Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A] [Entire Act] State of Kerala - Subsection Section 57A(2) in Kerala Cooperative Societies Act, 1969 (2)[ A society shall contribute to the Fund at such rates as may be specified in the scheme.]
