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Rajasthan High Court - Jodhpur

M/S. Kanoria Chemicals And Industries ... vs State Of Rajasthan And Ors on 20 March, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Writ Petition No. 15679/2017

                                   M/s. Kanoria Chemicals And Industries Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan And Ors.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Puneet Jain (on VC)
                                   For Respondent(s)        :     Mr. Sandeep Shah, Sr. Adv. & AAG
                                                                  assisted by Mr. Abhimanyu Singh



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 20/03/2023 List on 10.04.2023, as prayed.

(DR. PUSHPENDRA SINGH BHATI), J. 22-Zeeshan (Downloaded on 21/03/2023 at 10:10:21 PM) Powered by TCPDF (www.tcpdf.org)