Supreme Court - Daily Orders
Delhi Development Authority vs Tejpal on 31 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.20 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26697/2019
(Arising out of impugned final judgment and order dated 14-11-2017
in WPC No.4427/2016 passed by the High Court Of Delhi At New Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
TEJPAL & ORS. Respondent(s)
(IA No.99903/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No.31870/2018 (XIV)
(IA No.187434/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No.155560/2023
- APPLICATION FOR SUBSTITUTION, IA No.155561/2023 - CONDONATION OF
DELAY IN FILING SUBSTITUTION APPLN., IA No.155563/2023 - EXEMPTION
FROM FILING O.T., IA No. 187433/2023 - SETTING ASIDE AN ABATEMENT)
SLP(C) No.32417/2018 (XIV)
(IA No.52349/2019 - APPLICATION FOR PERMISSION, IA No.169562/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No.22996/2015 (XIV)
(IA No.118761/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No.1012/2017 (XIV-A)
(IA No.78252/2022 - ADDITION/DELETION/MODIFICATION PARTIES)
C.A. No.1013/2017 (XIV-A)
(IA No.101782/2017-CONDONATION OF DELAY IN FILING)
SLP(C) No. 3061-3062/2018 (XIV)
(IA No.6376/2018 - EXEMPTION FROM FILING O.T., IA No.6378/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 3063-3064/2018 (XIV)
(IA No. 5323/2018 - EXEMPTION FROM FILING O.T., IA No. 5324/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Signature Not Verified
SLP(C) No. 3065-3066/2018 (XIV)
Digitally signed by
ARJUN BISHT
Date: 2023.10.31
(IA No. 6476/2018 - EXEMPTION FROM FILING O.T., IA No. 6477/2018 -
18:06:24 IST
Reason:
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
1
SLP(C) No. 3067-3068/2018 (XIV)
(IA No.5345/2018 - EXEMPTION FROM FILING O.T., IA No.5346/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 3069-3070/2018 (XIV)
(IA No. 6433/2018 - EXEMPTION FROM FILING O.T., IA No. 6435/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 3043-3044/2018 (XIV)
(IA No. 6287/2018 - EXEMPTION FROM FILING O.T., IA No. 6290/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 3047-3048/2018 (XIV)
(IA No. 5375/2018 - EXEMPTION FROM FILING O.T., IA No. 5376/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 3052-3053/2018 (XIV)
(IA No. 5357/2018 - EXEMPTION FROM FILING O.T., IA No. 5358/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 3054-3055/2018 (XIV)
(IA No. 6400/2018 - EXEMPTION FROM FILING O.T., IA No. 6402/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 3056-3057/2018 (XIV)
(IA No. 5342/2018 - EXEMPTION FROM FILING O.T., IA No. 5343/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 3058-3059/2018 (XIV)
(IA No. 5353/2018 - EXEMPTION FROM FILING O.T., IA No. 5354/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 740/2018 (XIV)
(IA No. 139385/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2877/2018 (XIV)
(IA No. 8406/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16349/2018 (XIV)
(IA No. 71124/2018 - EXEMPTION FROM FILING O.T., IA No. 71125/2018
- IA FOR ADDI. GROUNDS AND DOCUMENTS)
SLP(C) No. 12600/2019 (XIV)
(IA No. 70574/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2259/2020 (XIV)
(IA No. 113059/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
2
Diary No(s). 28682/2021 (XIV)
(IA No. 157903/2021 - CONDONATION OF DELAY IN FILING, IA
No.157904/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 157905/2021 - EXEMPTION FROM FILING O.T.)
MA No.45/2023 in C.A. No. 8649/2016 (XIV-A)
(IA No. 188613/2022 - RECALLING THE COURTS ORDER)
SLP(C) No. 3071-3072/2018 (XIV)
(IA No. 5250/2018 - EXEMPTION FROM FILING O.T., IA No. 5252/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 738/2018 (XIV)
(IA No. 138200/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2876/2018 (XIV)
(IA No. 8492/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2878/2018 (XIV)
(IA No. 8893/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 5818/2018 (XIV)
(IA No. 23310/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 8523/2018 (XIV)
(IA No. 46735/2018 - CONDONATION OF DELAY IN FILING, IA
No.46736/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 16350/2018 (XIV)
(IA No. 74468/2018 - EXEMPTION FROM FILING O.T., IA No. 74467/2018
- PERMISSION TO PLACE ADDITIONAL GROUNDS AND DOCUMENTS)
SLP(C) No. 16351/2018 (XIV)
(IA No. 68840/2018 - EXEMPTION FROM FILING O.T., IA No. 68848/2018
- PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 16352/2018 (XIV)
(IA No. 71386/2018 - EXEMPTION FROM FILING O.T., IA No. 71391/2018
- PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 16353/2018 (XIV)
(IA No. 73631/2018 - EXEMPTION FROM FILING O.T., IA No. 73635/2018
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16016/2021 (XIV)
(IA No. 118545/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
3
SLP(C) No. 28439/2018 (XIV)
(IA No. 144415/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 30446/2018 (XIV)
(IA No.24883/2023 - APPLICATION FOR SUBSTITUTION, IA No. 64897/2023
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA
No.157610/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 170664/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 64899/2023 - SETTING ASIDE AN
ABATEMENT)
Diary No(s). 28683/2021 (XIV)
(IA No. 158794/2021 - CONDONATION OF DELAY IN FILING, IA
No.158795/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 30102/2018 (XIV)
(IA No. 153397/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 30103/2018 (XIV)
(IA No. 152522/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 31862/2018 (XIV)
(IA No. 163609/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 31868/2018 (XIV)
SLP(C) No. 31869/2018 (XIV)
SLP(C) No. 32414/2018 (XIV)
(IA No.47558/2019 - APPLICATION FOR SUBSTITUTION, IA No. 37586/2023
- APPLICATION FOR TAGGING/DETAGGING, IA No. 113811/2023 -
CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA No. 166960/2018
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No.113545/2023 – INTERVENTION/IMPLEADMENT, IA No. 47565/2019 -
SETTING ASIDE AN ABATEMENT)
SLP(C) No. 32415/2018 (XIV)
(IA No.167993/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 32416/2018 (XIV)
(IA No. 168092/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 394/2019 (XIV)
(IA No. 118485/2021 - APPLICATION FOR TAKING ON RECORD, IA
No.182119/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
4
SLP(C) No.9059/2019 (XIV)
(IA No.52464/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7948/2019 (XIV)
(IA No.132392/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No. 132388/2023
- APPLICATION FOR SUBSTITUTION, IA No. 132389/2023 - CONDONATION OF
DELAY IN FILING SUBSTITUTION APPLN., IA No. 44198/2019 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 132390/2023 -
SETTING ASIDE AN ABATEMENT)
SLP(C) No. 7950/2019 (XIV)
(IA No. 46226/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7949/2019 (XIV)
(IA No. 150464/2019 - APPLICATION FOR VACATION OF INTERIM ORDER, IA
No. 44078/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 150465/2019 - EXEMPTION FROM FILING O.T., IA No. 157798/2019
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9061/2019 (XIV)
(IA No. 53325/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
MA 1268/2019 in R.P.(C) No. 406/2017 In C.A. No. 8674/2016 (XIV-A)
(IA No. 87518/2019 - MODIFICATION)
Diary No(s). 21692/2019 (XIV)
(IA No. 93774/2019 - CONDONATION OF DELAY IN FILING, IA
No.93775/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 21759/2019 (XIV)
(IA No. 106475/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 20908/2019 (XIV)
(IA No. 105838/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 20798/2019 (XIV)
(IA No. 107302/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22808/2019 (XIV)
SLP(C) No. 22847/2019 (XIV)
(IA No. 114889/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
5
SLP(C) No. 22859/2019 (XIV)
(IA No. 116176/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22849/2019 (XIV)
(IA No. 114243/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22860/2019 (XIV)
(IA No. 114308/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22851/2019 (XIV)
(IA No. 113481/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22862/2019 (XIV)
(IA No. 115767/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22863/2019 (XIV)
(IA No. 117861/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22864/2019 (XIV)
(IA No. 116170/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22865/2019 (XIV)
(IA No. 115374/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22853/2019 (XIV)
(IA No. 113975/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22854/2019 (XIV)
(IA No. 114333/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22855/2019 (XIV)
(IA No. 113877/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 29190/2019 (XIV)
(IA No. 132416/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 29191/2019 (XIV)
(IA No. 131536/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
6
SLP(C) No. 29192/2019 (XIV)
SLP(C) No. 24781/2019 (XIV)
(IA No. 126890/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
MA No.1267/2019 in R.P.(C) No.411/2017 In C.A. No.8726/2016 (XIV-A)
(IA No. 89591/2019 - MODIFICATION)
MA No.2622/2019 in R.P.(C) No.405/2017 In C.A. No.8906/2016 (XIV-A)
(IA No. 167338/2019 - MODIFICATION OF COURT ORDER)
Diary No(s). 45820/2019 (XIV)
(IA No. 729/2020 - CONDONATION OF DELAY IN FILING, IA No. 730/2020
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 45830/2019 (XIV)
(IA No.1345/2020 - CONDONATION OF DELAY IN FILING, IA No.1346/2020
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 4251/2020 (XIV)
(IA No. 197691/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
MA No.804/2020 (XIV-A)
(IA No. 21173/2020 - MODIFICATION OF COURT ORDER)
MA No.629/2020 (XIV-A)
(IA No. 21183/2020 - MODIFICATION OF COURT ORDER)
MA No.627/2020 (XIV-A)
(IA No. 21192/2020 - MODIFICATION OF COURT ORDER)
MA NO.700/2020 (XIV-A)
(IA No. 21201/2020 - MODIFICATION OF COURT ORDER)
MA No.628/2020 (XIV-A)
(IA No. 21222/2020 - MODIFICATION OF COURT ORDER)
Diary No(s). 23683/2020 (XIV)
(IA No.118393/2020 - CONDONATION OF DELAY IN FILING, IA
No.118394/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 118395/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 24250/2020 (XIV)
(IA No.12692/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA
No.126959/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 24253/2020 (XIV)
(IA No. 121026/2020 - CONDONATION OF DELAY IN FILING)
7
Diary No(s). 24368/2020 (XIV)
(IA No. 123889/2020 - CONDONATION OF DELAY IN FILING, IA
No.123891/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 24491/2020 (XIV)
(IA No. 123928/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 24494/2020 (XIV)
(IA No.123612/2020 - CONDONATION OF DELAY IN FILING, IA
No.123613/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14308/2020 (XIV)
(IA No. 122547/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 122548/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 24367/2020 (XIV)
(IA No. 124300/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 28960/2020 (XIV)
(IA No. 177445/2023 - APPLICATION FOR ABATEMENT, IA No. 177444/2023
- APPLICATION FOR CONDONATION OF DELAY IN FILING APPLICATION FOR
SUBSITUTED SERVICE, IA No. 177446/2023 - APPLICATION FOR
SUBSTITUTION, IA No. 4087/2021 - CONDONATION OF DELAY IN FILING)
Diary No(s). 28985/2020 (XIV)
(IA No. 4647/2021 - CONDONATION OF DELAY IN FILING, IA No.4651/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
4653/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 118/2021 (XIV)
(IA No. 65291/2021 - CONDONATION OF DELAY IN FILING, IA
No.65292/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 7957/2023 - EXEMPTION FROM FILING O.T., IA No. 7955/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 1698/2021 (XIV)
(IA No. 96475/2021 - APPLICATION FOR SUBSTITUTION, IA No.
64497/2021 - CONDONATION OF DELAY IN FILING, IA No. 96481/2021 -
CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA
No.64498/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 2001/2021 (XIV)
(IA No. 64271/2021 - CONDONATION OF DELAY IN FILING, IA No.
