Gujarat High Court
Commissioner Of Commercial Tax vs M/S. Neo Structo Construction Ltd on 27 December, 2016
Bench: M.R. Shah, B.N. Karia
C/SCA/21466/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 21466 of 2016
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COMMISSIONER OF COMMERCIAL TAX, GUJARAT STATE....Petitioner(s)
Versus
M/S. NEO STRUCTO CONSTRUCTION LTD.....Respondent(s)
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Appearance:
MR HARDIK VORA, ASSTT.GOVERNMENT PLEADER for the Petitioner No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 27/12/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Heard Shri Hardik Vora, learned Assistant Government Pleader appearing on behalf of the petitioner.
RULE.
By way of adinterim relief the impugned orders passed by the learned Tribunal dated 22.01.2016 in Revision Application No.67/2015 and the order dated 22.06.2016 passed in Miscellaneous Application No.17/2016 are hereby stayed.
Sd/ (M.R. SHAH, J.) Sd/ (B.N. KARIA, J.) Ajay Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:01:55 IST 2016