Kerala High Court
Sowmya Muraleedharan vs State Of Kerala on 28 November, 2019
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA, 1941
Bail Appl..No.7857 OF 2019
CRIME NO.563/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-KERALA-678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN-678651
OTHER PRESENT:
SRI RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH BAIL APPL.No.7387/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7387 OF 2019
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD KERALA-
678651
BY ADVS.
SRI.RENJITH B.MARAR
SRI.SADCHITH.P.KURUP
SMT.LAKSHMI.N.KAIMAL
SMT.SINDHU K.S.
SRI.C.P.ANIL RAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY S.I. OF POLICE, ALATHOOR POLICE
STATION THROUGH THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 TEH SUB INSPECTOR OF POLICE
ALATHUR POLICE STATION, PALAKKAD PIN-678541
SRI RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7824 OF 2019
CRIME NO.580/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN-678651
SRI RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7830 OF 2019
CRIME NO.577/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7833 OF 2019
CRIME NO.570/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA
AGED 24 YEARS
D/O MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O.PALAKKAD-KERALA-678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN-678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7834 OF 2019
CRIME NO.391/2019 OF Nenmara Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA -
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
NENMARA POLICE STATION, PALAKKAD, PIN - 678 508
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7838 OF 2019
CRIME NO.569/2016 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7839 OF 2019
CRIME NO.317/2019 OF COYALMANNAM Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN , M.S. NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-
KERALA678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN-678
651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7844 OF 2019
CRIME NO.293/2019 OF Kongad Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7845 OF 2019
CRIME NO.578/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7849 OF 2019
CRIME NO.567/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7850 OF 2019
CRIME NO.565/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN-678651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7852 OF 2019
CRIME NO.314/2019 OF COYALMANNAM Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD PIN-678651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7853 OF 2019
CRIME NO.566/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7854 OF 2019
CRIME NO.573/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7855 OF 2019
CRIME NO.579/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD PIN-678651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7858 OF 2019
CRIME NO.572/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HGIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN- 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7861 OF 2019
CRIME NO.581/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7862 OF 2019
CRIME NO.316/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA
-678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THESUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7863 OF 2019
CRIME NO.576/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7864 OF 2019
CRIME NO.574/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA
-678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7866 OF 2019
CRIME NO.568/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD-678651.
BY ADVS.
SRI.RENJITH B.MARAR
SRI.SADCHITH.P.KURUP
SMT.LAKSHMI.N.KAIMAL
SMT.SINDHU K.S.
SRI.C.P.ANIL RAJ
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN- 678651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7868 OF 2019
CRIME NO.564/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA -
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7871 OF 2019
CRIME NO.575/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA
AGED 24 YEARS
D/O MURALEEDDHARAN, M.S. NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O, PALAKKAD-
KERALA. 678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE
ALATHUR POLICE STATION, PALAKKAD, PIN 678 651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7872 OF 2019
CRIME NO.288/2019 OF Malampuzha Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
S/O MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD, KERALA -
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN 678
651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7873 OF 2019
CRIME NO.328/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O . MURALEEDHARAN, M.S NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O, PALAKKAD -
KERALA . 678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD, PIN - 678
651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7874 OF 2019
CRIME NO.287/2019 OF Malampuzha Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD, KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD, PIN-
678651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7876 OF 2019
CRIME NO.294/2019 OF Kongad Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM- 682031.
2 THE SUB INSPECTOR OF POLICE,
KONGADU POLICE STATION, PALAKKAD, PIN- 678651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7882 OF 2019
(Crime No.562/2019 of Alathur Police Station, Palakkad District.)
PETITIONER/S:
SOWMYA,
AGED 24 YEARS
D/O MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O.PALAKKAD-KERALA-678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031.
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN-678 51.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7890 OF 2019
CRIME NO.289/2019 OF Malampuzha Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S. NIVAS, DEVI MANAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O. PALAKKAD KERALA
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031.
