Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 16 September, 2015
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OF M.P.)
16-09-2015
Parties through their respective counsel.
Mr.Girish Kekre, learned Government Advocate for the respondent
prays for and is granted four weeks' further time to file reply. It is made clear that if the reply is not filed within a period of four weeks, this Court may be constrained to pass appropriate orders. Let a copy of this order be supplied to Mr.Girish Kekre, learned Government Advocate.
(ALOK ARADHE) JUDGE