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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Habitual Offenders Rules, 1955

(1)Every [registered offender] [Substituted by ibid] placed in a settlement shall attend daily before the [corrective settlement] [Added by ibid] Manager or before a person authorised by him at 7 A.M. in the morning and 9 P.M. at night.