andhra Pradesh-521003

  8. Sri Venkateswara University, Represented by its Registrar, Prakasam
        Road Tirupathi District Andhra Pradesh-517502

  9. Yogi VemanaUniversity, Represented by its Registrar, Vemanapuram
        University road Kadapa District Andhra Pradesh-516005
  10.            Andhra University, Represented by its Registrar, Waltair,
        Visakhapatnam District Andhra Pradesh-53OOO3
  ll.            Adikavi Nannaya University, Represented by its Registrar,
        Adikavi University Road RajamahendravaramDistrict Andhra Pradesh-
        533296
  12.            Rayalaseema University, Represented by its Registrar, Nandyal
         Road, Pasupula Kurnool District Andhra Pradesh-518002
   13.           Vikram Simhapuri University, Represented by its Registrar,
         Kakutur, Nellore District Andhra Pradesh -524324
   14.           Andhra Kesari University, Represented by its Registrar, Ongole,
         Prakasam District Andhra Pradesh - 523272
   15.           Dr.B.R.Ambedkar University, Represented by its Registrar,
         Etcherla, Srikakulam District Andhra Pradesh -523272.
                                                                 .,.Respondents


         WHEREAS the Petitioners above named through their Advocate M/s
Jyothi Eswar Gogineni, presented this Petition under Article 226 of the
Constitution of India praying that in the circumstances Stated in the affidavit

filed therewith, the High Court may be pleased to issue, a Writ, order or

direction more in the nature of Mandamus declaring the action of the
respondents No. 5 to 15 in issuing the notifications dated 05.06.2023,
 22.03.20241     17.05.20241     17.05.2024122.05.2024117.05.2024121.05.20241

24.05.2024, 20.05.2024, 18.05.2024, and 25.05.2024 inviting the application

for grant of afflljation to the pr'lvate clegree collages for the academic year
2024-2025     without   considering   the     rePreSentat-Ions    dated    20.04.2024,
20.04.2024120.05.2024120.05.2024120.05.2024120.05.2024121.05.20241

21.05.2024,     24.05.2024,    20.05.2024,    and   27.05.2024,     made     by the      1
petitioner as well as its members is illegal arbitrary unjust and contrary to the

provision of the A.P.Educat'lon Act 1982 and consequently quash the Same
and direct the respondents to postpone the date to grant of afflliations to the

private degree collages for the academic year 2024 -25.


      AND WHEREAS the High Court upon                    perusing the Petition and

affidavit filed herein and upon hearing the arguments of M/s Jyoth-I Eswar
Gogineni Advocate for the Petitioners, GP for Higher               Education for the
respondent No.1, M/s Uma Devi, Standing Counsel for the respondent No.2,
 M/s P.Punna Rao, Standing Counsel for the respondent No.3, M/s S.Paradhi,
 standing counsel for the respondent No.4, M/s M.Murali Lincoln, Standing
 counsel for the respondent No,5, M/s Kasi Basavaiah, Standing Counsel for
 the respondent No.6,         M/s T.S.N.     Sudhakar,   Stand-lng Counsel for the
 respondent No.7, M/s Butta Vijaya Bhaskar, Standing Counsel for the
 respondent No.8, M/s T.Niranjan, Standing Counsel for the respondent No.9,
 M/s V.     Sai   Kumar,      Standing Counsel for the respondent No.10,              M/s
 K.Dhanunjaya Reddy, Standing Counsel for the respondent No.ll, M/s
 y.Ratna Prabha, Standing Counsel for the respondent No.12, M/s Chinnapa
 Reddy, Standing Counsel for the respondent No.13, M/s Battula Raj Kiran,
 standing counsel for the respondent No.15,          directed issue Of notice tO the
 Respondents herein tO Show Cause aS tO Why this WRIT PETITION should not

 be admitted.
 You viz:

   1. The PrincI'PaI Secretariat, State ofAndhra Pradesh, Higher Education
         Department Secretariat Buildings, Velagapudi, Amaravathi Guntur
         District.-522 503.

