Supreme Court - Daily Orders
Surender Singh vs The State Of Haryana State Of Haryana And ... on 18 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
1
ITEM NO.10+9 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15476/2016
(Arising out of impugned final judgment and order dated 05-02-2016
in RFA No. 1854/2012 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SURENDER SINGH Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. Respondent(s)
([TO BE TAKEN UP AS FIRST CASE])
WITH
SLP(C) No. 18631/2016 (IV-B)
SLP(C) No. 19204/2016 (IV-B)
SLP(C) No. 18594/2016 (IV-B)
SLP(C) No. 18534/2016 (IV-B)
SLP(C) No. 15541/2016 (IV-B)
SLP(C) No. 38745/2016 (IV-B)
SLP(C) No. 19859-19862/2016 (IV-B)
SLP(C) No. 38735-38738/2016 (IV-B)
SLP(C) No. 19955/2016 (IV-B)
SLP(C) No. 38746-38750/2016 (IV-B)
SLP(C) No. 38706-38708/2016 (IV-B)
SLP(C) No. 21944/2016 (IV-B)
SLP(C) No. 38729-38730/2016 (IV-B)
SLP(C) No. 38477-38483/2016 (IV-B)
(IA No.77034/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 24387-24393/2017 (IV-B)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016
FOR CONDONATION OF DELAY IN REFILING ON IA 8/2016)
SLP(C) No. 38562-38594/2016 (IV-B)
(IA No.93933/2017-CONDONATION OF DELAY IN FILING and and IA
No.93927/2017-APPLICATION FOR SUBSTITUTION)
SLP(C) No. 32033-32041/2016 (IV-B)
SLP(C) No. 26270-26271/2016 (IV-B)
SLP(C) No. 38710-38711/2016 (IV-B)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.01.19
SLP(C) D 25046/2016 (IV-B)
16:19:43 IST
Reason:
(IA No.58760/2017-CONDONATION OF DELAY IN FILING and IA
No.58763/2017-CONDONATION OF DELAY IN REFILING)
2
SLP(C) No. 38504-38509/2016 (IV-B)
SLP(C) No. 38470-38474/2016 (IV-B)
SLP(C) No. 38701/2016 (IV-B)
SLP(C) No. 38718-38727/2016 (IV-B)
SLP(C) No. 38713-38716/2016 (IV-B)
SLP(C) No. 38698/2016 (IV-B)
SLP(C) No. 2626-2627/2017 (IV-B)
SLP(C) No. 2013-2031/2017 (IV-B)
SLP(C) No. 38488-38503/2016 (IV-B)
SLP(C) No. 29499/2016 (IV-B)
SLP(C) No. 38484-38485/2016 (IV-B)
S.L.P.(C)...CC No. 18530-18531/2016 (IV-B)
SLP(C) No. 38510-38516/2016 (IV-B)
SLP(C) No. 38434-38435/2016 (IV-B)
SLP(C) No. 38703/2016 (IV-B)
(IA No.119089/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 38705/2016 (IV-B)
SLP(C) No. 8084/2017 (IV-B)
SLP(C) No. 9551/2017 (IV-B)
SLP(C) No. 9242/2017 (IV-B)
SLP(C) No. 30834/2016 (IV-B)
SLP(C) No. 38659/2016 (IV-B)
SLP(C) No. 22957-22958/2017 (IV-B)
(IA No.68043/2017-APPLICATION FOR SUBSTITUTION and IA
No.68046/2017-EXEMPTION FROM FILING O.T. and IA
No.68042/2017-PERMISSION TO FILE SLP and IA
No.68045/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.69420/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
SLP(C) No. 35059/2016 (IV-B)
SLP(C) No. 35054-35057/2016 (IV-B)
SLP(C) No. 4371/2017 (IV-B)
SLP(C) No. 4335-4336/2017 (IV-B)
S.L.P.(C)...CC No. 24562-24570/2016 (IV-B)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
SLP(C) No. 3033-3039/2017 (IV-B)
SLP(C) No. 38461/2016 (IV-B)
SLP(C) No. 5934/2017 (IV-B)
SLP(C) No. 5935/2017 (IV-B)
SLP(C) No. 9228/2017 (IV-B)
SLP(C) No. 9239/2017 (IV-B)
S.L.P.(C)...CC No. 3152/2017 (IV-B)
