Punjab-Haryana High Court
Mehak Sharma vs Rakesh Kumar on 15 January, 2024
Author: Jasjit Singh Bedi
Bench: Jasjit Singh Bedi
Neutral Citation No:=2024:PHHC:004591
CRM-M-44204-2023 #1# 2024:PHHC:004591
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
CRM-M-44204-2023
Date of Decision:-15.01.2024
Mehak Sharma.
......Petitioner.
Versus
Rakesh Kumar.
......Respondent.
CORAM:- HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present:- None for the Petitioner.
***
JASJIT SINGH BEDI, J. (ORAL)
Case called.
None has put in appearance on behalf of the petitioner nor any request for pass over is made.
Position was the same on the last date of hearing as well. In view of the above, the present petition is hereby dismissed for want of prosecution.
However, the petitioner is at liberty to get it revived if any cause of action still subsists.
( JASJIT SINGH BEDI ) JUDGE January 15, 2024 Vinay Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2024:PHHC:004591 1 of 1 ::: Downloaded on - 16-01-2024 05:17:40 :::