64270/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA
No. 9094/2023 - EXEMPTION FROM FILING O.T., IA No. 9093/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 2927/2021 (XIV)
(IA No.36224/2021 - CONDONATION OF DELAY IN FILING, IA
No.36229/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
8
IA No. 36230/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 4276/2021 (XIV)
(IA No. 127376/2021 - APPLICATION FOR CONDONATION OF DELAY IN
FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA
No.116614/2021 - APPLICATION FOR SUBSTITUTION, IA No. 63912/2021 -
CONDONATION OF DELAY IN FILING, IA No. 127372/2021 - CONDONATION OF
DELAY IN FILING SUBSTITUTION APPLN., IA No. 63913/2021 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 127374/2021 -
SETTING ASIDE AN ABATEMENT)
Diary No(s). 7862/2021 (XIV)
(IA No. 64277/2021 - CONDONATION OF DELAY IN FILING, IA
No.64276/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 9555/2021 (XIV)
(IA No. 52751/2021 - CONDONATION OF DELAY IN FILING, IA
No.52750/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 10043/2021 (XIV)
(IA No. 55362/2021 - CONDONATION OF DELAY IN FILING, IA
No.55366/2021 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 16015/2021 (XIV)
(IA No. 98339/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 98340/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 17877/2021 (XIV)
(IA No. 103998/2021 - CONDONATION OF DELAY IN FILING, IA
No.156176/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 26605/2021 (XIV)
(IA No. 155747/2021 - CONDONATION OF DELAY IN FILING, IA
No.155748/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 155749/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 28686/2021 (XIV)
(IA No. 155744/2021 - CONDONATION OF DELAY IN FILING, IA
No.155745/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 29096/2021 (XIV)
(IA No. 157154/2021 - CONDONATION OF DELAY IN FILING, IA
No.157157/2021 - EXEMPTION FROM FILING O.T., IA No. 61003/2022 -
SUBSTITUTED SERVICE)
SLP(C) No. 16348/2018 (XIV)
(IA No. 72786/2018 - APPLICATION FOR PERMISSION TO FILE ADDITIONAL
GROUNDS AND ADDITIONAL DOCUMENTS, IA No. 72785/2018 - EXEMPTION
FROM FILING O.T.)
9
SLP(C) No. 26088/2018 (XIV)
(IA No.128207/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 26089/2018 (XIV)
(IA No. 129076/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 26393/2018 (XIV)
(IA No. 132665/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 31309/2018 (XIV)
(IA No. 163547/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10154/2019 (XIV)
(IA No.60583/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2260/2020 (XIV)
(IA No. 169916/2022 - APPLICATION FOR PERMISSION, IA No.112851/2019
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 22128/2021 (XIV)
(IA No. 46281/2022 - CONDONATION OF DELAY IN FILING, IA
No.46282/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 26601/2021 (XIV)
(IA No. 155348/2021 - CONDONATION OF DELAY IN FILING, IA
No.155349/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 26687/2021 (XIV)
(IA No. 40499/2022 - CONDONATION OF DELAY IN FILING, IA
No.40501/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 28978/2021 (XIV)
(IA No. 159516/2021 - CONDONATION OF DELAY IN FILING, IA
No.159517/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 159518/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 29094/2021 (XIV)
(IA No. 157709/2021 - CONDONATION OF DELAY IN FILING)
Diary No(s). 3096/2022 (XIV)
(IA No. 93873/2022 - CONDONATION OF DELAY IN FILING, IA
No.93874/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 93875/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 10284/2022 (XIV)
(IA No. 81210/2022 - CONDONATION OF DELAY IN FILING, IA
No.81212/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
10
IA No. 81214/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 11493/2022 (XIV)
(IA No. 73979/2022 - CONDONATION OF DELAY IN FILING, IA
No.73980/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 12203/2022 (XIV)
(IA No. 86837/2022 - CONDONATION OF DELAY IN FILING, IA
No.86838/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 86839/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 12377/2022 (XIV)
(IA No. 86401/2022 - CONDONATION OF DELAY IN FILING, IA
No.86402/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 86403/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 12659/2022 (XIV)
(IA No. 74968/2022 - CONDONATION OF DELAY IN FILING, IA
No.74970/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 12924/2022 (XIV)
(IA No. 70374/2022 - CONDONATION OF DELAY IN FILING, IA
No.70372/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 20209/2018 (XIV)
(IA No. 96120/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 20206/2018 (XIV)
SLP(C) No. 20207/2018 (XIV)
(IA No. 96449/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 21273/2018 (XIV)
(IA No. 102673/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22115/2018 (XIV)
(IA No. 104441/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 28438/2018 (XIV)
(IA No.144395/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 28440/2018 (XIV)
(IA No. 143346/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
11
SLP(C) No. 29159/2018 (XIV)
(IA No. 147814/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 32932/2018 (XIV)
(IA No. 171002/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 131550/2021 - INTERVENTION/IMPLEADMENT)
SLP(C) No. 6457/2019 (XIV)
(IA No. 33983/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11170/2019 (XIV)
(IA No. 67727/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 17118/2021 (XIV)
(IA No. 106005/2021 - CONDONATION OF DELAY IN FILING, IA
No.106006/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 106008/2021 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 21608/2022 (XIV)
Diary No(s). 11765/2022 (XIV)
(IA No. 81334/2022 - CONDONATION OF DELAY IN FILING, IA
No.81335/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 19545/2022 (XIV-A)
(IA No. 88947/2022 - MODIFICATION)
SLP(C) No. 18608/2022 (XIV)
(IA No. 172380/2022 - SUBSTITUTED SERVICE)
MA No.46/2023 (XIV-A)
(FOR RECALLING THE COURTS ORDER ON IA 188959/2022, FOR CONDONATION
OF DELAY IN FILING ON IA 188964/2022)
Diary No(s). 501/2023 (XIV)
(IA No. 10497/2023 - CONDONATION OF DELAY IN FILING, IA No.
10498/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15687/2022 (XIV)
(IA No. 618/2023 - CONDONATION OF DELAY IN FILING, IA No. 623/2023
- EXEMPTION FROM FILING O.T.)
Diary No(s). 21004/2022 (XIV)
(IA No. 26650/2023 - CONDONATION OF DELAY IN FILING, IA
No.26652/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 21033/2022 (XIV)
(IA No. 205998/2022 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 205999/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
12
Diary No(s). 21052/2022 (XIV)
(IA No. 28813/2023 - CONDONATION OF DELAY IN FILING, IA
No.28814/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
IA No. 28815/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 28817/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 27935/2022 (XIV)
(IA No. 27622/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS)
Diary No(s). 27959/2022 (XIV)
(IA No. 29333/2023 - CONDONATION OF DELAY IN FILING, IA
No.29334/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
IA No. 29335/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 37562/2022 (XIV-A)
(IA No. 181153/2022 - CONDONATION OF DELAY IN FILING, IA
No.179180/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 40294/2022 (XIV-A)
(IA No. 193693/2022 - CONDONATION OF DELAY IN FILING, IA
No.193688/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 40305/2022 (XIV-A)
(IA No. 193716/2022 - CONDONATION OF DELAY IN FILING, IA No.
193710/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 40310/2022 (XIV-A)
(IA No. 193744/2022 - CONDONATION OF DELAY IN FILING, IA
No.193739/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 40767/2022 (XIV-A)
(IA No. 196327/2022 - CONDONATION OF DELAY IN FILING, IA
No.196324/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 40773/2022 (XIV-A)
(IA No. 196363/2022 - CONDONATION OF DELAY IN FILING, IA
No.196358/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 446/2023 (XIV-A)
(IA No. 1447/2023 - CONDONATION OF DELAY IN FILING, IA No.1444/2023
- RECALLING THE COURTS ORDER)
Diary No(s). 522/2023 (XIV-A)
(IA No. 1807/2023 - CONDONATION OF DELAY IN FILING, IA No.1804/2023
- RECALLING THE COURTS ORDER)
Diary No(s). 541/2023 (XIV-A)
(IA No. 1882/2023 - CONDONATION OF DELAY IN FILING, IA No.1879/2023
- RECALLING THE COURTS ORDER)
13
Diary No(s). 4743/2023 (XIV)
(IA No. 23463/2023 - CONDONATION OF DELAY IN FILING, IA
No.23461/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 5385/2023 (XIV)
(IA No. 30840/2023 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 3259/2019 (XIV)
(IA No. 10746/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 22434/2019 (XIV)
(IA No. 108665/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 20223/2021 (XIV)
(IA No. 125273/2021 - CONDONATION OF DELAY IN FILING, IA
No.125275/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 2/2022 (XIV)
(IA No. 126733/2022 - APPLICATION FOR SUBSTITUTION, IA
No.91238/2023 - APPLICATION FOR SUBSTITUTION, IA No. 18192/2022 -
CONDONATION OF DELAY IN FILING, IA No. 161819/2022 - CONDONATION OF
DELAY IN FILING SUBSTITUTION APPLN., IA No. 91241/2023 -
CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA
No.18193/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 177835/2022 - EXEMPTION FROM FILING O.T., IA No. 91242/2023
- SETTING ASIDE AN ABATEMENT, IA No. 49837/2023 - SETTING ASIDE AN
ABATEMENT, IA No. 110779/2023 - SUBSTITUTED SERVICE)
Diary No(s). 2588/2022 (XIV)
(IA No.58046/2022 - CONDONATION OF DELAY IN FILING, IA
No.58047/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 58048/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 39883/2022 (XIV-A)
(IA No. 191547/2022 - CONDONATION OF DELAY IN FILING, IA
No.191540/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 42742/2022 (XIV-A)
(IA No. 59263/2023 - CONDONATION OF DELAY IN FILING, IA
No.205346/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 42745/2022 (XIV-A)
(IA No. 59442/2023 - CONDONATION OF DELAY IN FILING, IA
No.205357/2022 - RECALLING THE COURTS ORDER)
Diary No(s). 411/2023 (XIV-A)
(IA No. 138907/2023 - CONDONATION OF DELAY IN FILING, IA
No.1087/2023 - MODIFICATION OF COURT ORDER)
14
Diary No(s). 1015/2023 (XIV-A)
(IA No. 4256/2023 - CONDONATION OF DELAY IN FILING, IA No.4253/2023
- RECALLING THE COURTS ORDER)
Diary No(s). 1460/2023 (XIV-A)
(IA No. 6694/2023 - CONDONATION OF DELAY IN FILING, IA No.6696/2023
- EXEMPTION FROM FILING O.T., IA No. 6691/2023 - RECALLING THE
COURTS ORDER)
Diary No(s). 1464/2023 (XIV-A)
(IA No. 6695/2023 - CONDONATION OF DELAY IN FILING, IA No.6697/2023
- EXEMPTION FROM FILING O.T., IA No. 6693/2023 - RECALLING THE
COURTS ORDER)
Diary No(s). 1466/2023 (XIV-A)
(IA No. 6704/2023 - CONDONATION OF DELAY IN FILING, IA No.6705/2023
- EXEMPTION FROM FILING O.T., IA No. 6702/2023 - RECALLING THE
COURTS ORDER)
Diary No(s). 4091/2023 (XIV-A)
(IA No. 20072/2023 - CONDONATION OF DELAY IN FILING, IA
No.20073/2023 - EXEMPTION FROM FILING O.T., IA No. 20071/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 4510/2023 (XIV)
(IA No. 22395/2023 - CONDONATION OF DELAY IN FILING, IA
No.22394/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 4990/2023 (XIV-A)
(IA No. 24828/2023 - CONDONATION OF DELAY IN FILING, IA
No.24831/2023 - EXEMPTION FROM FILING O.T., IA No. 24827/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 6523/2023 (XIV-A)
(IA No. 33043/2023 - CONDONATION OF DELAY IN FILING, IA
No.33041/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 6524/2023 (XIV-A)
(IA No. 33042/2023 - CONDONATION OF DELAY IN FILING, IA
No.33039/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 10561/2023 (XIV-A)
(IA No. 51673/2023 - CONDONATION OF DELAY IN FILING, IA
No.51671/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 24674/2022 (XIV)
(IA No. 114216/2023 - CONDONATION OF DELAY IN FILING, IA
No.114218/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 114217/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 724/2023 (XIV)
(IA No. 113710/2023 - CONDONATION OF DELAY IN FILING, IA
No.113712/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
15
DEFECTS, IA No. 113715/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 113713/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
MA No.1626/2023 (XIV-A)
(IA No. 3552/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 1137/2023 (XIV-A)
(IA No. 138919/2023 - CONDONATION OF DELAY IN FILING, IA
No.4960/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 3958/2023 (XIV)
(IA No. 114982/2023 - CONDONATION OF DELAY IN FILING, IA
No.114984/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 114983/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 8250/2023 (XIV)
(IA No. 55245/2023 - CONDONATION OF DELAY IN FILING, IA
No.55249/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 11257/2023 (XIV)
(IA No. 84185/2023 - CONDONATION OF DELAY IN FILING, IA
No.84187/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 84188/2023 - EXEMPTION FROM FILING O.T.)
