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[Cites 0, Cited by 0] [Section 331(2)] [Section 331] [Entire Act]

State of Assam - Subsection

Section 331(2)(e) in Gauhati Municipal Corporation Act, 1971

(e)If the site of such building does not about on a street or a projected street or if there is no access to such building from any such street by a passage or path way appertaining to such site.