Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(c) in Delegation of Financial Powers Rules, 1978

(c)Provisions in the Orissa General Finance Rules or special rules, if any, and general instructions issued by the Finance Department from time to time should be observed.