MA No.1643/2023 in R.P.(C) No.556/2017 In C.A. No.8477/2016 (XIV-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 55472/2023, IA
No.55469/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 11591/2023 (XIV)
(IA No. 93428/2023 - CONDONATION OF DELAY IN FILING, IA
No.93429/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No.93430/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 12025/2023 (XIV)
(IA No. 84936/2023 - CONDONATION OF DELAY IN FILING, IA
No.84937/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 12338/2023 (XIV)
(IA No. 112831/2023 - CONDONATION OF DELAY IN FILING, IA
No.112833/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.112834/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 12639/2023 (XIV-A)
(IA No. 61958/2023 - CONDONATION OF DELAY IN FILING, IA
No.61957/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 12978/2023 (XIV-A)
(IA No. 64709/2023 - CONDONATION OF DELAY IN FILING, IA
No.64708/2023 - RECALLING THE COURTS ORDER)
16
Diary No(s). 13159/2023 (XIV-A)
(IA No. 65302/2023 - CONDONATION OF DELAY IN FILING, IA
No.65299/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 13549/2023 (XIV)
(IA No. 108753/2023 - CONDONATION OF DELAY IN FILING, IA
No.108757/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14584/2023 (XIV-A)
(IA No. 71274/2023 - CONDONATION OF DELAY IN FILING, IA
No.71275/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 14601/2023 (XIV-A)
(IA No. 71310/2023 - CONDONATION OF DELAY IN FILING, IA
No.71308/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 14703/2023 (XIV)
(IA No. 102354/2023 - CONDONATION OF DELAY IN FILING, IA
No.102355/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 14854/2023 (XIV-A)
(IA No. 72647/2023 - CONDONATION OF DELAY IN FILING, IA
No.72646/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 15173/2023 (XIV)
(IA No. 84241/2023 - CONDONATION OF DELAY IN FILING, IA
No.84245/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 84249/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15177/2023 (XIV)
(IA No. 88850/2023 - CONDONATION OF DELAY IN FILING, IA
No.88852/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15266/2023 (XIV)
(IA No. 101610/2023 - CONDONATION OF DELAY IN FILING, IA
No.101613/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 101615/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 8581/2022 (XIV)
(IA No. 115188/2023 - CONDONATION OF DELAY IN FILING, IA
No.115189/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No.115190/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 115191/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 10729/2023 (XIV)
(IA No.93550/2023 - CONDONATION OF DELAY IN FILING, IA
No.93551/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 93552/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 11587/2023 (XIV)
(IA No. 102545/2023 - CONDONATION OF DELAY IN FILING, IA
No.102552/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
17
DEFECTS, IA No. 102549/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 102550/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 11597/2023 (XIV)
(IA No. 88881/2023 - CONDONATION OF DELAY IN FILING, IA No.
88887/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 88883/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 88885/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 13594/2023 (XIV)
(IA No. 94804/2023 - CONDONATION OF DELAY IN FILING, IA
No.94805/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 94806/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 13738/2023 (XIV)
(IA No. 98292/2023 - CONDONATION OF DELAY IN FILING, IA
No.98294/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 13991/2023 (XIV)
(IA No. 103023/2023 - CONDONATION OF DELAY IN FILING, IA
No.103025/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 14018/2023 (XIV)
(IA No. 99541/2023 - CONDONATION OF DELAY IN FILING, IA
No.99543/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 14075/2023 (XIV)
(IA No. 108601/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 15542/2023 (XIV)
(IA No. 102427/2023 - CONDONATION OF DELAY IN FILING, IA
No.102429/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 15544/2023 (XIV)
(IA No. 112217/2023 - CONDONATION OF DELAY IN FILING, IA
No.112220/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15550/2023 (XIV)
(IA No. 107800/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 15557/2023 (XIV)
(IA No. 101310/2023 - CONDONATION OF DELAY IN FILING, IA
No.101311/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 15806/2023 (XIV)
(IA No. 102308/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 15812/2023 (XIV)
(IA No. 109262/2023 - CONDONATION OF DELAY IN FILING, IA
No.109264/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 109265/2023 - EXEMPTION FROM FILING O.T.)
18
Diary No(s). 15815/2023 (XIV)
(IA No. 103614/2023 - CONDONATION OF DELAY IN FILING, IA
No.103615/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 103617/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15819/2023 (XIV)
(IA No. 108241/2023 - CONDONATION OF DELAY IN FILING, IA
No.108243/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16246/2023 (XIV)
(IA No. 107263/2023 - CONDONATION OF DELAY IN FILING, IA
No.107264/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 107265/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 16723/2023 (XIV)
(IA No. 114563/2023 - CONDONATION OF DELAY IN FILING, IA
No.114564/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 16975/2023 (XIV)
(IA No. 109184/2023 - CONDONATION OF DELAY IN FILING, IA
No.109185/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 109186/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 17063/2023 (XIV)
(IA No. 111612/2023 - CONDONATION OF DELAY IN FILING, IA
No.111613/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 111614/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 17124/2023 (XIV)
(IA No. 101795/2023 - CONDONATION OF DELAY IN FILING, IA
No.101797/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 17208/2023 (XIV)
(IA No. 111117/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 17829/2023 (XIV)
(IA No. 115999/2023 - CONDONATION OF DELAY IN FILING, IA
No.116000/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 116001/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 22888/2022 (XIV)
(IA No. 121148/2023 - CONDONATION OF DELAY IN FILING, IA
No.121146/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No.121154/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 121151/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 27992/2022 (XIV)
(FOR ADMISSION and I.R. and IA No.27312/2023-CONDONATION OF DELAY
IN FILING and IA No.27313/2023-CONDONATION OF DELAY IN
19
REFILING/CURING THE DEFECTS, IA No. 27312/2023 - CONDONATION OF
DELAY IN FILING, IA No. 27313/2023 - CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
Diary No(s). 28055/2022 (XIV)
(IA No. 104364/2023 - CONDONATION OF DELAY IN FILING, IA
No.104369/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 104371/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 28446/2022 (XIV)
(IA No. 65986/2023 - CONDONATION OF DELAY IN FILING, IA
No.65988/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS)
Diary No(s). 32409/2022 (XIV)
(IA No. 121979/2023 - CONDONATION OF DELAY IN FILING, IA
No.121981/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS)
Diary No(s). 11767/2023 (XIV-A)
(IA No. 57785/2023- Application for Condonation of delay in filing
M.A., IA No. 57785/2023 - RECALLING THE COURTS ORDER, IA
No.57784/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 14692/2023 (XIV)
(IA No. 105198/2023 - CONDONATION OF DELAY IN FILING, IA
No.105200/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14751/2023 (XIV)
(IA No. 112164/2023 - CONDONATION OF DELAY IN FILING, IA
No.112165/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14789/2023 (XIV)
(IA No. 106290/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 14797/2023 (XIV)
(IA No. 92773/2023 - CONDONATION OF DELAY IN FILING, IA
No.92771/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 92782/2023 - EXEMPTION FROM FILING O.T., IA No. 92778/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 14860/2023 (XIV)
(IA No. 103915/2023 - CONDONATION OF DELAY IN FILING, IA
No.103916/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15284/2023 (XIV)
(IA No. 90081/2023 - CONDONATION OF DELAY IN FILING, IA
No.90082/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 90083/2023 - EXEMPTION FROM FILING O.T.)
20
Diary No(s). 15286/2023 (XIV)
(IA No. 102416/2023 - CONDONATION OF DELAY IN FILING, IA
No.102417/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 102419/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15531/2023 (XIV)
(IA No. 101472/2023 - CONDONATION OF DELAY IN FILING, IA
No.101473/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15535/2023 (XIV)
(IA No. 104871/2023 - CONDONATION OF DELAY IN FILING, IA
No.104874/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 15558/2023 (XIV)
(IA No. 98194/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 15805/2023 (XIV)
(IA No. 104421/2023 - CONDONATION OF DELAY IN FILING, IA
No.104423/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 104425/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 17832/2023 (XIV)
(IA No. 114211/2023 - CONDONATION OF DELAY IN FILING, IA
No.114212/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 18111/2023 (XIV)
(IA No. 116805/2023 - CONDONATION OF DELAY IN FILING, IA
No.116806/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 18183/2023 (XIV)
(IA No. 110592/2023 - CONDONATION OF DELAY IN FILING, IA
No.110594/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 18684/2023 (XIV)
(IA No. 113618/2023 - CONDONATION OF DELAY IN FILING, IA
No.113619/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 19217/2023 (XIV)
(IA No. 102375/2023 - CONDONATION OF DELAY IN FILING, IA
No.102376/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.102377/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 19983/2023 (XIV)
(IA No. 115571/2023 - CONDONATION OF DELAY IN FILING, IA
No.115572/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 21126/2023 (XIV)
(IA No. 113987/2023 - CONDONATION OF DELAY IN FILING, IA
No.113986/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
21
Diary No(s). 21535/2023 (XIV)
(IA No. 116984/2023 - CONDONATION OF DELAY IN FILING, IA
No.116985/2023 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 3041-3042/2018 (XIV)
(IA No. 5348/2018 - EXEMPTION FROM FILING O.T., IA No.5349/2018 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
SLP(C) No. 2272/2019 (XIV)
(IA No. 157630/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 6568/2020 (XIV)
(IA No. 28734/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 29182/2021 (XIV)
(IA No. 157925/2021 - CONDONATION OF DELAY IN FILING, IA
No.157926/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 159164/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 30749/2021 (XIV-A)
(IA No. 162822/2021 - CONDONATION OF DELAY IN FILING REVIEW
PETITION, IA No. 159186/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 23688/2022 (XIV)
(IA No. 132213/2023 - CONDONATION OF DELAY IN FILING, IA
No.132212/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 25278/2022 (XIV)
(IA No. 133722/2023 - CONDONATION OF DELAY IN FILING, IA
No.133721/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 32408/2022 (XIV)
(IA No.124271/2023 - CONDONATION OF DELAY IN FILING, IA
No.124272/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No.124273/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 124275/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 37246/2022 (XIV)
(IA No. 125221/2023 - CONDONATION OF DELAY IN FILING, IA
No.125223/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 125224/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 125225/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 2556/2023 (XIV-A)
(IA No. 12354/2023 - CONDONATION OF DELAY IN FILING, IA
No.12349/2023 - RECALLING THE COURTS ORDER)
22
Diary No(s). 2941/2023 (XIV-A)
(IA No. 14204/2023 - CONDONATION OF DELAY IN FILING, IA
No.14202/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 4587/2023 (XIV)
(IA No. 43143/2023 - CONDONATION OF DELAY IN FILING, IA
No.43147/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 43145/2023 - EXEMPTION FROM FILING O.T.)
MA No.1642/2023 in C.A. No. 8477/2016 (XIV-A)
(IA No. 55454/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 12373/2023 (XIV)
(IA No. 127197/2023 - CONDONATION OF DELAY IN FILING, IA
No.127210/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 127215/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 12955/2023 (XIV)
(IA No. 137350/2023 - CONDONATION OF DELAY IN FILING, IA
No.137351/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 137352/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 13544/2023 (XIV-A)
(IA No. 66901/2023 - CONDONATION OF DELAY IN FILING, IA
No.66902/2023 - EXEMPTION FROM FILING O.T., IA No. 66900/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 14180/2023 (XIV-A)
(IA No. 69485/2023 - CONDONATION OF DELAY IN FILING, IA
No.69481/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 17211/2023 (XIV)
(IA No.125385/2023 - CONDONATION OF DELAY IN FILING, IA
No.125386/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 18682/2023 (XIV)
(IA No. 108465/2023 - CONDONATION OF DELAY IN FILING, IA
No.108466/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 19084/2023 (XIV)
(IA No. 124528/2023 - CONDONATION OF DELAY IN FILING, IA
No.124529/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 20119/2023 (XIV)
(IA No. 107594/2023 - CONDONATION OF DELAY IN FILING, IA
No.107595/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 21669/2023 (XIV)
(IA No. 118504/2023 - CONDONATION OF DELAY IN FILING, IA
23
No.118505/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 118506/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s). 21997/2023 (XIV)
(IA No. 119783/2023 - CONDONATION OF DELAY IN FILING, IA
No.119784/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 22457/2023 (XIV)
(IA No. 114462/2023 - CONDONATION OF DELAY IN FILING, IA
No.114459/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 22486/2023 (XIV)
(IA No. 116723/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 22524/2023 (XIV-A)
(IA No. 110340/2023 - CONDONATION OF DELAY IN FILING, IA
No.110338/2023 - RECALLING THE COURTS ORDER)
C.A. No. 8565/2016 (XIV-A)
(IA No. 66226/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
No.29251/2022 - EXEMPTION FROM FILING O.T., IA No. 54142/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA
No.29247/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 28471/2022 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 13525/2022 (XIV)
(IA No. 75445/2022 - CONDONATION OF DELAY IN FILING, IA
No.75446/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 75448/2022 - EXEMPTION FROM FILING O.T.)
