Supreme Court - Daily Orders
Vijay Pratap Sharma vs Union Of India on 7 August, 2019
Bench: Arun Mishra, Navin Sinha
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) ……………………………..(DIARY NO(S). 15654/2019)
IN SLP(C) NO. 5594/2019
VIJAY PRATAP SHARMA PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
IA No. 70334/2019 is rejected. Delay condoned.
Having perused the Review Petition and the connected papers with meticulous care, we do not find any justifiable reason to entertain the review petition.
The Review Petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
.................................J. [ARUN MISHRA] .................................J. [NAVIN SINHA] NEW DELHI;
Signature Not VerifiedAUGUST 07, 2019.
Digitally signed by NARENDRA PRASAD Date: 2019.08.09 16:26:24 IST Reason: ITEM NO.1003 SECTION XIV (CHAMBER MATTER) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) ……………………………..(DIARY NO(S). 15654/2019) IN SLP(C) NO. 5594/2019 VIJAY PRATAP SHARMA PETITIONER(S) VERSUS UNION OF INDIA & ORS. RESPONDENT(S) (IA No. 70334/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 70327/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 07-08-2019 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R IA No. 70334/2019 is rejected. Delay condoned.
The Review Petition is dismissed in terms of the signed order.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)