   2. Member Secretary, All India Council for Technical Education, Nelson

         Mandela Marg, Vasanth Kunji New Delhi-110 067

   3. The Secretary, University Grants Commission (UGC), Bahadur Shah
         Zafar marg. New Delhi -110 002.

   4. The Secretary, Andhra Pradesh State Council For Higher Education,
         Niladri Towers, 6th Battalian`Road Mangalagiri, Guntur District Andhra

         Pradesh - 524 324
   5. The Registrar, Acharya Nagarjuna University, Nagarjuna Nagar,
         Pedapadu Guntur District Andhra Pradesh-522510
   6. The Registrar, Sri Krishnadevaraya University, AnanthapurDistrict
         Andhra Pradesh-521003
   7. The Registrar, Krishna University, Rudravaram Kona Road
         Machilipatnam District Andhra Pradesh-521003

   8. The Registrar, Sri Venkateswara University, Prakasam Road Tirupathi
         District Andhra Pradesh-517502
   9. The Registrar, Yogi VemanaUniversity, Vemanapuram University road
         Kadapa District Andhra Pradesh-516005
   10.         The Registrar, Andhra University, Waltair, Visakhapatnam District
         Andhra Pradesh- 530003
   ll.         The Registrar, Adikavi Nannaya University, Adikavi University

         Road RajamahendravaramDistrict Andhra Pradesh-533296
   12.         The Registrar, Rayalaseema University, Nandyal Road, Pasupula
         KurnooI District Andhra Pradesh-518002

   13.         The Registrar, Vikram Simhapuri University, Kakutur, Nellore

         District Andhra Pradesh -524324
   14.         The Registrar, Andhra Kesari University, Ongole, Prakasam
         District Andhra Pradesh -523272
    15.          The Reg-lstrar, Dr.B.R.Ambedkar University, Etcherla, Srikakulam
         District Andhra Pradesh -523272.

are be and hereby directed to show cause either appearing in person or
through an Advocate, as to why in the Circumstances Set Out in the Petition
and the affidavit filed therew'lth (copy enclosed) this writ Petition 'should not be
admitted, on or before o6.06.2024, on which date the Case Stands POSted for
hearing.



lA NO: 1~OF 2024

         petition under sect'lon 151 CPC praying that in the Circumstances

stated in the affldav|lt filed -ln support of the petition, the High Court may be

pleased grant interim suspension of the notifications 05.06.2023, 22.03,2024,
17.05'2024,     17.05.2024,   22.05.2024I   17.05.2024,    21.05.2024124.05.20241

20.05.2024,18.05.2024, and 25.05.2024 issued by respondent No. 5 to 15
and direct the respondents to postpone the date to grant of affiliations to the

private degree colleges for the academic year 2024-25, pending disposal Of
wp No. 12177 of 2024, on the file of the High Court.


The Court made the follow-lng


ORDER:

[IHeard Smt.Jyothi Eswar Gogineni, learned counsel for the petitioners.

Notice before admission.

Learned counsel for the petitioners iS Permitted tO take Out personal notice to all the respondents by Registered Post with Acknowledgment Due and file proof of Service before the Registry.

Learned counsel for the petitioners Submits that On 25.05.2024, respondent No.14/Andhra Kesari Univers-lty issued a notification tO submit online applications on or before 31.05.12024. Likewise, other universities/respondents also issued motif-lcations with a little period of time to submit online applications. Learned counsel for the petitioners further submits that since some matters are pending before the Delhi High Court, if the date is not extended, the petitioners will be put to heavy and irreparable loss.

Perused the record.

Considering the facts and circumstances of the case and in view of the cut-off date, to submit online applications is short, this court is of the considered opinion that the cut-off date to submit the online applications for all the Universities are hereby extended till 14.06.2024.

The respondents can file their objections if any, before the lv Vacation Court on 06.06.2024.