Diary No(s). 29314/2022 (XIV)
(IA No. 172268/2022 - CONDONATION OF DELAY IN FILING)
Diary No(s). 30121/2022 (XIV)
(IA No. 151643/2022 - CONDONATION OF DELAY IN FILING, IA No.
151644/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 38953/2022 (XIV-A)
(IA No. 186245/2022 - CONDONATION OF DELAY IN FILING, IA
No.186247/2022 - EXEMPTION FROM FILING O.T., IA No. 186243/2022 -
RECALLING THE COURTS ORDER)
Diary No(s). 39904/2022 (XIV)
(IA No. 42733/2023 - CONDONATION OF DELAY IN FILING, IA
No.42736/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 42741/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
24
Diary No(s). 102/2023 (XIV)
(IA No. 139116/2023 - CONDONATION OF DELAY IN FILING, IA
No.139117/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No. 139118/2023 - EXEMPTION FROM FILING O.T.)
MA No.1761/2023 in C.A. No. 8911/2016 (XIV-A)
(IA No.6666/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 1465/2023 (XIV-A)
(IA No. 6703/2023 - CONDONATION OF DELAY IN FILING, IA No.6709/2023
- EXEMPTION FROM FILING O.T., IA No. 6701/2023 - RECALLING THE
COURTS ORDER)
Diary No(s). 4083/2023 (XIV-A)
(IA No. 20047/2023 - CONDONATION OF DELAY IN FILING, IA
No.20119/2023 - EXEMPTION FROM FILING O.T., IA No. 20044/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 4086/2023 (XIV-A)
(IA No.20059/2023 - CONDONATION OF DELAY IN FILING, IA
No.20060/2023 - EXEMPTION FROM FILING O.T., IA No. 20057/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 4242/2023 (XIV-A)
(IA No. 20906/2023 - CONDONATION OF DELAY IN FILING, IA
No.20908/2023 - EXEMPTION FROM FILING O.T., IA No. 20900/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 8141/2023 (XIV)
(FOR ADMISSION and I.R. and IA No.106727/2023-CONDONATION OF DELAY
IN FILING and IA No.106723/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.106730/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
Diary No(s). 10980/2023 (XIV-A)
(IA No.53483/2023 – CLARIFICATION/DIRECTION, IA No.80603/2023 -
CONDONATION OF DELAY IN FILING)
Diary No(s). 11554/2023 (XIV-A)
(IA No. 56841/2023 - CONDONATION OF DELAY IN FILING, IA
No.56838/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 11562/2023 (XIV-A)
(IA No. 56866/2023 - CONDONATION OF DELAY IN FILING, IA
No.56864/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 12740/2023 (XIV-A)
(IA No. 147178/2023 - CONDONATION OF DELAY IN FILING, IA
No.62599/2023 - RECALLING THE COURTS ORDER)
Diary No(s). 13420/2023 (XIV-A)
(IA No.131237/2023 - CONDONATION OF DELAY IN FILING, IA
No.66347/2023 - RECALLING THE COURTS ORDER)
25
Diary No(s). 13541/2023 (XIV-A)
(IA No. 66895/2023 - CONDONATION OF DELAY IN FILING, IA
No.66896/2023 - EXEMPTION FROM FILING O.T., IA No. 66892/2023 -
RECALLING THE COURTS ORDER)
MA No.1722/2023 in C.A. No. 8537/2016 (XIV-A)
(IA No. 193901/2023 - RECALLING THE COURTS ORDER, IA No. 69878/2023
- RECALLING THE COURTS ORDER)
Diary No(s). 14869/2023 (XIV)
(IA No. 138945/2023 - CONDONATION OF DELAY IN FILING)
Diary No(s). 17744/2023 (XIV-A)
(IA No. 87117/2023 - CONDONATION OF DELAY IN FILING, IA
No.87119/2023 - EXEMPTION FROM FILING O.T., IA No. 87113/2023 -
RECALLING THE COURTS ORDER)
Diary No(s). 21344/2023 (XIV-A)
(IA No. 105106/2023 - CONDONATION OF DELAY IN FILING, IA
No.105108/2023 - EXEMPTION FROM FILING O.T., IA No. 105101/2023 -
RECALLING THE COURTS ORDER)
C.A. No. 5539/2017 (XIV-A)
R.P.(C) No. 1882/2017 in C.A. No. 8705/2016 (XIV-A)
(FOR ADMISSION and IA No.78942/2017-CONDONATION OF DELAY IN FILING
REVIEW PETITION
R.P.(C) No. 1637/2017 in C.A. No. 11581/2016 (XIV-A)
R.P.(C) No. 1113/2018 in C.A. No. 9899/2016 (XIV-A)
(IA No. 6043/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION,
IA No. 6044/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
R.P.(C) No. 2438/2017 in C.A. No. 8924/2016 (XIV-A)
(IA No.109609/2017 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Diary No(s). 6303/2018 (XIV-A)
(IA No. 31006/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 18945/2018 (XIV-A)
(IA No. 73336/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
SLP(C) No. 20202/2018 (XIV)
(IA No. 96707/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 21275/2018 (XIV)
(IA No. 99369/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
26
JUDGMENT)
SLP(C) No. 29144/2018 (XIV)
(IA No. 147152/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 29714/2018 (XIV-A)
(IA No. 112858/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Diary No(s). 35922/2018 (XIV-A)
(IA No. 138765/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
SLP(C) No. 30454/2018 (XIV)
(IA No. 158905/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 26490/2019 (XIV-A)
(IA No. 110663/2019 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
SLP(C) No. 2463/2020 (XIV)
(IA No. 193510/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 193511/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 37093/2022 (XIV-A) (IA No. 181150/2022 - CONDONATION OF DELAY IN FILING, IA No.176212/2022 - RECALLING THE COURTS ORDER) Diary No(s). 40963/2022 (XIV-A) (IA No. 197225/2022 - CONDONATION OF DELAY IN FILING, IA No.197222/2022 - RECALLING THE COURTS ORDER) Diary No(s). 515/2023 (XIV-A) (IA No. 1794/2023 - CONDONATION OF DELAY IN FILING, IA No.1789/2023
- RECALLING THE COURTS ORDER) Diary No(s). 527/2023 (XIV-A) (IA No. 1825/2023 - CONDONATION OF DELAY IN FILING, IA No.1823/2023
- RECALLING THE COURTS ORDER) MA No.1625/2023 in C.A. No. 8584/2016 (XIV-A) (IA No. 1895/2023 - RECALLING THE COURTS ORDER) Diary No(s). 4967/2023 (XIV-A) (IA No. 24731/2023 - CONDONATION OF DELAY IN FILING, IA No.24733/2023 - EXEMPTION FROM FILING O.T., IA No. 24728/2023 - RECALLING THE COURTS ORDER) 27 Diary No(s). 12592/2023 (XIV-A) (IA No. 61699/2023 - CONDONATION OF DELAY IN FILING, IA No.61696/2023 - RECALLING THE COURTS ORDER) Diary No(s). 12635/2023 (XIV-A) (IA No. 61947/2023 - CONDONATION OF DELAY IN FILING, IA No.61944/2023 - RECALLING THE COURTS ORDER) Diary No(s). 13153/2023 (XIV-A) (IA No. 65270/2023 - CONDONATION OF DELAY IN FILING, IA No.65268/2023 - RECALLING THE COURTS ORDER) Diary No(s). 13155/2023 (XIV-A) (IA No. 65280/2023 - CONDONATION OF DELAY IN FILING, IA No.65279/2023 - RECALLING THE COURTS ORDER) Diary No(s). 13323/2023 (XIV-A) (IA No. 66037/2023 - CONDONATION OF DELAY IN FILING, IA No.66032/2023 - RECALLING THE COURTS ORDER) Diary No(s). 14845/2023 (XIV-A) (IA No. 72623/2023 - CONDONATION OF DELAY IN FILING, IA No.72621/2023 - RECALLING THE COURTS ORDER) Diary No(s). 22699/2023 (XIV-A) (IA No. 111152/2023 - CONDONATION OF DELAY IN FILING, IA No.111150/2023 - RECALLING THE COURTS ORDER) Diary No(s). 24734/2023 (XIV-A) (IA No. 117565/2023 - CONDONATION OF DELAY IN FILING, IA No.117564/2023 - RECALLING THE COURTS ORDER) SLP(C) No. 8775/2016 (XIV) SLP(C) No. 36423/2016 (XIV) SLP(C) No. 3825/2017 (XIV) (IA No. 37708/2017 - OT) SLP(C) No. 20210/2018 (XIV) (IA No. 96114/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 111986/2019 - EXEMPTION FROM FILING O.T.) SLP(C) No. 28442/2018 (XIV) (IA No. 143821/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 31861/2018 (XIV) (IA No. 163614/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4399/2019 (XIV) (IA No. 163127/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED 28 JUDGMENT) Diary No(s). 1456/2019 (XIV) (IA No. 14818/2019 - CONDONATION OF DELAY IN FILING, IA No.14819/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5812/2019 (XIV) (IA No. 28045/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5347/2019 (XIV) (IA No. 26897/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15081/2019 (XIV) (IA No. 84970/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4077/2020 (XIV) (IA No. 196810/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 2407/2022 (XIV) (IA No. 57705/2022 - CONDONATION OF DELAY IN FILING, IA No.57706/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 12238/2022 (XIV-A) (IA No. 60142/2022 - MODIFICATION OF COURT ORDER) SLP(C) No. 17053/2022 (XIV) (IA No. 58194/2023 - SUBSTITUTED SERVICE) Diary No(s). 668/2023 (XIV) (IA No. 2430/2023 - CONDONATION OF DELAY IN FILING, IA No.2425/2023
- RECALLING THE COURTS ORDER) Diary No(s). 1001/2023 (XIV-A) (IA No. 4217/2023 - CONDONATION OF DELAY IN FILING, IA No.4214/2023
- RECALLING THE COURTS ORDER) Diary No(s). 1136/2023 (XIV-A) (IA No. 138922/2023 - CONDONATION OF DELAY IN FILING, IA No.4933/2023 - RECALLING THE COURTS ORDER) Diary No(s). 1291/2023 (XIV-A) (IA No. 5988/2023 - CONDONATION OF DELAY IN FILING, IA No.5987/2023
- RECALLING THE COURTS ORDER) Diary No(s). 2121/2023 (XIV-A) (IA No. 9893/2023 - CONDONATION OF DELAY IN FILING, IA No.9891/2023
- RECALLING THE COURTS ORDER) 29 Diary No(s). 3578/2023 (XIV-A) (IA No. 17700/2023 - CONDONATION OF DELAY IN FILING, IA No.17699/2023 - RECALLING THE COURTS ORDER) Diary No(s). 4477/2023 (XIV-A) (IA No. 22224/2023 - CONDONATION OF DELAY IN FILING, IA No.22222/2023 - RECALLING THE COURTS ORDER) Diary No(s). 14353/2023 (XIV-A) (IA No. 70112/2023 - CONDONATION OF DELAY IN FILING, IA No.70110/2023 - RECALLING THE COURTS ORDER) Diary No(s). 23142/2023 (XIV-A) (IA No. 112727/2023 - CONDONATION OF DELAY IN FILING, IA No.112726/2023 - RECALLING THE COURTS ORDER) SLP(C) No. 584/2017 (XIV) Diary No(s). 17789/2017 (XIV) (IA No. 15732/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 189379/2023 - EXEMPTION FROM FILING O.T., IA No.189378/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 20205/2018 (XIV) (IA No. 96586/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 44536/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 20459/2018 (XIV) (IA No. 99240/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 157625/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 29157/2018 (XIV) (IA No. 149434/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 32412/2018 (XIV) (IA No. 6950/2020 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No. 6946/2020 - APPLICATION FOR SUBSTITUTION, IA No. 167137/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 54975/2019 – INTERVENTION/IMPLEADMENT, IA No. 6949/2020 - SETTING ASIDE AN ABATEMENT) SLP(C) No. 14576/2019 (XIV) (IA No. 79643/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15071/2019 (XIV) (IA No. 79389/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 30 SLP(C) No. 4073/2020 (XIV) (IA No. 119763/2021 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No.119752/2021 - APPLICATION FOR SUBSTITUTION, IA No. 46486/2020 - APPOINT A NEXT FRIEND, IA No. 119754/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No. 197581/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 119758/2021 - SETTING ASIDE AN ABATEMENT) MA No.626/2020 (XIV-A) (IA No. 21208/2020 - MODIFICATION OF COURT ORDER) Diary No(s). 9841/2022 (XIV) (IA No. 51646/2022 - CONDONATION OF DELAY IN FILING, IA No.51647/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 10218/2022 (XIV) (FOR ADMISSION and I.R. and IA No.4/2023-CONDONATION OF DELAY IN FILING and IA No.5/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.6/2023-EXEMPTION FROM FILING O.T. and IA No.7/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 23770/2022 (XIV) (IA No. 132363/2023 - CONDONATION OF DELAY IN FILING, IA No.132364/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 132366/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 41774/2022 (XIV-A) (IA No. 200976/2022 - RECALLING THE COURTS ORDER) Diary No(s). 41777/2022 (XIV-A) (IA No. 200997/2022 - RECALLING THE COURTS ORDER) Diary No(s). 42064/2022 (XIV-A) (IA No. 201944/2022 - RECALLING THE COURTS ORDER) Diary No(s). 42071/2022 (XIV-A) (IA No. 201969/2022 - RECALLING THE COURTS ORDER) Diary No(s). 42406/2022 (XIV-A) (IA No. 120374/2023 - CONDONATION OF DELAY IN FILING, IA No.203779/2022 - MODIFICATION OF COURT ORDER) Diary No(s). 42459/2022 (XIV-A) (IA No. 138913/2023 - CONDONATION OF DELAY IN FILING, IA No.203962/2022 - MODIFICATION) Diary No(s). 402/2023 (XIV-A) (IA No. 138916/2023 - CONDONATION OF DELAY IN FILING, IA No.1057/2023 - MODIFICATION OF COURT ORDER) 31 MA No.1647/2023 in C.A. No. 8566/2016 (XIV-A) (IA No. 13947/2023 - RECALLING THE COURTS ORDER) Diary No(s). 3484/2023 (XIV-A) (IA No. 17225/2023 - MODIFICATION OF COURT ORDER) Diary No(s). 4367/2023 (XIV-A) (IA No. 21599/2023 - MODIFICATION) Diary No(s). 11686/2023 (XIV) (IA No. 57459/2023 - CONDONATION OF DELAY IN FILING, IA No.57458/2023 - RECALLING THE COURTS ORDER) Diary No(s). 11706/2023 (XIV-A) (IA No. 57543/2023 - CONDONATION OF DELAY IN FILING, IA No.57541/2023 - RECALLING THE COURTS ORDER) Diary No(s). 14289/2023 (XIV-A) (IA No. 133033/2023 - CONDONATION OF DELAY IN FILING, IA No.69724/2023 - MODIFICATION) SLP(C) No. 28277/2016 (XIV) SLP(C) No. 20203/2018 (XIV) (IA No. 96683/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 30451/2018 (XIV) (IA No. 158077/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 44514/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 29611/2018 (XIV) (IA No. 19745/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No. 94550/2019