2 THE SUB INSPECTOR OF POLICE,
MALAMPUZHA POLICE STATION, PALAKKAD 678 508.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7892 OF 2019
CRIME NO.571/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD-KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OR KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
ALATHUR POLICE STATION, PALAKKAD, PIN-678651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7918 OF 2019
CRIME NO.292/2019 OF Kongad Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD-KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
KONGADU POLICE STATION, PALAKKAD, PIN-678651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7927 OF 2019
CRIME NO.291/2019 OF Kongad Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NOVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD-KERALA-678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031.
2 THE SUB INSPECTOR OF POLICE
KONGADU POLICE STATION, PALAKKAD, PIN-678 651.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7933 OF 2019
CRIME NO.220/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
KOTTAYI POLICE STATION, PALAKKAD PIN-678572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7935 OF 2019
CRIME NO.222/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD KERALA 678
651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE,
KOTTAYI POLICE STATION, PALAKKAD PIN 678 572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7936 OF 2019
CRIME NO.223/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD-KERALA-678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031.
2 THE SUB INSPECTOR OF POLICE
KOTAYI POLICE STATION, PALAKKAD, PIN-678 572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7937 OF 2019
CRIME NO.368/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD-KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN-
678508.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7938 OF 2019
CRIME NO.370/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN-
678508.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7939 OF 2019
CRIME NO.719/2019 OF Palakkad Town South Police Station ,
Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN,M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD-KERALA-678
651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR , HIGH
COURT OF KERALA,ERNAKULAM-682 031
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD TOWN SOUTH POLICE STATION, PALAKKAD,
PIN-678 582
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7940 OF 2019
CRIME NO.224/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD KERALA 678
651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE,
KOPTTAYI POLICE STATION, PALAKKAD PIN 678 572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7941 OF 2019
CRIME NO.367/2019 Of Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN -
678 508.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7942 OF 2019
CRIME NO.365/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN -
678 508.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7943 OF 2019
CRIME NO.369/2019 OF Kasaba Police Station , Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O, PALAKKAD-
KERALA-678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN-
678 508
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7944 OF 2019
CRIME NO.613/2019 OF Ottapalam Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
OTTAPPALAM POLICE STATION, PALAKKAD, PIN - 678
572.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7945 OF 2019
CRIME NO.532/2019 OF Palakkad Town North Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O, PALAKKAD-
KERALA-678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031
2 THE SUB INSPECTOR OF POLICE,
PALGHAT TOWN NORTH POLICE STATION, PALAKKAD,
PIN-678 582
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7947 OF 2019
CRIME NO.219/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S.NIVS, KADUKKAMKUNNAM
P.O., PALAKKAD-KERALA-678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031
2 THE SUB INSPECTOR OF POLICE,
KOTTAYI POLICE STATION, PALAKKAD, PIN-678 572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7949 OF 2019
CRIME NO.364/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA,
AGED 24 YEARS
D/O. MURAKEEDHARAN, M.S.NIVAS, KADUKKAMKUNNAM
P.O., PALAKKAD-KERALA-678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031
2 THE SUB INSPECTOR OF POLICE
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN-
678 508
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7952 OF 2019
CRIME NO.298/2019 OF KALLADIKKODE POLICE STATION , PALAKKAD
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
KALLADIKKODE POLICE STATION, PALAKKAD, PIN -
678 596.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7953 OF 2019
CRIME NO.368/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O MURALEEDHARAN, M.S . NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM PO, PALAKKAD -
KERALA- 678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR , HIGH
COURT OF KERALA, ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
PALAKKAD CUSBA POLICE STATION, PALAKKAD, PIN
678 508
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7955 OF 2019
CRIME NO.286/2019 OF Malampuzha Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM PO, PALAKKAD. KERALA -
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR , HIGH
COURT OF KERALA , ERNAKULAM - 682 031
2 THE SUB INSPECTOR OF POLICE
MALAMPUZHA POLICE STATION, PALAKKAD PIN 678 651
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7956 OF 2019
CRIME NO.221/2019 OF Kottayi Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN , M.S NIVAS, DEVI NAGAR, ANDI
MADAM , KADUKKAMKUNNAM P.O, PALAKKAD- KERALA -
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR , HIGH
COURT OF KERALA , ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE
KOTTAYI POLICE STATION , PALAKKAD, PIN 678 572
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7957 OF 2019
CRIME NO.612/2019 OF Vadakkancherry Police Station ,
Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR,
ANDI MADAM, KADUKKAMKUNNAM P.O. PALAKKAD KERALA
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031.
