Punjab-Haryana High Court
Ajit Singh Virdi And Others vs Punjab State Power Corporation Ltd. And ... on 28 February, 2013
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.4437 of 2013 (O&M)
Date of decision:28.02.2013
Ajit Singh Virdi and others ....Petitioners
Versus
Punjab State Power Corporation Ltd. and others ....Respondents
CORAM : HON'BLE MR. JUSTICE RAKESH KUMAR GARG
Present: None.
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RAKESH KUMAR GARG, J (ORAL)
For orders, see detailed reasons recorded in a separate order passed today in C.W.P. No.3653 of 2013, titled as Rajinder Singh and others vs. State of Punjab and another.
February 28, 2013 (RAKESH KUMAR GARG) savita JUDGE