- APPLICATION FOR SUBSTITUTION, IA No. 94552/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No. 153069/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 96040/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.19743/2022 - SETTING ASIDE AN ABATEMENT) SLP(C) No. 29825/2018 (XIV) (IA No. 153130/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4398/2019 (XIV) SLP(C) No. 7945/2019 (XIV) (IA No. 44297/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10386/2019 (XIV) (IA No.61143/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED 32 JUDGMENT) Diary No(s). 19172/2019 (XIV) (IA No. 93445/2019 - CONDONATION OF DELAY IN FILING, IA No.93447/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) MA No.2327/2019 in R.P.(C) No.401/2017 In C.A. No.8541/2016 (XIV-A) (IA No. 158968/2019 - MODIFICATION OF COURT ORDER) Diary No(s). 41950/2019 (XIV) (IA No. 168787/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.183374/2019 - CONDONATION OF DELAY IN FILING, IA No. 183376/2019
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4110/2020 (XIV) (IA No. 187701/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4114/2020 (XIV) (IA No. 92301/2023 - APPLICATION FOR PERMISSION, IA No. 189016/2019
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.92306/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 4895/2020 (XIV) (IA No. 8453/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 141237/2021 - EXEMPTION FROM FILING O.T., IA No.141235/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 1558/2020 (XIV) (IA No. 10219/2020 - CONDONATION OF DELAY IN FILING, IA No.10220/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 22256/2021 (XIV) (IA No. 163397/2021 - CONDONATION OF DELAY IN FILING, IA No.176919/2022 - CONDONATION OF DELAY IN FILING, IA No. 163399/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.163400/2021 - EXEMPTION FROM FILING O.T., IA No. 176912/2022 - EXEMPTION FROM FILING O.T., IA No. 127397/2022 - EXEMPTION FROM FILING O.T., IA No. 127395/2022 – INTERVENTION/IMPLEADMENT, IA No.176910/2022 – INTERVENTION/IMPLEADMENT, IA No. 176915/2022 - SETTING ASIDE AN ABATEMENT) Diary No(s). 22630/2021 (XIV) (IA No. 45229/2022 - CONDONATION OF DELAY IN FILING, IA No.45230/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 24734/2021 (XIV) (IA No. 69169/2022 - APPLICATION FOR SUBSTITUTION, IA No.145916/2021 - CONDONATION OF DELAY IN FILING, IA No. 145917/2021
- EXEMPTION FROM FILING O.T.) 33 Diary No(s). 28767/2021 (XIV) (IA No. 158041/2021 - CONDONATION OF DELAY IN FILING, IA No.158044/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 18034/2022 (XIV-A) (IA No. 84043/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 84041/2022 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 84042/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 84044/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 24353/2022 (XIV) (FOR ADMISSION and I.R. and IA No.122562/2022-CONDONATION OF DELAY IN FILING) SLP(C) No. 8797/2016 (XIV) (IA No. 141306/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 8761/2016 (XIV) (IA No. 144612/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 8768/2016 (XIV) (IA No. 164654/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 5910/2016 (XIV) SLP(C) No. 8776/2016 (XIV) SLP(C) No. 8766/2016 (XIV) C.A. No. 5538/2017 (XIV-A) SLP(C) No. 4873/2018 (XIV) (IA No. 23467/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16251/2018 (XIV) (IA No. 71953/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 28219/2018 (XIV) (IA No. 141365/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 8323/2019 (XIV) (IA No. 46926/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 34 MA No.1416/2019 in R.P.(C) No.551/2017 In C.A. No.8508/2016 (XIV-A) (IA No. 101552/2019 - MODIFICATION OF COURT ORDER) MA No.611/2020 (XIV-A) (IA No. 21213/2020 - MODIFICATION OF COURT ORDER) Diary No(s). 6926/2020 (XIV) (IA No. 36646/2020 - CONDONATION OF DELAY IN FILING, IA No.36647/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 31393/2021 (XIV) (IA No. 5599/2022 - CONDONATION OF DELAY IN FILING, IA No.5600/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 31839/2021 (XIV) (IA No. 168312/2021 - CONDONATION OF DELAY IN FILING, IA No.168310/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 1359/2022 (XIV) (IA No. 7127/2022 - CONDONATION OF DELAY IN FILING, IA No.7126/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.86399/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 2441/2022 (XIV) (IA No. 11246/2022 - CONDONATION OF DELAY IN FILING, IA No.11247/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15864/2023 (XIV) (IA No. 95000/2023 - CONDONATION OF DELAY IN FILING, IA No.95002/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 21557/2018 (XIV) (IA No. 103993/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 21873/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 30445/2018 (XIV) (IA No. 157694/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14565/2019 (XIV) (IA No. 79870/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 24244/2020 (XIV) (IA No. 123444/2020 - CONDONATION OF DELAY IN FILING, IA No.123445/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 24247/2020 (XIV) (IA No. 161946/2021 - APPLICATION FOR SUBSTITUTION, IA 35 No.123719/2020 - CONDONATION OF DELAY IN FILING, IA No. 161948/2021
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) Diary No(s). 9458/2021 (XIV) (IA No. 55467/2021 - CONDONATION OF DELAY IN FILING, IA No.55468/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21978/2022 (XIV) (IA No. 204857/2022 - CONDONATION OF DELAY IN FILING, IA No.204858/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27649/2022 (XIV) (IA No. 150124/2022 - CONDONATION OF DELAY IN FILING, IA No.150125/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 150126/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 39067/2022 (XIV) (IA No. 189726/2022 - CONDONATION OF DELAY IN FILING, IA No.189740/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 937/2023 (XIV) (IA No. 6233/2023 - CONDONATION OF DELAY IN FILING, IA No.6234/2023
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.63423/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 1204/2023 (XIV) (IA No. 22332/2023 - CONDONATION OF DELAY IN FILING, IA No.22334/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 9194/2023 (XIV) (IA No. 68678/2023 - CONDONATION OF DELAY IN FILING, IA No.68680/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 11258/2023 (XIV) (FOR ADMISSION and I.R. and IA No.84730/2023-CONDONATION OF DELAY IN FILING and IA No.84731/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 12596/2023 (XIV-A) (IA No. 61714/2023 - CONDONATION OF DELAY IN FILING, IA No.61713/2023 - RECALLING THE COURTS ORDER) Diary No(s). 14064/2023 (XIV) (IA No. 79922/2023 - CONDONATION OF DELAY IN FILING) Diary No(s). 30619/2023 (XIV) (IA No. 160277/2023 - CONDONATION OF DELAY IN FILING, IA No.160278/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 36 Diary No(s). 31083/2023 (XIV) (IA No. 161974/2023 - CONDONATION OF DELAY IN FILING, IA No.161976/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 31971/2023 (XIV) (IA No. 162165/2023 - CONDONATION OF DELAY IN FILING, IA No.162164/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 162167/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31977/2023 (XIV) (IA No. 162032/2023 - CONDONATION OF DELAY IN FILING, IA No.162033/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 162035/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31982/2023 (XIV) (IA No. 159168/2023 - CONDONATION OF DELAY IN FILING, IA No.159169/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 159173/2023 - EXEMPTION FROM FILING O.T.) MA No.525/2020 (XIV-A) (IA No. 2754/2020 - MODIFICATION OF COURT ORDER) Diary No(s). 19652/2022 (XIV) (IA No. 156376/2023 - CONDONATION OF DELAY IN FILING, IA No.156377/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 156378/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 156380/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 28063/2022 (XIV) (IA No. 173575/2023 - CONDONATION OF DELAY IN FILING, IA No.173573/2023 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 173574/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 29641/2022 (XIV) (IA No. 169455/2023 - CONDONATION OF DELAY IN FILING, IA No.169456/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 29697/2022 (XIV) (IA No. 173290/2023 - CONDONATION OF DELAY IN FILING, IA No.173295/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 31979/2022 (XIV) (IA No. 165040/2023 - CONDONATION OF DELAY IN FILING, IA No.165042/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 165045/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 35924/2022 (XIV) (IA No. 172239/2023 - CONDONATION OF DELAY IN FILING, IA No.172242/2023 - CONDONATION OF DELAY IN REFILING/CURING THE 37 DEFECTS, IA No. 172240/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 172241/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 38890/2022 (XIV) (IA No. 192840/2022 - CONDONATION OF DELAY IN FILING) Diary No(s). 39310/2022 (XIV-A) (IA No. 188199/2022 - MODIFICATION) Diary No(s). 41084/2022 (XIV) (IA No. 172033/2023 - CONDONATION OF DELAY IN FILING, IA No.172032/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 172035/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 41445/2022 (XIV) (IA No. 13764/2023 - CONDONATION OF DELAY IN FILING, IA No.13768/2023 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 13770/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 41703/2022 (XIV) (IA No. 173389/2023 - CONDONATION OF DELAY IN FILING, IA No.173387/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 173391/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 173392/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 42045/2022 (XIV) (IA No. 173357/2023 - CONDONATION OF DELAY IN FILING, IA No.173358/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 173359/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 173362/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 77/2023 (XIV) (IA No. 11822/2023 - CONDONATION OF DELAY IN FILING, IA No.11826/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) MA No.1931/2023 in SLP(C) No. 6367/2016 (XIV) (IA No. 2506/2023 - RECALLING THE COURTS ORDER) Diary No(s). 4841/2023 (XIV) (IA No. 170501/2023 - CONDONATION OF DELAY IN FILING, IA No.170504/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 170502/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 6339/2023 (XIV) (IA No. 173551/2023 - CONDONATION OF DELAY IN FILING, IA No.173554/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 173552/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 38 Diary No(s). 12327/2023 (XIV) (IA No. 173388/2023 - CONDONATION OF DELAY IN FILING, IA No.173390/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 12328/2023 (XIV) (IA No. 171678/2023 - CONDONATION OF DELAY IN FILING, IA No.171677/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 171679/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 171680/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 12331/2023 (XIV) (IA No. 172319/2023 - CONDONATION OF DELAY IN FILING, IA No.172320/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 13357/2023 (XIV) (IA No. 173488/2023 - CONDONATION OF DELAY IN FILING, IA No.173489/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 173491/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 173492/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 20490/2023 (XIV-A) (IA No. 100543/2023 - CLARIFICATION/DIRECTION) SLP(C) No. 3743/2019 (XIV) Diary No(s). 