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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(4)(b) in The Tripura Co-operative Societies Act, 1974

(b)all claims of members and creditors who exercise the option, given by sub-section (2), within the period specified therein, have been met in full or otherwise satisfied.