Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204(3)] [Section 204] [Entire Act]

State of Punjab - Subsection

Section 204(3)(b) in The Punjab Motor Vehicles Rules, 1989

(b)any rent which may be due from the local authority to person on account of the land and buildings included in the stand; and