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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ff) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ff)"Force Majeure" means any event which is beyond the control of the persons involved which they could not foresee or with' a reasonable amount of diligence could not have foreseen or which could not be prevented and which substantially affects the performance by person such being the following including but not limited to -