Delhi High Court - Orders
The Polo/Lauren Company L.P vs M/S Embassy Apparel And Ors on 4 March, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~38, 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 782/2022, I.A. 4641/2023
THE POLO/LAUREN COMPANY L.P ..... Petitioner
Through: Mr. Ajay Amitabh Suman, Advocate.
versus
M/S EMBASSY APPAREL AND ORS ..... Respondents
Through: Ms. Bhavya Sethi, Mr. Akul
Mehandru and Mr. Arpan Veera,
Advocates for R-1.
+ CS(COMM) 452/2017, I.A. 3422/2014, I.A. 2540/2018
THE POLO/LAUREN COMPANY L.P. ..... Plaintiff
Through: Mr. Ajay Amitabh Suman, Advocate.
versus
M/S EMBASSY APPAREL ..... Defendant
Through: Ms. Bhavya Sethi, Mr. Akul
Mehandru and Mr. Arpan Veera,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 04.03.2024
1. Mr. Ajay Amitabh Suman, counsel for the Petitioner/ Plaintiff, seeks an adjournment on the ground of non-availability of the arguing counsel viz. Mr. S.K. Bansal, which is not opposed by counsel for Respondent No. 1/ Defendant.
2. List on 8th August, 2024.
SANJEEV NARULA, J MARCH 4, 2024 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:08:05