SLP(C) No. 5937/2017 (IV-B)
SLP(C) No. 9924/2017 (IV-B)
SLP(C) No. 4362/2017 (IV-B)
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SLP(C) No. 4369-4370/2017 (IV-B)
SLP(C) No. 31097/2017 (IV-B)
(IA No.40116/2017-CONDONATION OF DELAY IN FILING and IA
No.40118/2017-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 9243/2017 (IV-B)
SLP(C) No. 11874-11875/2017 (IV-B)
SLP(C) No. 11440-11489/2017 (IV-B)
(incomplete before court)
SLP(C) No. 11709/2017 (IV-B)
Diary No(s). 12429/2017 (IV-B)
( IA No.42148/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 12432/2017 (IV-B)
( IA No.42130/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 12433/2017 (IV-B)
Diary No(s). 12434/2017 (IV-B)
( IA No.40872/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 13789/2017 (IV-B)
(IA No.44963/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 13790/2017 (IV-B)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 43553/2017)
Diary No(s). 13791/2017 (IV-B)
Diary No(s). 13792/2017 (IV-B)
Diary No(s). 15878/2017 (IV-B)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 42964/2017
FOR APPLICATION FOR SUBSTITUTION ON IA 42965/2017
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
42967/2017 FOR PERMISSION TO FILE SLP/TP ON IA 42968/2017)
SLP(C) No. 372/2018 (IV-B)
( IA No.135321/2017-CONDONATION OF DELAY IN FILING and IA
No.135323/2017-APPLICATION FOR SUBSTITUTION and IA
No.135319/2017-PERMISSION TO FILE SLP/TP and IA
No.135324/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.135322/2017-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 21035/2017 (IV-B)
SLP(C) No. 17627/2017 (IV-B)
(FOR ADMISSION)
SLP(C) No. 29983/2017 (IV-B)
4
( IA No.91806/2017-CONDONATION OF DELAY IN FILING and IA
No.91808/2017-APPLICATION FOR SUBSTITUTION and IA
No.91805/2017-PERMISSION TO FILE SLP/TP and IA
No.91809/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.91807/2017-CONDONATION OF DELAY IN REFILING
SLP(C) No. 21420/2017 (IV-B)
(FOR ADMISSION and IA No.67660/2017-CONDONATION OF DELAY IN
REFILING)
SLP(C) No. 29981-29982/2017 (IV-B)
(IA No.91876/2017-CONDONATION OF DELAY IN FILING and IA
No.105605/2017-DELETING THE NAME OF RESPONDENT)
SLP(C) No. 31215-31217/2017 (IV-B)
( IA No.108069/2017-CONDONATION OF DELAY IN FILING and IA
No.108072/2017-APPLICATION FOR SUBSTITUTION and IA
No.108080/2017-EXEMPTION FROM FILING O.T. and IA
No.108067/2017-PERMISSION TO FILE SLP/TP and IA
No.108075/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.108071/2017-CONDONATION OF DELAY IN REFILING and IA
No.108079/2017-DELETING THE NAME OF RESPONDENT)
SLP(C) No. 33226-33230/2017 (IV-B)
( IA No.122042/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 37077/2017 (IV-B)
(IA No.125564/2017-CONDONATION OF DELAY IN FILING
SLP(C) No. 34271-34280/2017 (IV-B)
(Other)
Item No.9
SLP (C) No.1046-1053/2018
IA NO.140287/2017-C/DELAY IN FILING AND IA NO.140291/2017 AND
NO.140288/2017- APPLICATION FOR SUBSTITUTION AND IA NO.140286/2017-
PERMISSION TO FILE SLP/TP AND IA NO.140289/2017-C/DELAY IN FILING
SUBSTITUTION APPLN.
