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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(d) in The Coal Mines Provident Fund Scheme

(d)[ in respect of period of currency commencing on or after the 1st April, 1968 in Form T (Revised) or Form U (Revised) annexed hereto as the case may be.] [Clause (d) inserted vide G.S.R. 2491 dated 21.10.69.]