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State of Haryana - Section

Section 17 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

17. [ List of licensed plumbers. [Substituted by Haryana Notification No. S.O. 120/H.A. 24/1973/Sections 200 and 214/2007. dated 11.12.2007.]

- The committee shall publish or display in local newspapers or on the board of the committee in April or October each year a list of licensed plumbers. Every person who employs a licensed plumber to execute any work under these bye-laws, shall furnish to the committee the name and full particulars of such plumbers.].