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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(xxviii) in Kerala Panchayat Raj Act, 1994

(xxviii)for compelling owners of cattle to stall them in cattle sheds provided by the Panchayat and the fees leviable in respect thereof;