8804/2020 (XIV) (IA No. 94954/2020 - CONDONATION OF DELAY IN FILING, IA No.114416/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 25769/2020 (XIV) (IA No. 126683/2020 - CONDONATION OF DELAY IN FILING, IA No.126684/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 41531/2022 (XIV) (IA No. 174980/2023 - CONDONATION OF DELAY IN FILING, IA No.174981/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 179271/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 179270/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 42660/2022 (XIV) (IA No. 173502/2023 - CONDONATION OF DELAY IN FILING, IA No.173506/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 173505/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 173503/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 3079/2023 (XIV) (IA No. 45898/2023 - CONDONATION OF DELAY IN FILING, IA No.45901/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 140898/2023 - SUBSTITUTED SERVICE) 39 Diary No(s). 3747/2023 (XIV) (IA No. 176676/2023 - CONDONATION OF DELAY IN FILING, IA No.176675/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 176679/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 176677/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 15734/2023 (XIV) (IA No. 88438/2023 - CONDONATION OF DELAY IN FILING, IA No.88441/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21224/2023 (XIV) (IA No. 152726/2023 - CONDONATION OF DELAY IN FILING, IA o.152728/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 152727/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21946/2023 (XIV) (IA No. 179781/2023 - CONDONATION OF DELAY IN FILING, IA No.179782/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 30089/2023 (XIV-A) (IA No. 179152/2023 - CONDONATION OF DELAY IN FILING, IA No.145901/2023 - MODIFICATION) Diary No(s). 31074/2023 (XIV) (IA No. 162194/2023 - CONDONATION OF DELAY IN FILING, IA No.162195/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 162196/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31966/2023 (XIV) (IA No. 179242/2023 - CONDONATION OF DELAY IN FILING, IA No.179244/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 179246/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31968/2023 (XIV) (IA No. 173765/2023 - CONDONATION OF DELAY IN FILING, IA No.173770/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 173772/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31969/2023 (XIV) (IA No. 181280/2023 - CONDONATION OF DELAY IN FILING, IA No.181282/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 181283/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 31974/2023 (XIV) (IA No.168767/2023 - CONDONATION OF DELAY IN FILING, IA No.168770/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 168771/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 32234/2023 (XIV) (IA No. 163774/2023 - CONDONATION OF DELAY IN FILING, IA 40 No.163775/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 163776/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 32665/2023 (XIV) (IA No. 166109/2023 - CONDONATION OF DELAY IN FILING, IA No.166110/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32916/2023 (XIV) (IA No. 175099/2023 - CONDONATION OF DELAY IN FILING, IA No.175103/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 33172/2023 (XIV) (IA No. 168922/2023 - CONDONATION OF DELAY IN FILING, IA No.168923/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 33345/2015 (XIV) (IA No. 213206/2023 – CLARIFICATION/DIRECTION, IA No. 32039/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) Diary No(s). 39526/2017 (XIV) (FOR ADMISSION and I.R. and IA No.26416/2018-CONDONATION OF DELAY IN FILING and IA No.26421/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.26419/2018-CONDONATION OF DELAY IN REFILING R.P.(C) No. 1/2018 in C.A. No. 2980/2017 (XIV-A) Diary No(s). 7178/2018 (XIV) (IA No. 60683/2018 - CONDONATION OF DELAY IN FILING, IA No.60686/2018 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS. IA No. 60685/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 202934/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7195/2018 (XIV) (IA No. 43893/2018 - CONDONATION OF DELAY IN FILING) SLP(C) No. 228/2019 (XIV) (IA No. 180556/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 10266/2019 (XIV) (IA No. 85839/2019 - CONDONATION OF DELAY IN FILING, IA No.85841/2019 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 85842/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 126709/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 15896/2019 (XIV) (IA No. 82428/2019 - CONDONATION OF DELAY IN FILING) 41 Diary No(s). 21134/2020 (XIV) (IA No. 127040/2020 - CONDONATION OF DELAY IN FILING, IA No.127042/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 22116/2020 (XIV) (IA No. 64676/2021 - CONDONATION OF DELAY IN FILING, IA No.64677/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 89739/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 2517/2021 (XIV) (IA No. 31552/2021 - CONDONATION OF DELAY IN FILING IA No. 31553/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 762/2022 (XIV) (IA No. 58456/2022 - CONDONATION OF DELAY IN FILING, IA No.58457/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15572/2022 (XIV) (IA No. 184032/2023 - CONDONATION OF DELAY IN FILING, IA No.184034/2023 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 184035/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 184038/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 13481/2023 (XIV) (IA No. 94897/2023 - CONDONATION OF DELAY IN FILING, IA No.94898/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 15001/2023 (XIV) (IA No. 103041/2023 - CONDONATION OF DELAY IN FILING, IA No.103042/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15004/2023 (XIV) (IA No. 102342/2023 - CONDONATION OF DELAY IN FILING, IA No.102343/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15543/2023 (XIV) (IA No. 171086/2023 - CONDONATION OF DELAY IN FILING, IA No.171089/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 171087/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 171088/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 15738/2023 (XIV) (IA No. 113191/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) 42 Diary No(s). 19215/2023 (XIV) (IA No. 106378/2023 - CONDONATION OF DELAY IN FILING, IA No.106379/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 27410/2023 (XIV-A) (IA No. 150507/2023 - CONDONATION OF DELAY IN FILING, IA No.167850/2023 - EXEMPTION FROM FILING PAPER BOOKS, IA No.130901/2023 - RECALLING THE COURTS ORDER) Diary No(s). 33206/2023 (XIV) (IA No. 186815/2023 - CONDONATION OF DELAY IN FILING, IA No.186816/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 186817/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 7167/2018 (XIV) (IA No. 42103/2018 - CONDONATION OF DELAY IN FILING, IA No.202923/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7174/2018 (XIV) (IA No. 46586/2018 - CONDONATION OF DELAY IN FILING, IA No.201463/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7184/2018 (XIV) (IA No.47181/2018-CONDONATION OF DELAY IN FILING and IA No.47182/2018-CONDONATION OF DELAY IN REFILING, IA No. 47181/2018 - CONDONATION OF DELAY IN FILING, IA No. 47182/2018 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 201362/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7191/2018 (XIV) (IA No. 49925/2018 - CONDONATION OF DELAY IN FILING, IA No.49926/2018 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 202721/2023 - EXEMPTION FROM FILING O.T., IA No.202720/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 8479/2018 (XIV) (IA No. 49529/2018 - CONDONATION OF DELAY IN FILING) SLP(C) No. 2034/2019 (XIV) SLP(C) No. 12894/2019 (XIV) (IA No. 71400/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 8454/2021 (XIV) (IA No. 199973/2022 - CONDONATION OF DELAY IN FILING, IA No.199976/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 43 Diary No(s). 21831/2021 (XIV) (IA No. 136277/2021 - CONDONATION OF DELAY IN FILING, IA No.136278/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 21920/2021 (XIV) (IA No. 126004/2021 - CONDONATION OF DELAY IN FILING, IA No.126006/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 29643/2021 (XIV) (IA No. 66911/2022 - CONDONATION OF DELAY IN FILING, IA No.66912/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 9201/2022 (XIV) (IA No. 94598/2022 - CONDONATION OF DELAY IN FILING, IA No.94599/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 94600/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 10476/2022 (XIV) (FOR ADMISSION and I.R. and IA No.742/2023-CONDONATION OF DELAY IN FILING and IA No.744/2023-EXEMPTION FROM FILING O.T. and IA No.745/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 10477/2022 (XIV) (IA No. 402/2023 - CONDONATION OF DELAY IN FILING, IA No.40203/2023
- EXEMPTION FROM FILING O.T., IA No. 406/2023 - EXEMPTION FROM FILING O.T., IA No. 40200/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 14597/2022 (XIV) (IA No. 1035/2023 - CONDONATION OF DELAY IN FILING, IA No.1038/2023
- CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No.1036/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 15623/2022 (XIV) (IA No. 1011/2023 - CONDONATION OF DELAY IN FILING, IA No.1014/2023
- CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 29310/2022 (XIV) (IA No. 150151/2022 - CONDONATION OF DELAY IN FILING, IA No.150152/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 29650/2022 (XIV) (FOR ADMISSION and I.R. and IA No.23108/2023-CONDONATION OF DELAY IN FILING and IA No.23105/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 37815/2022 (XIV) (IA No. 202630/2022 - CONDONATION OF DELAY IN FILING) SLP(C) No. 8791/2016 (XIV) 44 SLP(C) No. 8773/2016 (XIV) (IA No. 34096/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 28212/2018 (XIV) (IA No. 139131/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 29614/2018 (XIV) (IA No. 152505/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 1382/2019 (XIV) (IA No. 185338/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 395/2019 (XIV) (IA No. 182479/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12155/2019 (XIV) (IA No. 72951/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12601/2019 (XIV) (IA No. 73673/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22131/2019 (XIV) (IA No. 120413/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 150885/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 22412/2019 (XIV) (IA No. 120210/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 41709/2019 (XIV) (IA No. 193636/2019 - CONDONATION OF DELAY IN FILING, IA No.193638/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 4034/2020 (XIV) (IA No. 29577/2020 - CONDONATION OF DELAY IN FILING, IA No.29578/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 24631/2020 (XIV) (IA No. 32945/2022 - ADDITION/DELETION/MODIFICATION PARTIES, IA No.121333/2020 - CONDONATION OF DELAY IN FILING, IA No. 121336/2020
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15170/2021 (XIV) (IA No. 78903/2021 - CONDONATION OF DELAY IN FILING, IA No.78904/2021 - EXEMPTION FROM FILING O.T.) 45 Diary No(s). 30585/2021 (XIV) (IA No. 19435/2022 - CONDONATION OF DELAY IN FILING, IA No.19437/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 1377/2022 (XIV) (IA No. 13525/2022 - CONDONATION OF DELAY IN FILING, IA No.13526/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 40099/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 43268/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 12518/2022 (XIV) (IA No. 67886/2022 - CONDONATION OF DELAY IN FILING, IA No.67895/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 20620/2022 (XIV) (IA No. 4024/2023 - CONDONATION OF DELAY IN FILING, IA No.4025/2023
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21072/2022 (XIV) (IA No. 71154/2023 - CONDONATION OF DELAY IN FILING, IA No.71157/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 29678/2022 (XIV) (IA No. 69638/2023 - CONDONATION OF DELAY IN FILING, IA No.69640/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 3283/2023 (XIV) (IA No. 156059/2023 - APPLICATION FOR SUBSTITUTION, IA No.20884/2023 - CONDONATION OF DELAY IN FILING, IA No. 156061/2023
