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[Cites 0, Cited by 0] [Section 343ZE] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343ZE(1) in Andhra Pradesh Municipalities Act, 1965

(1)The State Election Commission may nominate an Observer who shall be an officer of Government to watch the conduct of election or elections in a ward or a group of wards or for a Municipality or a group of Municipalities and to perform such other functions as may be entrusted to him by the Commission in relation thereto.