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Punjab-Haryana High Court

Mehak Sharma vs Rakesh Kumar on 15 January, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                           Neutral Citation No:=2024:PHHC:004591




CRM-M-44204-2023                        #1#              2024:PHHC:004591

         IN THE HIGH COURT OF PUNJAB & HARYANA AT
                       CHANDIGARH.


                                                           CRM-M-44204-2023

                                                   Date of Decision:-15.01.2024

Mehak Sharma.

                                                                    ......Petitioner.

                                     Versus

Rakesh Kumar.

                                                                  ......Respondent.

CORAM:- HON'BLE MR. JUSTICE JASJIT SINGH BEDI

Present:-    None for the Petitioner.

                                  ***

JASJIT SINGH BEDI, J. (ORAL)

Case called.

None has put in appearance on behalf of the petitioner nor any request for pass over is made.

Position was the same on the last date of hearing as well. In view of the above, the present petition is hereby dismissed for want of prosecution.

However, the petitioner is at liberty to get it revived if any cause of action still subsists.

( JASJIT SINGH BEDI ) JUDGE January 15, 2024 Vinay Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2024:PHHC:004591 1 of 1 ::: Downloaded on - 16-01-2024 05:17:40 :::