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No.156063/2023 - SETTING ASIDE AN ABATEMENT) MA No.381/2023 (XIV) (IA No. 39890/2023 - RESTORATION) SLP(C) No. 15346/2015 (XIV) (IA No. 124683/2017 - I/A FOR BRINGING ON RECORD ORDER PASSED BY THE HIGH COURT OF DELHI ON 27.10.2017) SLP(C) No. 4299/2017 (XIV) SLP(C) No. 4155/2017 (XIV) SLP(C) No. 19817/2018 (XIV) (IA No.11760/2019 - CONDONATION OF DELAY IN FILING, IA No.94783/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 94774/2018 - EXEMPTION FROM FILING O.T.) Diary No(s). 28634/2018 (XIV) (IA No. 108818/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION) 46 SLP(C) No. 30101/2018 (XIV) (IA No. 153438/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14569/2019 (XIV) (IA No. 77947/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21380/2019 (XIV) (IA No. 91735/2019 - CONDONATION OF DELAY IN FILING, IA No.91736/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 190551/2022 - INTERVENTION/IMPLEADMENT) SLP(C) No. 5308/2020 (XIV) (IA No. 187371/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 4029/2020 (XIV) (IA No. 28651/2020 - CONDONATION OF DELAY IN FILING) SLP(C) No. 14851/2020 (XIV) Diary No(s). 14829/2021 (XIV) (IA No. 82656/2021 - CONDONATION OF DELAY IN FILING, IA No.82658/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 82660/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 26604/2021 (XIV) (IA No. 150211/2021 - CONDONATION OF DELAY IN FILING, IA No.150212/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 29548/2021 (XIV) (IA No. 28707/2022 - CONDONATION OF DELAY IN FILING, IA No.28709/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 28708/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 29803/2021 (XIV) (IA No. 18716/2022 - CONDONATION OF DELAY IN FILING, IA No.18718/2022 - EXEMPTION FROM FILING O.T., IA No. 18717/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 27923/2022 (XIV) (IA No. 25149/2023 - CONDONATION OF DELAY IN FILING, IA No.25152/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27975/2022 (XIV) (IA No. 25954/2023 - CONDONATION OF DELAY IN FILING, IA No.25957/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 27989/2022 (XIV) (IA No. 26778/2023 - CONDONATION OF DELAY IN FILING, IA 47 No.26780/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 42036/2022 (XIV) (IA No. 12987/2023 - CONDONATION OF DELAY IN FILING, IA No.153658/2023 - INTERLOCUTARY APPLICATION) SLP(C) No. 8758/2016 (XIV) (IA No. 80615/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 4298/2017 (XIV) SLP(C) No. 22691/2018 (XIV) (IA No. 108036/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 20458/2018 (XIV) (IA No. 101644/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 137652/2021 - STAY APPLICATION) Diary No(s). 26635/2018 (XIV) (IA No. 116492/2018 - CONDONATION OF DELAY IN FILING, IA No.116493/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21381/2019 (XIV) (IA No. 80140/2023 - CONDONATION OF DELAY IN FILING, IA No.91573/2019 - CONDONATION OF DELAY IN FILING, IA No. 91574/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.58728/2023 - SUBSTITUTED SERVICE) Diary No(s). 21382/2019 (XIV) (IA No. 91135/2019 - CONDONATION OF DELAY IN FILING, IA No.91139/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 27464/2019 (XIV) (IA No. 151906/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 151908/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7493/2020 (XIV) (IA No. 80187/2020 - CONDONATION OF DELAY IN FILING, IA No.80190/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 151124/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 8470/2020 (XIV) (IA No. 80456/2020 - CONDONATION OF DELAY IN FILING) Diary No(s). 28956/2020 (XIV) (IA No. 3916/2021 - CONDONATION OF DELAY IN FILING, IA No.3917/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.3918/2021 - EXEMPTION FROM FILING O.T.) 48 Diary No(s). 28987/2020 (XIV) (IA No. 2704/2021 - CONDONATION OF DELAY IN FILING) Diary No(s). 28988/2020 (XIV) (IA No. 2928/2021 - CONDONATION OF DELAY IN FILING, IA No.2929/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28993/2020 (XIV) (IA No. 52901/2023 - APPLICATION FOR PERMISSION, IA No. 15228/2023
- APPLICATION FOR SUBSTITUTION, IA No. 2749/2021 - CONDONATION OF DELAY IN FILING, IA No. 15229/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No. 15231/2023 - SETTING ASIDE AN ABATEMENT IA No. 125062/2022 - SUBSTITUTED SERVICE) Diary No(s). 29070/2020 (XIV) (IA No. 26437/2021 - CONDONATION OF DELAY IN FILING, IA No.26439/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 1894/2021 (XIV) (IA No. 15937/2021 - CONDONATION OF DELAY IN FILING, IA No.15941/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 15944/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 29032/2021 (XIV) (IA No. 48918/2023 - APPLICATION FOR SUBSTITUTION, IA No.156820/2021 - CONDONATION OF DELAY IN FILING, IA No. 48921/2023
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No.156823/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 156821/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 29097/2021 (XIV) (IA No. 164025/2021 - CONDONATION OF DELAY IN FILING, IA No.164027/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 13046/2022 (XIV) (IA No. 91797/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 91798/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 5024/2022 (XIV) (IA No. 46118/2023 - APPLICATION FOR SUBSTITUTION, IA No.83384/2023
- APPLICATION FOR SUBSTITUTION, IA No. 46121/2023 - APPLICATION FOR SUBSTITUTION, IA No. 45989/2022 - CONDONATION OF DELAY IN FILING, IA No. 83385/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No. 45992/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 45993/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 7087/2022 (XIV) (IA No. 54043/2022 - CONDONATION OF DELAY IN FILING, IA No.188388/2022 - CONDONATION OF DELAY IN FILING, IA No. 54044/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA 49 No.188381/2022 – INTERVENTION/IMPLEADMENT, IA No. 188384/2022 - SETTING ASIDE AN ABATEMENT) Diary No(s). 9433/2022 (XIV) (IA No. 86078/2022 - CONDONATION OF DELAY IN FILING, IA No.86080/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 86081/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 13505/2022 (XIV) (IA No. 66368/2022 - CONDONATION OF DELAY IN FILING) Diary No(s). 38278/2022 (XIV) (IA No. 197631/2022 - CONDONATION OF DELAY IN FILING, IA No.197632/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 23373/2018 (XIV) (IA No. 112649/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 23369/2018 (XIV) (IA No. 112641/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 8320/2019 (XIV) (IA No. 47763/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 99696/2020 - EXEMPTION FROM FILING O.T.) SLP(C) No. 14573/2019 (XIV) (IA No. 80379/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 5509/2020 (XIV) (IA No. 105282/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 26698/2019 (XIV) (IA No. 64450/2023 - APPLICATION FOR SUBSTITUTION, IA No.206048/2022 - APPLICATION FOR SUBSTITUTION, IA No. 101620/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 27211/2019 (XIV) (IA No. 154312/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 46208/2020 - EXEMPTION FROM FILING O.T., IA No.154314/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 10674/2020 (XIV) (IA No. 9216/2021 - APPLICATION FOR SUBSTITUTION, IA No.171068/2019
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 937/2020 (XIV) (IA No. 63793/2020 - EXEMPTION FROM FILING AFFIDAVIT, IA 50 No.178549/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 947/2020 (XIV) (IA No. 178663/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 17418/2021 (XIV) (IA No. 69384/2022 - APPLICATION FOR PERMISSION, IA No. 94166/2021
- CONDONATION OF DELAY IN FILING, IA No. 94167/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 17613/2021 (XIV) (IA No. 110097/2021 - CONDONATION OF DELAY IN FILING) Diary No(s). 18136/2021 (XIV) (IA No. 112235/2021 - CONDONATION OF DELAY IN FILING, IA No.112236/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 112237/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 19415/2021 (XIV) (IA No. 120848/2021 - CONDONATION OF DELAY IN FILING, IA No.120850/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 120851/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 29111/2021 (XIV) (IA No. 159883/2021 - CONDONATION OF DELAY IN FILING, IA No.159884/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 12519/2022 (XIV) (IA No. 66036/2022 - CONDONATION OF DELAY IN FILING, IA No.66037/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14207/2022 (XIV) (IA No. 93389/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 93390/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 28059/2022 (XIV) (IA No. 30503/2023 - CONDONATION OF DELAY IN FILING, IA No.30506/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 4601/2023 (XIV) (IA No. 29578/2023 - CONDONATION OF DELAY IN FILING, IA No.29579/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 7087/2023 (XIV) (IA No. 51343/2023 - CONDONATION OF DELAY IN FILING, IA No.51344/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 51345/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 35484/2023 (XIV) (IA No. 192273/2023 - CONDONATION OF DELAY IN FILING) 51 SLP(C) No. 10169/2016 (XIV) SLP(C) No. 3060/2018 (XIV) (IA No. 83197/2021 - APPLICATION FOR PERMISSION, IA No. 5397/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.29088/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 27689/2018 (XIV) (IA No. 140719/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 25394/2018 (XIV) (IA No. 122083/2018 - EXEMPTION FROM FILING O.T., IA No.122084/2018
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 21739/2019 (XIV) (IA No. 97254/2019 - CONDONATION OF DELAY IN FILING, IA No.97255/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 148140/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 21741/2019 (XIV) (IA No. 96390/2019 - CONDONATION OF DELAY IN FILING, IA No.96391/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 22098/2019 (XIV) (IA No. 97629/2019 - CONDONATION OF DELAY IN FILING, IA No.97631/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 2264/2020 (XIV) (IA No. 171921/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4923/2020 (XIV) Diary No(s). 21888/2020 (XIV) (IA No. 112786/2020 - CONDONATION OF DELAY IN FILING, IA No.112789/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11135/2023 (XIV) (IA No. 114144/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15399/2021 (XIV) (IA No. 120267/2021 - CONDONATION OF DELAY IN FILING, IA No.120269/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 120271/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 29098/2021 (XIV) (IA No. 160756/2021 - CONDONATION OF DELAY IN FILING, IA 52 No.160757/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 30583/2021 (XIV) (IA No. 66839/2022 - CONDONATION OF DELAY IN FILING, IA No.66840/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 381/2022 (XIV) (IA No. 12387/2022 - CONDONATION OF DELAY IN FILING, IA No.12388/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 1564/2022 (XIV) (IA No. 9960/2022 - CONDONATION OF DELAY IN FILING, IA No.9961/2022
- EXEMPTION FROM FILING O.T.) SLP(C) No. 18861/2023 (XIV) (IA No. 78305/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 20979/2022 (XIV) (IA No.61481/2023-CONDONATION OF DELAY IN FILING and IA No.61482/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.61483/2023-EXEMPTION FROM FILING O.T. and IA No.61484/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS Diary No(s). 4860/2023 (XIV) (IA No.31693/2023-CONDONATION OF DELAY IN FILING and IA No.31697/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 31693/2023 - CONDONATION OF DELAY IN FILING, IA No.31697/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 5564/2023 (XIV) (FOR ADMISSION and I.R. and IA No.37781/2023-CONDONATION OF DELAY IN FILING and IA No.37784/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 81611/2023 - APPLICATION FOR PERMISSION) Diary No(s). 7061/2023 (XIV) (IA No. 55041/2023 - CONDONATION OF DELAY IN FILING) Diary No(s). 7292/2023 (XIV) (IA No. 50437/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 7350/2023 (XIV) (IA No. 56524/2023 - CONDONATION OF DELAY IN FILING, IA No.56525/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 56526/2023 - EXEMPTION FROM FILING O.T.) SLP(C) No. 8769/2016 (XIV) (IA No. 61624/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No. 61623/2023
