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Supreme Court - Daily Orders

Surender Singh vs The State Of Haryana State Of Haryana And ... on 18 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

                                            1

     ITEM NO.10+9                    COURT NO.8                SECTION IV-B

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.15476/2016

     (Arising out of impugned final judgment and order dated 05-02-2016
     in RFA No. 1854/2012 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     SURENDER SINGH                                           Petitioner(s)

                                          VERSUS

     STATE OF HARYANA AND ORS.                              Respondent(s)
     ([TO BE TAKEN UP AS FIRST CASE])
     WITH
     SLP(C) No. 18631/2016 (IV-B)
     SLP(C) No. 19204/2016 (IV-B)
     SLP(C) No. 18594/2016 (IV-B)
     SLP(C) No. 18534/2016 (IV-B)
     SLP(C) No. 15541/2016 (IV-B)
     SLP(C) No. 38745/2016 (IV-B)
     SLP(C) No. 19859-19862/2016 (IV-B)
     SLP(C) No. 38735-38738/2016 (IV-B)
     SLP(C) No. 19955/2016 (IV-B)
     SLP(C) No. 38746-38750/2016 (IV-B)
     SLP(C) No. 38706-38708/2016 (IV-B)
     SLP(C) No. 21944/2016 (IV-B)
     SLP(C) No. 38729-38730/2016 (IV-B)

     SLP(C) No. 38477-38483/2016 (IV-B)
     (IA No.77034/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     SLP(C) No. 24387-24393/2017 (IV-B)
     (FOR CONDONATION OF DELAY IN FILING ON IA 1/2016
     FOR CONDONATION OF DELAY IN REFILING ON IA 8/2016)

     SLP(C) No. 38562-38594/2016 (IV-B)
     (IA No.93933/2017-CONDONATION OF DELAY IN FILING and and IA
     No.93927/2017-APPLICATION FOR SUBSTITUTION)

     SLP(C) No. 32033-32041/2016 (IV-B)
     SLP(C) No. 26270-26271/2016 (IV-B)

     SLP(C) No. 38710-38711/2016 (IV-B)
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.01.19

     SLP(C) D 25046/2016 (IV-B)
16:19:43 IST
Reason:


     (IA   No.58760/2017-CONDONATION   OF  DELAY   IN        FILING   and     IA
     No.58763/2017-CONDONATION OF DELAY IN REFILING)
                                         2



SLP(C) No. 38504-38509/2016 (IV-B)
SLP(C) No. 38470-38474/2016 (IV-B)
SLP(C) No. 38701/2016 (IV-B)
SLP(C) No. 38718-38727/2016 (IV-B)
SLP(C) No. 38713-38716/2016 (IV-B)
SLP(C) No. 38698/2016 (IV-B)
SLP(C) No. 2626-2627/2017 (IV-B)
SLP(C) No. 2013-2031/2017 (IV-B)
SLP(C) No. 38488-38503/2016 (IV-B)
SLP(C) No. 29499/2016 (IV-B)
SLP(C) No. 38484-38485/2016 (IV-B)
S.L.P.(C)...CC No. 18530-18531/2016 (IV-B)
SLP(C) No. 38510-38516/2016 (IV-B)
SLP(C) No. 38434-38435/2016 (IV-B)

SLP(C) No. 38703/2016 (IV-B)
(IA No.119089/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

SLP(C)   No.   38705/2016 (IV-B)
SLP(C)   No.   8084/2017 (IV-B)
SLP(C)   No.   9551/2017 (IV-B)
SLP(C)   No.   9242/2017 (IV-B)
SLP(C)   No.   30834/2016 (IV-B)
SLP(C)   No.   38659/2016 (IV-B)

SLP(C) No. 22957-22958/2017 (IV-B)
(IA    No.68043/2017-APPLICATION    FOR    SUBSTITUTION    and IA
No.68046/2017-EXEMPTION     FROM     FILING      O.T.     and  IA
No.68042/2017-PERMISSION      TO      FILE      SLP      and   IA
No.68045/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.69420/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS

SLP(C)   No.   35059/2016 (IV-B)
SLP(C)   No.   35054-35057/2016 (IV-B)
SLP(C)   No.   4371/2017 (IV-B)
SLP(C)   No.   4335-4336/2017 (IV-B)

S.L.P.(C)...CC No. 24562-24570/2016 (IV-B)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)

SLP(C) No. 3033-3039/2017 (IV-B)
SLP(C) No. 38461/2016 (IV-B)
SLP(C) No. 5934/2017 (IV-B)
SLP(C) No. 5935/2017 (IV-B)
SLP(C) No. 9228/2017 (IV-B)
SLP(C) No. 9239/2017 (IV-B)
S.L.P.(C)...CC No. 3152/2017 (IV-B)
SLP(C) No. 5937/2017 (IV-B)
SLP(C) No. 9924/2017 (IV-B)
SLP(C) No. 4362/2017 (IV-B)
                                     3