2 THE SUB INSPECTOR OF POLICE,
VADAKKENCHERRY POLICE STATION,PALAKKAD 678 683.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7961 OF 2019
CRIME NO.366/2019 OF Palakkad Cusba Police Station ,
Palakkad
PETITIONER/S:
SOWMYA
AGED 24 YEARS
D/O. MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O, PALAKKAD KERALA 678
651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD CUSBA POLICE STATION, PALAKKAD PIN 678
508
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7962 OF 2019
CRIME NO.343/2019 OF Hemambika Nagar Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, D/O.MURALEEDHARAN,
M.S.NIVAS, DEVI NAGAR, ANDI MADAM,
KADUKKAMKUNNAM P.O., PALAKKAD, KERALA, -678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
HEMAMBIKA NAGAR POLICE STATION, PALAKKAD, PIN-
678009.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7967 OF 2019
CRIME NO.344/2019 OF Hemambika Nagar Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD, KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
HEMAMBIKA NAGAR POLICE STATION, PALAKKAD PIN-
678009
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7968 OF 2019
CRIME NO.533/2019 OF Palakkad Town North Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, DEVI NAGAR, ANDI MADAM,
KADUKKAMKUNNAM P.O., PALAKKAD, KERALA-678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM- 682031.
2 THE SUB INSPECTOR OF POLICE,
PALGHAT TOWN NORTH POLICE STATION, PALAKKAD,
PIN- 678582.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7970 OF 2019
CRIME NO.613/2019 OF Vadakkancherry Police Station ,
Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD-KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM- 682031.
2 THE SUB INSPECTOR OF POLICE,
VADAKKENCHERRY POLICE STATION, PALAKKAD, PIN-
678683.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.7972 OF 2019
CRIME NO.342/2019 OF Hemambika Nagar Police Station ,
Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, DEVI NAGAR, ANDI MADAM,
KADUKKAMKUNNAM P.O., PALAKKAD, KERALA - 678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
HEMAMBIKA NAGAR POLICE STATION, PALAKKAD, PIN -
678 009.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8057 OF 2019
CRIME NO.327/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN,
AGED 24 YEARS
D/O MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O.PALAKKAD-KERALA-678
651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682 031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD,PIN-678
702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8066 OF 2019
CRIME NO.561/2019 OF Alathur Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOROF POLICE
ALATHUR POLICE STATION, PALAKKAD PIN678541
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8089 OF 2019
CRIME NO.325/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD- KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
COYALMANNAM POLICE STATION, PALAKKAD PIN-678702
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8098 OF 2019
CRIME NO.321/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD, KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN-
678702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8100 OF 2019
CRIME NO.324/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD - KERALA
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN 678
702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8101 OF 2019
CRIME NO.318/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSEPCTOR OF POLICE
COYALMANNAM POLICE STATION, PALAKKAD PIN-678702
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8102 OF 2019
CRIME NO.326/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O, PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
COYALMANNAM POLICE STATION, PALAKKAD PIN-678702
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8104 OF 2019
CRIME NO.720/2019 OF Palakkad Town South Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN, M.S. NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD - KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM 682 031.
2 THE SUB INSPECTOR OF POLICE,
PALAKKAD TOWN SOUTH POLICE STATION, PALAKKAD ,
PIN - 678 582.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8110 OF 2019
CRIME NO.320/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA -
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN-
678702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8115 OF 2019
CRIME NO.322/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN,
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM P.O., PALAKKAD, KERALA -
678 651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM - 682 031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN - 678
702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8220 OF 2019
CRIME NO.319/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN-
678702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8221 OF 2019
CRIME NO.323/2019 OF Coyalmannam Police Station , Palakkad
PETITIONER/S:
SOWMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM.P.O., PALAKKAD - KERALA-
678651.
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
2 THE SUB INSPECTOR OF POLICE,
COYALMANNAM POLICE STATION, PALAKKAD, PIN-
678702.