Date : 18-01-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Counsel for the parties:-
Mr. Brijender Chahar, Sr. Adv.
Ms. Jyoti Chahar, Adv.
Mr. Karan Chahar, Adv.
Mr. Shashi Bhushan, Adv.
Mr. Vinay Garg, AOR
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SLP(C) No.
38718-38727/2016 Mr. Dhruv Mehta, Sr. Adv.
Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
Mr. Alok Sangwan, AAG
Mr. Sunny Kadiyan, Adv.
Dr. Monika Gusain, AOR
SLP(C) No.
38713-38716/2016 Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
SLP(C) No.
35059/2016 Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
SLP(C) No.
11440-11489/2017 Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
S.L.P.(C)...CC
No. 3152/2017 Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
Mr. Arun K. Sinha, AOR
Mr. Mohinder Singh, Adv.
Mr. Rakesh Singh, Adv.
Mr. Sinha Shrey Nikhilesh, Adv.
Mr. Ashwini Kumar, Adv.
Mr. Raghav Kakar, Adv.
Mr. Praveen Agrawal, AOR
Mr. Aditya Singh, AOR
Mr. Siddharth Mittal, AOR
Mr. Nayan Nepal, Adv.
Mr. Ankit Swarup, AOR
Ms. Tanya Swarup, Adv.
Ms. Shobha, AOR
Mr. Satyam Jyoti Saikia, Adv.
Mr. Sandeep Kumar Lala, Adv.
Mr. S.K. Sinha, AOR
Mr. Rattan Lal, Adv.
Ms. Seema Kashyap, Adv.
Dr. M.S. Verma, Adv.
Mr. N.N. Jha, Adv.
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Ms. Ranjana Vohra, Adv.
Mrs. Santosh Singh, AOR
Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Devik Singh, Adv.
Mr. Manoj Joshi, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Himanshu Gupta, Adv.
Mr. Anil Kumar Tandale, AOR
Mr. Siddharth Jain, Adv.
Mr. Gaurav Aggarwal, Adv.
Mr. Umang Shankar, AOR
Mr. Gagan Gupta, AOR
SLP(C)
D 25046/2016 Mr. Akshat Shrivastava, AOR
Mr. Inderjeet Yadav, Adv.
SLP(C)
No. 31097/2017 Mr. Akshat Shrivastava, AOR
Mr. Inderjeet Yadav, Adv.
Ms. Savita Devi, Adv.
Mr. Shushant Mittal, Adv.
Dr. Kailash Chand, AOR
Mr. Vijay K. Jain, AOR
Dr. Dinesh Rattan Bhardwaj, AOR
Dr. Ashutosh Garg, Adv.
Mr. Siddharth Batra, Adv.
Mr. Ravinder Kumar, Adv.
Mr. Ajit Sharma, AOR
Mr. R.K. Shokeen, Adv.
Mr. Roopansh Purohit, AOR
Mr. Siddharth Yadav, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Kumud Lata Das, AOR
Mr. Anshuman Ashok, AOR
Mr. Swetank Shantanu, AOR
Mr. Pratap Shankar, Adv.
Ms. A. Shivani, Adv.
Ms. Surabhi, Adv.
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Mr. Ram Kishor Singh Yadav, AOR
Mr. Ankit Swarup, AOR
Mr. Ajit Sharma, AOR
Dr. Kailash Chand, AOR
Ms. Usha Nandini. V, AOR
Mrs. Amita Gupta, AOR
Ms. Priti Yadav, Adv.
Mr. Vikas Verma, Adv.
Mr. Shahid Akhtar, Adv.
Mr. Vibhuti Sushant Gupta, Adv.
Dr. Kailash Chand, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Permission to file SLP is granted. Heard learned counsel for the parties at length. Judgment reserved.
(ASHA SUNDRIYAL) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Books cited:-
1) (2008) 14 SCC 745
2) (2010) 12 SCC 51
3) (1988) 3 SCC 751 para 4
4) (2005) 4 SCC 789
5) (2013) 16 SCC 392