SLP(C) No. 4369-4370/2017 (IV-B)

SLP(C) No. 31097/2017 (IV-B)
(IA   No.40116/2017-CONDONATION   OF  DELAY   IN     FILING   and   IA
No.40118/2017-CONDONATION OF DELAY IN REFILING)

SLP(C) No. 9243/2017 (IV-B)
SLP(C) No. 11874-11875/2017 (IV-B)
SLP(C) No. 11440-11489/2017 (IV-B)
(incomplete before court)

SLP(C) No. 11709/2017 (IV-B)

Diary No(s). 12429/2017 (IV-B)
( IA No.42148/2017-CONDONATION OF DELAY IN FILING)

Diary No(s). 12432/2017 (IV-B)
( IA No.42130/2017-CONDONATION OF DELAY IN FILING)

Diary No(s). 12433/2017 (IV-B)

Diary No(s). 12434/2017 (IV-B)
( IA No.40872/2017-CONDONATION OF DELAY IN FILING)

Diary No(s). 13789/2017 (IV-B)
(IA No.44963/2017-CONDONATION OF DELAY IN FILING)

Diary No(s). 13790/2017 (IV-B)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 43553/2017)

Diary No(s). 13791/2017 (IV-B)
Diary No(s). 13792/2017 (IV-B)

Diary No(s). 15878/2017 (IV-B)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 42964/2017
FOR   APPLICATION    FOR   SUBSTITUTION   ON   IA    42965/2017
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
42967/2017 FOR PERMISSION TO FILE SLP/TP ON IA 42968/2017)

SLP(C) No. 372/2018 (IV-B)
( IA No.135321/2017-CONDONATION OF DELAY IN FILING and IA
No.135323/2017-APPLICATION      FOR      SUBSTITUTION   and    IA
No.135319/2017-PERMISSION    TO     FILE     SLP/TP      and   IA
No.135324/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.135322/2017-CONDONATION OF DELAY IN REFILING)

SLP(C) No. 21035/2017 (IV-B)

SLP(C) No. 17627/2017 (IV-B)
(FOR ADMISSION)

SLP(C) No. 29983/2017 (IV-B)
                                     4

( IA No.91806/2017-CONDONATION OF DELAY IN FILING and IA
No.91808/2017-APPLICATION      FOR      SUBSTITUTION  and     IA
No.91805/2017-PERMISSION    TO     FILE     SLP/TP     and    IA
No.91809/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.91807/2017-CONDONATION OF DELAY IN REFILING

SLP(C) No. 21420/2017 (IV-B)
(FOR ADMISSION and IA No.67660/2017-CONDONATION OF DELAY IN
REFILING)

SLP(C) No. 29981-29982/2017 (IV-B)
(IA No.91876/2017-CONDONATION OF DELAY IN FILING and IA
No.105605/2017-DELETING THE NAME OF RESPONDENT)

SLP(C) No. 31215-31217/2017 (IV-B)
( IA No.108069/2017-CONDONATION OF DELAY IN FILING and IA
No.108072/2017-APPLICATION      FOR      SUBSTITUTION  and     IA
No.108080/2017-EXEMPTION     FROM     FILING      O.T.  and    IA
No.108067/2017-PERMISSION    TO     FILE     SLP/TP      and   IA
No.108075/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.108071/2017-CONDONATION OF DELAY IN REFILING and IA
No.108079/2017-DELETING THE NAME OF RESPONDENT)

SLP(C) No. 33226-33230/2017 (IV-B)
( IA No.122042/2017-CONDONATION OF DELAY IN FILING)

Diary No(s). 37077/2017 (IV-B)
(IA No.125564/2017-CONDONATION OF DELAY IN FILING

SLP(C) No. 34271-34280/2017 (IV-B)
(Other)

Item No.9

SLP (C) No.1046-1053/2018
IA NO.140287/2017-C/DELAY IN FILING AND IA NO.140291/2017 AND
NO.140288/2017- APPLICATION FOR SUBSTITUTION AND IA NO.140286/2017-
PERMISSION TO FILE SLP/TP AND IA NO.140289/2017-C/DELAY IN FILING
SUBSTITUTION APPLN.

