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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of West Bengal - Subsection

Section 5B(b) in West Bengal Land Reforms Rules, 1965.

(b)after making consultation with and taking approval of the Darjeeling Gorkha Autonomous Hill Council, issue directions regarding the form of cultivation to be adopted by a raiyat on such terms and conditions as the Collector may think fit.]