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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in Dr. Babasaheb Ambedkar Open University Act, 1994

(3)The University shall have and maintain, a Contingency Fund under a separate head in the University accounts to which shall be credited such sums as may from time to time be granted as contributions or grant by the State Government specially for this purpose. Such Fund shall be used only for making advances for the purpose of meeting unforeseen expenditure.