Madhya Pradesh High Court
Inder Kumar vs The State Of Madhya Pradesh on 4 July, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5065 of 2022 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 04-07-2022 Shri Naman Gupta, counsel for the appellant.
Shri C.M. Tiwari, GA for the State. As prayed by learned counsel for the appellant, list along with Criminal Appeal No.7532 of 2021 after four weeks.
(SMT. ANJULI PALO) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2022.07.05 12:18:48 IST