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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(69) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(69)"Trial Operation" in relation to transmission system shall have the same meaning as specified in Clause (5) of Regulation 6.3A of Grid Code;