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State of Odisha - Section

Section 59 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

59. interpretation of rules.

(1)If any question arises relating to the interpretation of these rules it shall be referred to Government for decision.
(2)The Government may from time to time, issue such orders not inconsistent with these rules, as occasion may require, for -
(a)smooth implementation of these rules; and
(b)removal of any doubt or difficulty out of implementation of these rules or otherwise.