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8242 OF 2019
CRIME NO.344/2019 OF Hemambika Nagar Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O MURALEEDHARAN, M.S NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKAMKUNNAM,P.O, PALAKKAD- KERALA-
678 651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR , HIGH
COURT OF KERALA, ERNAKULAM- 682 031
2 THE SUB INSPECTOR OF POLICE
HEMAMBIKA NAGAR POLICE STATION, PALAKKAD, PIN-
678 009
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA,
1941
Bail Appl..No.8308 OF 2019
CRIME NO.531/2019 OF Palakkad North Police Station ,
Palakkad
PETITIONER/S:
SOUMYA MURALEEDHARAN
AGED 24 YEARS
D/O.MURALEEDHARAN, M.S.NIVAS, DEVI NAGAR, ANDI
MADAM, KADUKKMKUNNAM.P.O, PALAKKAD-KERALA-
678651
BY ADV. SRI.RENJITH B.MARAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
PALGHAT TOWN NORTH POLICE STATION, PALAKKAD,
PIN-678582
SRI.RAMESH CHAND PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
28.11.2019, ALONG WITH Bail Appl..7857/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A. No.7857/2019 & con.cases 73
ORDER
These applications are filed under Section 438 of the Code of Criminal Procedure.
2. The applicant, a lady aged 24 years, finds herself arrayed as the accused in about 69 crimes, registered at various Police Stations in the Palakkad District, the details of which are as follows:
Sl. Name of Police Crime No.
No. Station
1 Coyalmannam 314, 316, 317, 318, 319, 320, 321, 322,
323, 324, 325, 326, 327 & 328 of 2019
2 Palakkad South 719 & 720 of 2019
3 Malampuzha 286, 287, 288, & 289 of 2019
4 Kongadu 291, 292, 293 & 294 of 2019
5 Nenmara 391 of 2019
6 Alathur 561, 562, 563, 564, 565, 566, 567, 568,
569, 570, 571, 572, 573, 574, 575, 576,
577, 578, 579, 580 & 581 of 2019
7 Vadakkancherry 612 & 613 of 2019
8 Palghat Town North 531, 532 & 533 of 2019
9 Palakkad Cusba 364, 365, 366, 367, 368, 369 & 370 of 2019
B.A. No.7857/2019 & con.cases 74
10 Hemambika Nagar 342, 343 & 344 of 2019
11 Ottapalam 613 of 2019
12 Kottayi 219, 220, 221, 222, 223 & 224 of 2019
13 Kalladikkode 298 of 2019
3. It appears that B.A. Nos.8242 of 2019 and 7967 of 2019 have been filed in respect of Crime No. 344 of 2019 of Hemambika Nagar Police Station. B.A. Nos.7953 of 2019 and B.A. No. 7937 of 2019 have been filed in respect of Crime No. 368 of 2019 of Palakkad Cusba Police Station. B.A. Nos.8242 of 2019 and 7953 of 2019 are accordingly closed.
4. In so far as Bail Application No. 7387 of 2019 is concerned, it is not related to any crime. Therefore, B.A. No. 7387 of 2019 is closed.
5. These crimes have been registered inter alia under Sections 406, 420, 506 of the IPC, Sections 3 and 4 of the Kerala Prevention of Money Laundering Act, 2002 and Sections 3, 4, 5 and 6 of the Prize Chits and Money Circulation Scheme (Banning) Act, 1978.
6. The applicant has approached this Court seeking pre-arrest bail contending that she has been falsely implicated in these cases. Since the allegations are more or less the same in all these cases, these applications are B.A. No.7857/2019 & con.cases 75 considered and disposed of together.
