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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(5)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)consider all suggestions or objections and the recommendations, if any, of the State Transmission, if any, of the State Transmission Utility.