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[Cites 0, Cited by 0] [Section 86M(1)] [Section 86M] [Entire Act]

State of Bihar - Subsection

Section 86M(1)(d) in The Bihar and Orissa Local Self-Government Act, 1885

(d)the capitalized value of the estimated cost to the District Board of maintaining the bridge, roadway, and of renewing it, if it requires periodical renewal; and