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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 13(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(a)has been appointed to its cadres or appointed on contract before these rules came into force; or