Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Rajasthan - Subsection Section 149(c) in The Rajasthan District Boards Act, 1954 (c)all land or other property transferred to the Board by the State Government or by gift, sale or otherwise for local public purposes.
