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State of Tamilnadu - Section

Section 39 in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

39. Land to continue to vest in the owner thereof.

- Nothing in this Act shall be deemed to cause the right of ownership of a public trust or any other person in the land the possession of which stands transferred under section 36 to the tenant farming society to cease to vest in such public trust or such other person.