7. One Sudheer K. filed a petition before the District Police Chief, Palakkad, on 17.9.2019 alleging that he and his family members invested a total sum of Rs.3.10 lakhs in a Company by name, Everbeing Nidhi Litd., Chandranagar, a company headed by a person by name Sajeev Karun. The amount was entrusted to Sri.Jayaram, the Manager of the said company. He was assured that within a period of ten months, a sum of Rs.6,20,000/- would be paid with 20% interest. He would also allege that Gen to Gen Trend Enterprises and Gentrend Trades and Service Limited are the sister companies run by Sajeev Karun and alleges that he had participated in various functions held by the Company in various hotels. According to him, the petitioner herein is the Chief Financial Officer of the said Company and that she had issued receipts for and on behalf of the company after receiving amounts. According to him, in addition to Sajeev Karun, the Directors of Company are Mohammed Noushad, Venugopal, Rasheed, Mohanan mash, Sanaleedharan and Abbas. On these allegations, he sought for registration of the crime against the accused. Crime No.561 of 2019 was consequently registered on 4.10.2019 on the basis of the above allegations.
8. Immediately thereafter, several others who were defrauded by the company approached the police and about 68 other crimes were registered at various Police Stations.
B.A. No.7857/2019 & con.cases 76
9. The records reveal that orders were passed by the District Police Chief handing over investigation of certain crimes registered against the offices of the company within the limits of Alathur Police Station to a team of officers.
10. The offices of the Company at Pollachi and Chandranagar were raided by the police and several computers, documents, money counting machines etc. were seized. The residence of the 1 st accused was also raided and computers and other documents were seized.
11. The investigating officer approached the Registrar of Companies, Tamil Nadu and obtained incorporation details of M/s Gen to Gen Trades and Marketing Pvt. Ltd. It was revealed that the Directors of the Company were Karunan Sajeev, Wilson Yesudas Decruz and Raman Asari.
12. The records also reveal that notice was issued to the State Bank of India, Olavakkode branch wherein the applicant herein was maintaining an account and the account was put on hold.
13. It is at this juncture, that the applicant has approached this Court seeking the relief of pre arrest bail.
14. Sri. Renjith P. Marar, the learned counsel appearing for the applicant, submitted that the applicant herein is a 24 year old unmarried lady, who after completing her accountancy course, saw an advertisement in the B.A. No.7857/2019 & con.cases 77 papers and joined Gen to Gen Enterprises at Pollachi, as a clerical staff in the month of April, 2019. She was paid a monthly salary of Rs.15,000/- for her services. Reliance is placed on Annexure-A1, employment offer letter produced in B.A. No.7857 of 2019. He would further urge that while she was working in the establishment as a clerical staff, she was persuaded to invest in the business and accordingly, she invested a sum of Rs.10,000/- as is evidenced from Annexure A-10 receipt. She also persuaded her relative Smt.Sheela S., to invest a sum of Rs.1,00,000/- as is evident from Annexure-11. While working as aforesaid, she realized that all is not well in the company and decided to resign. Accordingly, she submitted a letter of resignation and she was relieved from the services. Reliance is placed on Annexure-A3 and it is urged that she has nothing to do with Gentogen Trend Enterprises from 1.7.2019. Later, when certain persons started harassing her, alleging that she was also involved in the business of the company, she approached the Sub Inspector of Police, Hemambika Nagar Police Station and a complaint was lodged. The learned counsel would then refer to Annexure-A5 certificate of incorpoation of Gentrend Trade and Services and it was urged that the Directors of the said Company are;
1) Krishnan Sunaleedharan 2) Musthafa K., 3) Venugopal Anarkode, 4) Shakkir Hussain, 5) Mohandas, 6)Pookkattukunnath Rasheed, 7) Mohammed Noushad and 8) Shabu T.P. Reliance is placed on Annexure-A8 and A9 and it is urged that the Directors of Everbeing Nidhi Ltd. are 1) Sajeev Karunan,
2) P.K.Rasheed, 3) Shakkir Hussain, 4) Mohammed Noushad, B.A. No.7857/2019 & con.cases 78
5) Venugopal Anarkode, 6) Mohandas, 7) Musthafa K., and 8) Shabu T.P. According to the learned counsel, instead of proceeding against the Directors, the police are targeting the applicant herein, who had worked in the Company only for a period of four months and that too as a clerical staff. It is submitted that if the applicant is arrested on these allegations, she would be subjected to gross ignominy and hardship.