      Post on 06.06.2024."                                                 i

                                                         sd/-G. HELA NA!DU
                                                     ASSISTANT RE.GISTRAR/ ,,

                              //TRUE COPY//
                                                          s ECTl6# ;oi=;~E~R~
                                               For
To,

1. The Principal Secretariat, State of Andhra Pradesh, Higher Education Department Secretariat Buildings, Ve'agapudi, Amaravathi Guntur District.-522 503.

2. Member Secretary, All India Council for Technical Education, Nelson Mandela Marg, Vasanth Kunji New Delhi-110 067

3. The Secretary, University Grants Commission (UGC), Bahadur Shah Zafar marg. New Delhi -110 002.

4. The Secretary, Andhra Pradesh State Council For Higher Education, Niladri Towers, 6th Battalian Road Mangalagiri, Guntur District Andhra Pradesh - 524 324

5. The Registrar, Acharya Nagarjuna University, Nagarjuna Nagar, Pedapadu Guntur District Andhra Pradesh-522510

6. The Registrar, Sri Krishnadevaraya University, AnanthapurDistrict Andhra Pradesh-521003

7. The Registrar, Krishna University, Rudravaram Kona Road Machilipatnam District Andhra Pradesh-521003

8. The Regl'strar, Sri Venkateswara University, Prakasam Road Tirupathi District Andhra Pradesh-517502

9. The Registrar, Yogi VemanaUniversity, Vemanapuram University road Kadapa District Andhra Pradesh-516005

10. The Registrar, Andhra University, Waltair, Visakhapatnam District Andhra Pradesh- 530003 ll. The Registrar, Adikavi Nannaya University, Adikavi University Road RajamahendravaramDistrict Andhra Pradesh-533296

12. The Registrar, Rayalaseema University, Nandyal Road, Pasupula KurnooI District Andhra Pradesh-518002

13. The Registrar, Vikram Simhapur'l Univers'lty, Kakutur, Nellore District Andhra Pradesh - 524324

14. The Registrar, Andhra Kesari University, Ongole, Prakasam District Andhra Pradesh - 523272

15. The Registrar, Dr.B.R.Ambedkar University, Etcherla, Srikakulam District Andhra Pradesh -523272. (Addressee nos.1 to 15 by RPAD- along with a copy of petition and affidavit)

16. One CC to Sri Jyothi Eswar Gogineni, Advocate [OPUC]

17. Two CCs to GP for H-lgher Educat-IOn, High Court ofAndhra Pradesh. [OUT]

18. One CCto M/s Uma Devi, Standing Counsel [OPUC]

19. One CCto M/s P.Punna Rao, Standing Counsel [OPUC]

20. One CC to M/s S.Paradhi, Standing Counsel [OPUC]

21. One CC to M/s M.Murali Lincoln, Standing Counsel [OPUC]

22. One CC to M/s Kasi Basavaiah, Standing Counsel [OPUC]

23. One CC to M/s T.S.N.Sudhakar, Standing Counsel [OPUC]

24. One CC to M/s Butta Vijaya Bhaskar, Standing Counsel [OPUC]

25. One CC to M/s T.Niranjan, Stand-lng Counsel [OPUC]

26. One CC to M/s V.Sat Kumar, Stand'lng Counsel [OPUC]

27. One CC to M/s K.Dhanunjaya Reddy, Stand-Ing Counsel [OPUC]

28. One CC to M/s Y.Ratna Prabha, Standing Counsel [OPUC]

29. One CC to M/s Chinnapa Reddy, Standing Counsel [OPUC]

30. One CC to M/s Battula Raj Kiran, Standing Counsel [OPUC]

31. Onesparecopy CVSS HIGH COURT SV,J DATED :30/05/2024 POST ON 06-06.2024- NOTICE BEFORE ADMISSION WP.No.12177 of 2024 ng:I;I-!at :-'.:,l}£ : -_f-€-;:#¥ i}{Ji| DIRECTION }?!i, `=T`-r=:` I ~nd.ar`Fid`l:i :a:4J!-qu'?gr.

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