Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 92 in National Company Law Appellate Tribunal Rules, 2016

92. Pronouncement of order by any one member of the Bench.

(1)Any Member of the Appellate Tribunal may pronounce the order for and on behalf of the Bench.
(2)When an order is pronounced under this rule, the Court Master shall make a note in the order sheet, that the order of the Bench consisting of Chairperson and Members was pronounced in open court on behalf of the Bench .