15. The learned Public Prosecutor has strenuously opposed the submissions. He argued that Sri.Sudheer, in his complaint had clearly stated that the applicant herein was functioning as the Chief Financial Officer of the company and there is no reason to doubt his version. Some of the complainants have stated that the money was handed over to the applicant and she had in fact issued receipts acknowledging the receipt of money. He would further contend that there are materials to suggest that the applicant had persuaded certain persons to invest money in the business. It is contended that no reliance can be placed on the documents produced by the applicant before this Court. The investigation being in the early stages, if pre-arrest bail is granted, it would adversely affect the investigation, is the submission.
16. I have anxiously considered the submissions advanced and have perused the entire case records. It appears that the first crime was registered on 4.10.2019 based on the complaint lodged by Sri.Sudheer. The case records reveal that a search warrant was obtained and a search was conducted in the B.A. No.7857/2019 & con.cases 79 residential home of the applicant. No incriminating materials were seized. I also find that a request for freezing the account of the applicant was made by the investigating officer and her account maintained with the State Bank of India, Olavakkod Town branch was put on hold. In the statement of accounts, the account balance is Rs.3089/- as on 2.10.2019. The applicant has a case that she had worked in the company as a clerical staff for about three months commencing from 16.4.2019. She has produced records in the form of appointment letter and resignation letter to substantiate her version. The prosecution has no case that the said assertion is wrong. The applicant has also produced a complaint lodged before the Sub Inspector of Police, Hemambika Nagar Police Station with copy to the Superintendent of Police, Palakkad which is dated 26.9.2019. There is no case for the prosecution that no such complaint was received. During the period while she had worked as an employee, if she has received amounts from the customers and have issued receipts that would not attract the offences alleged. There is no case for the prosecution that the applicant herein is in charge in responsible for the conduct of the business of the company or that any money was siphoned off by her.
17. The prosecution records reveal that one of the Directors Sri.Karunan Sajeev, is an accused in similar cases, which are registered earlier. When companies are commenced by such serial offenders and this comes to the notice of the law enforcement agencies, they are expected to intervene and B.A. No.7857/2019 & con.cases 80 dissuade gullible investors from investing their hard earned money in such ponzy schemes run by fly by night operators. Seeking easy money, people of the State and elsewhere fall into the trap laid by such persons and unless, timely action is taken, more and more people will fall prey to the schemes. In the case on hand, after considering all the materials, prima facie, I am of the considered view that the custodial interrogation of the applicant is not necessary for an effective investigation. Stringent conditions can be imposed to ensure that the applicant co-operates with the investigation.
In the result, Bail Applications, except B.A. Nos. 8242 of 2019, 7953 of 2019 and 7387 of 2019, will stand allowed. The applicant shall appear before the investigating Officer within ten days from today and shall undergo interrogation. Thereafter, if she is proposed to be arrested, she shall be released on bail in each of these cases on her executing a bond for a sum of Rs.50,000/- (Rupees Fifty Thousand only) with two solvent sureties each for the like sum. The investigating officer may permit the applicant to offer common sureties provided they are solvent. The above order shall be subject to the following conditions:
i) The applicant shall co-operate with the investigation and shall appear before the Investigating Officer on all Saturdays between 9 a.m. and 11 a.m., for six months or till final report is filed, whichever is earlier.
ii) She shall not directly or indirectly make any inducement, threat or promise to any person acquainted with the facts of the B.A. No.7857/2019 & con.cases 81 case so as to dissuade him/ her from disclosing such facts to the court or to any police officer.
iii) She shall not commit any similar offence while on bail.
iv) She shall not leave the State of Kerala without prior permission from the court having jurisdiction.
v) She shall surrender her passport before the court below or if she does not have one, she shall file an affidavit to that effect within five days of the execution of the bond. Application for release of the passport, if any, shall be considered by the Trial court at the appropriate stage.
In case of violation of any of the above conditions, the jurisdictional Court shall be empowered to consider the application for cancellation, if any, and pass appropriate orders in accordance with the law.
Sd/-
RAJA VIJAYARAGHAVAN V., JUDGE PKK B.A. No.7857/2019 & con.cases 82