Section 3(1)(viii) in Rajasthan Agricultural Loans Act, 1956

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(viii)"State" shall mean the new State of Rajasthan as formed by section 10 of the States Reorganisation Act, 1956 (Central Act, 37 of 1956).

Legal Document View