Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(b) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958 (b)They should have passed the test on the District Office Manual and the Account Test for Subordinate Officers - Part I.
