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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(7)(a) in The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010

(a)the cost of acquisition of heritage objects, building, artifacts, handicrafts or heritage precincts or heritage area for the purpose of conservation.