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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Ajit Singh Virdi And Others vs Punjab State Power Corporation Ltd. And ... on 28 February, 2013

Author: Rakesh Kumar Garg

Bench: Rakesh Kumar Garg

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                              CWP No.4437 of 2013 (O&M)
                              Date of decision:28.02.2013

Ajit Singh Virdi and others                         ....Petitioners
                              Versus

Punjab State Power Corporation Ltd. and others      ....Respondents


CORAM : HON'BLE MR. JUSTICE RAKESH KUMAR GARG


Present:   None.
                 ***

RAKESH KUMAR GARG, J (ORAL)

For orders, see detailed reasons recorded in a separate order passed today in C.W.P. No.3653 of 2013, titled as Rajinder Singh and others vs. State of Punjab and another.




February 28, 2013                      (RAKESH KUMAR GARG)
savita                                       JUDGE