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State of Uttar Pradesh - Section

Section 7 in The Integral University Act, 2004

7. The Visitor.

(1)The Governor shall be the Visitor of the University.
(2)The Visitor shall have the right to visit the University, any Institutions, Colleges, Schools, Polytechnics and Industrial Training Institute maintained by the University to ensure standard of education, discipline, decorum and proper functioning of the University.
(3)The Visitor shall have right to take any action in the dispute of the cases referred to him by the Chancellor.