Rajasthan High Court - Jodhpur
M/S. Kanoria Chemicals And Industries ... vs State Of Rajasthan And Ors on 20 March, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 15679/2017
M/s. Kanoria Chemicals And Industries Ltd.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Puneet Jain (on VC)
For Respondent(s) : Mr. Sandeep Shah, Sr. Adv. & AAG
assisted by Mr. Abhimanyu Singh
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/03/2023 List on 10.04.2023, as prayed.
(DR. PUSHPENDRA SINGH BHATI), J. 22-Zeeshan (Downloaded on 21/03/2023 at 10:10:21 PM) Powered by TCPDF (www.tcpdf.org)