Date : 18-01-2018 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE R.K. AGRAWAL
          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

Counsel for the parties:-
                    Mr. Brijender Chahar, Sr. Adv.
                    Ms. Jyoti Chahar, Adv.
                    Mr. Karan Chahar, Adv.
                    Mr. Shashi Bhushan, Adv.
                    Mr. Vinay Garg, AOR
                                   5

SLP(C) No.
38718-38727/2016   Mr. Dhruv Mehta, Sr. Adv.
                   Mr. Jasbir Singh Malik, Adv.
                   Ms. Usha Nandini. V, AOR

                   Mr. Alok Sangwan, AAG
                   Mr. Sunny Kadiyan, Adv.
                   Dr. Monika Gusain, AOR

SLP(C) No.
38713-38716/2016   Mr. Jasbir Singh Malik, Adv.
                   Ms. Usha Nandini. V, AOR

SLP(C) No.
35059/2016         Mr. Jasbir Singh Malik, Adv.
                   Ms. Usha Nandini. V, AOR

SLP(C) No.
11440-11489/2017   Mr. Jasbir Singh Malik, Adv.
                   Ms. Usha Nandini. V, AOR

S.L.P.(C)...CC
No. 3152/2017      Mr. Jasbir Singh Malik, Adv.
                   Ms. Usha Nandini. V, AOR

                   Mr.   Arun K. Sinha, AOR
                   Mr.   Mohinder Singh, Adv.
                   Mr.   Rakesh Singh, Adv.
                   Mr.   Sinha Shrey Nikhilesh, Adv.

                   Mr. Ashwini Kumar, Adv.
                   Mr. Raghav Kakar, Adv.
                   Mr. Praveen Agrawal, AOR

                   Mr. Aditya Singh, AOR

                   Mr. Siddharth Mittal, AOR
                   Mr. Nayan Nepal, Adv.

                   Mr. Ankit Swarup, AOR
                   Ms. Tanya Swarup, Adv.

                   Ms. Shobha, AOR
                   Mr. Satyam Jyoti Saikia, Adv.
                   Mr. Sandeep Kumar Lala, Adv.

                   Mr. S.K. Sinha, AOR
                   Mr. Rattan Lal, Adv.
                   Ms. Seema Kashyap, Adv.

                   Dr. M.S. Verma, Adv.
                   Mr. N.N. Jha, Adv.
                                 6

                 Ms. Ranjana Vohra, Adv.
                 Mrs. Santosh Singh, AOR

                 Mr. Naresh Kaushik, Adv.
                 Mr. Vardhman Kaushik, Adv.
                 Mr. Devik Singh, Adv.
                 Mr. Manoj Joshi, Adv.
                 Mrs. Lalita Kaushik, AOR

                 Mr. Himanshu Gupta, Adv.
                 Mr. Anil Kumar Tandale, AOR

                 Mr. Siddharth Jain, Adv.
                 Mr. Gaurav Aggarwal, Adv.
                 Mr. Umang Shankar, AOR

                 Mr. Gagan Gupta, AOR

SLP(C)
D 25046/2016     Mr. Akshat Shrivastava, AOR
                 Mr. Inderjeet Yadav, Adv.
SLP(C)
No. 31097/2017   Mr. Akshat Shrivastava, AOR
                 Mr. Inderjeet Yadav, Adv.

                 Ms. Savita Devi, Adv.
                 Mr. Shushant Mittal, Adv.
                 Dr. Kailash Chand, AOR

                 Mr. Vijay K. Jain, AOR

                 Dr. Dinesh Rattan Bhardwaj, AOR
                 Dr. Ashutosh Garg, Adv.

                 Mr. Siddharth Batra, Adv.
                 Mr. Ravinder Kumar, Adv.
                 Mr. Ajit Sharma, AOR

                 Mr. R.K. Shokeen, Adv.
                 Mr. Roopansh Purohit, AOR

                 Mr. Siddharth Yadav, Adv.
                 Ms. Madhumita Bhattacharjee, AOR

                 Ms. Kumud Lata Das, AOR

                 Mr. Anshuman Ashok, AOR

                 Mr.   Swetank Shantanu, AOR
                 Mr.   Pratap Shankar, Adv.
                 Ms.   A. Shivani, Adv.
                 Ms.   Surabhi, Adv.
                                   7


                   Mr. Ram Kishor Singh Yadav, AOR

                   Mr.   Ankit Swarup, AOR
                   Mr.   Ajit Sharma, AOR
                   Dr.   Kailash Chand, AOR
                   Ms.   Usha Nandini. V, AOR

                   Mrs. Amita Gupta, AOR
                   Ms. Priti Yadav, Adv.

                   Mr. Vikas Verma, Adv.
                   Mr. Shahid Akhtar, Adv.

                   Mr. Vibhuti Sushant Gupta, Adv.
                   Dr. Kailash Chand, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Permission to file SLP is granted. Heard learned counsel for the parties at length. Judgment reserved.

(ASHA SUNDRIYAL) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Books cited:-

1) (2008) 14 SCC 745
2) (2010) 12 SCC 51
3) (1988) 3 SCC 751 para 4
4) (2005) 4 SCC 789
5) (2013) 16 SCC 392