- SETTING ASIDE AN ABATEMENT) 53 SLP(C) No. 8765/2016 (XIV) (IA No. 154520/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 22259/2018 (XIV) (IA No. 108107/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 24080/2018 (XIV) (IA No. 117617/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22688/2018 (XIV) (IA No. 143409/2019 - EXEMPTION FROM FILING O.T.) SLP(C) No. 11164/2019 (XIV) (IA No. 67530/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22340/2019 (XIV) (IA No. 23231/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No.102615/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 18/2020 (XIV) (IA No. 105101/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 21758/2019 (XIV) SLP(C) No. 14776/2020 (XIV) (IA No. 12590/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12692/2020 (XIV) (IA No. 12482/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14777/2020 (XIV) SLP(C) No. 6519/2020 (XIV) (IA No. 26830/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 26831/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 22560/2020 (XIV) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 111198/2020 FOR CONDONATION OF DELAY IN FILING ON IA 111199/2020) Diary No(s). 53/2021 (XIV) (IA No. 2570/2021 - CONDONATION OF DELAY IN FILING, IA No.2568/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 54 Diary No(s). 26807/2021 (XIV) (IA No. 64032/2023 - APPLICATION FOR PERMISSION, IA No. 164821/2021
- CONDONATION OF DELAY IN FILING, IA No. 164822/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 190958/2023 - SUBSTITUTED SERVICE) Diary No(s). 28547/2021 (XIV) (IA No. 164813/2021 - CONDONATION OF DELAY IN FILING, IA No.164815/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 29668/2021 (XIV) (IA No. 38288/2022 - CONDONATION OF DELAY IN FILING, IA No.38289/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 38291/2022 - EXEMPTION FROM FILING O.T.) Diary No(s). 30377/2021 (XIV) (IA No. 11512/2022 - CONDONATION OF DELAY IN FILING, IA No.11513/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14200/2022 (XIV) (IA No. 96846/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 20986/2022 (XIV) (IA No. 68338/2023 - CONDONATION OF DELAY IN FILING, IA No.68339/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS IA No. 68341/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 28053/2022 (XIV) (IA No. 67834/2023 - CONDONATION OF DELAY IN FILING, IA No.67836/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS IA No. 67838/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 28449/2022 (XIV) (IA No. 83596/2023 - CONDONATION OF DELAY IN FILING, IA No.83598/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No. 83597/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 3365/2023 (XIV) (IA No. 37635/2023 - CONDONATION OF DELAY IN FILING, IA No.37636/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 7291/2023 (XIV) (IA No. 48408/2023 - CONDONATION OF DELAY IN FILING, IA No.48409/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 10704/2023 (XIV) (IA No. 65069/2023 - CONDONATION OF DELAY IN FILING, IA No.65071/2023 - EXEMPTION FROM FILING O.T.) 55 Diary No(s). 8526/2018 (XIV) (IA No. 51425/2018 - CONDONATION OF DELAY IN FILING, IA No.51427/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 20204/2018 (XIV) (IA No. 96524/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 29831/2018 (XIV) (IA No. 146419/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 4400/2019 (XIV) (IA No. 20152/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22033/2019 (XIV) (IA No. 118322/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 199828/2023 - SUBSTITUTED SERVICE) SLP(C) No. 702/2020 (XIV) (IA No. 183518/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 3420/2020 (XIV) (IA No. 198096/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3989/2020 (XIV) (IA No. 198456/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 45825/2019 (XIV) (IA No. 46876/2023 - APPLICATION FOR SUBSTITUTION, IA No. 6046/2020
- CONDONATION OF DELAY IN FILING, IA No. 46878/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN., IA No. 6047/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.46881/2023 - SETTING ASIDE AN ABATEMENT) SLP(C) No. 3991/2020 (XIV) (IA No. 197860/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 46004/2019 (XIV) (IA No. 10239/2020 - CONDONATION OF DELAY IN FILING, IA No.10240/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14870/2020 (XIV) (IA No. 17536/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 75750/2023 - SUBSTITUTED SERVICE) Diary No(s). 57/2020 (XIV) (IA No. 15762/2020 - CONDONATION OF DELAY IN FILING) 56 Diary No(s). 28141/2021 (XIV) (IA No. 209478/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT, IA No. 35446/2022 - CONDONATION OF DELAY IN FILING, IA No. 35448/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 92038/2023 - EXEMPTION FROM FILING O.T., IA No. 209474/2023 - SETTING ASIDE AN ABATEMENT) Diary No(s). 3172/2022 (XIV) (IA No. 37599/2022 - CONDONATION OF DELAY IN FILING) Diary No(s). 4265/2023 (XIV) (IA No. 45992/2023 - CONDONATION OF DELAY IN FILING, IA No. 45993/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 5017/2023 (XIV) (IA No. 46983/2023 - CONDONATION OF DELAY IN FILING, IA No. 46984/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 46986/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 13554/2023 (XIV) (IA No. 86009/2023 - CONDONATION OF DELAY IN FILING, IA No. 86008/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 86011/2023 - EXEMPTION FROM FILING O.T., IA No. 86010/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 14069/2023 (XIV) (IA No. 78697/2023 - CONDONATION OF DELAY IN FILING, IA No. 78700/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 15816/2023 (XIV) (IA No. 196338/2023 - CONDONATION OF DELAY IN FILING, IA No. 196339/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 35093/2023 (XIV) (IA No. 196413/2023 - CONDONATION OF DELAY IN FILING, IA No. 196414/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 35480/2023 (XIV) (IA No. 192271/2023 - CONDONATION OF DELAY IN FILING) Diary No(s). 35488/2023 (XIV) (IA No. 193240/2023 - CONDONATION OF DELAY IN FILING, IA No.193241/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 7188/2018 (XIV) (IA No. 42418/2018 - CONDONATION OF DELAY IN FILING, IA No.201224/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 34804/2023 (XIV) (FOR ADMISSION and I.R. and IA No.184677/2023-CONDONATION OF DELAY 57 IN FILING) Diary No(s). 13552/2023 (XIV) (IA No.197297/2023-CONDONATION OF DELAY IN FILING and IA No.197298/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 38406/2023 (XIV) (FOR ADMISSION and I.R. and IA No.206973/2023-CONDONATION OF DELAY IN FILING and IA No.206976/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.206979/2023-EXEMPTION FROM FILING O.T.) Diary No(s). 40386/2023 (XIV) (IA No.207899/2023-CONDONATION OF DELAY IN FILING and IA No.207900/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28110/2021 (XIV) SLP(C) No. 16233/2018 (XIV) (IA No. 72372/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10946/2019 (XIV) (IA No. 43497/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 3407/2020 (XIV) (IA No. 198200/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 198201/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 13368/2023 (XIV) (FOR ADMISSION and I.R. and IA No.91820/2023-CONDONATION OF DELAY IN FILING) Diary No(s). 14006/2023 (XIV) SLP(C) No. 7909/2023 (XIV) Diary No(s). 6123/2023 (XIV) (IA No.97566/2023-CONDONATION OF DELAY IN FILING and IA No.97564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.97569/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) SLP(C) No. 10384/2019 (XIV) (IA No. 62717/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10948/2019 (XIV) (IA No. 64182/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 58 Diary No(s). 4531/2023 (XIV) (IA No. 52847/2023 - CONDONATION OF DELAY IN FILING) SLP(C) No. 1928/2020 (XIV) (IA No. 34291/2023 - INTERVENTION/IMPLEADMENT) SLP(C) No. 28645/2019 (XIV) Diary No(s). 46016/2019 (XIV) SLP(C) No. 6029/2020 (XIV) Diary No(s). 41008/2023 (XIV) (IA No.210949/2023-CONDONATION OF DELAY IN FILING) Diary No(s). 41349/2023 (XIV) (IA No.208857/2023-CONDONATION OF DELAY IN FILING and IA No.208859/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.208862/2023-EXEMPTION FROM FILING O.T.) Diary No(s). 17929/2022 (XIV) (FOR ADMISSION and I.R. and IA No.102532/2022-CONDONATION OF DELAY IN FILING and IA No.102537/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.102533/2022-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 14745/2023 (XIV-A) (IA No. 72127/2023 - CONDONATION OF DELAY IN FILING, IA No.72126/2023 - RECALLING THE COURTS ORDER) Diary No(s). 27415/2023 (XIV-A) (IA No. 166957/2023 - CONDONATION OF DELAY IN FILING, IA No.166958/2023 - EXEMPTION FROM FILING PAPER BOOKS, IA No.130925/2023 - RECALLING THE COURTS ORDER) Diary No(s). 39704/2023 (XIV) (IA No.214592/2023-CONDONATION OF DELAY IN FILING and IA No.214593/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 3760/2022 (XIV) (FOR ADMISSION and I.R. and IA No.215482/2023-CONDONATION OF DELAY IN FILING and IA No.215486/2023-EXEMPTION FROM FILING O.T. and IA No.215483/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s). 37530/2023 (XIV) (FOR ADMISSION and I.R. and IA No.210504/2023-CONDONATION OF DELAY IN FILING and IA No.210505/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 38004/2023 (XIV) (FOR ADMISSION and I.R. and IA No.215962/2023-CONDONATION OF DELAY IN FILING and IA No.215963/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 59 Diary No(s). 38009/2023 (XIV) (FOR ADMISSION and I.R. and IA No.215176/2023-CONDONATION OF DELAY IN FILING and IA No.215178/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.215180/2023-EXEMPTION FROM FILING O.T.) Diary No(s). 38633/2023 (XIV) (IA No.214836/2023-CONDONATION OF DELAY IN FILING and IA No.214838/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.214840/2023-EXEMPTION FROM FILING O.T.) Diary No(s). 40192/2023 (XIV) (FOR ADMISSION and I.R. and IA No.215158/2023-CONDONATION OF DELAY IN FILING and IA No.215159/2023-EXEMPTION FROM FILING O.T.) Diary No(s). 21006/2022 (XIV) (FOR ADMISSION and I.R. and IA No.25038/2023-CONDONATION OF DELAY IN FILING and IA No.25039/2023-EXEMPTION FROM FILING O.T. and IA No.25040/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS) Diary No(s).39771/2023 (XIV) (IA No.215955/2023-CONDONATION OF DELAY IN FILING and IA No.216849/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.215956/2023-EXEMPTION FROM FILING O.T.) Date : 31-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE UJJAL BHUYAN For Parties Mr. Kailash Vasdev, Sr. Adv.
Mr. Nitin Mishra, AOR Ms. Shalini Chandra, Adv. Mr. Ishaan Sharma, Adv. Ms. Mitali Gupta, Adv. Ms. Shagun Sabharwal, Adv. Ms. Shambhavi Sharma, Adv.
Dr. M.P. Raju, Adv.
Dr. P. George Giri, Adv. Ms. Mary Scaria, Adv. Ms. Jasmin Kurian Giri, Adv. Mr. Shaji Sebastian, Adv. Mr. Ginesh P, Adv.
Mr. Maneesh Narayanan, Adv. Mr. Abhay Singh, Adv. Mr. P. George Giri, AOR Mr. Jagjit Singh Chhabra, AOR Ms. Yoothica Pallavi, AOR 60 Ms. Niharika Ahluwalia, AOR Mr. Arpit Sharma, Adv. Mr. Himaghn Jain, Adv.
Mr. Mishra Saurabh, AOR Ms. Malvika Kapila, AOR Mr. Ishaan Sharma, Adv. Ms. Tanwangi Shukla, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR Ms. Binu Tamta, AOR Ms. Shalini Chandra, AOR Mr. Ishaan Sharma, Adv. Mr. Abhishek Kumar Pandey, Adv.
Mr. Ravinder Kumar Yadav, AOR Mr. Vinay Mohan Sharma, Adv. Ms. Arti Anupriya, Adv. Mr. Vineet Yadav, Adv. Mr. Kartikey, Adv.
Mr. Vinayak Sharma, Adv. Mr. Paras Juneja, Adv. Ms. Akshi Kaushal, Adv. Mr. Amir Yadav, Adv.
M/s. Saharya & Co., AOR Mr. Anuj Jain, Adv.
Mr. Mukesh Verma, Adv. Mr. Pankaj Kumar Singh, Adv. Mr. Shashank Singh, AOR Mr. Nishit Agrawal, AOR Mr. Abhinav Mukerji, AOR Mr. Chandra Prakash, AOR Mr. Vivek Singh, Adv. Mr. C.P Rajwar, Adv. Ms. Somi Sharma, Adv.
Mr. Vikrant Narayan Vasudeva, AOR Mr. Sarthak Chiller, Adv. Mr. Rohit Lochav, Adv.
Mr. Ajay Marwah, AOR Mr. Chand Qureshi, AOR Mr. Ashwani Kumar, AOR 61 Mr. Yash Yadav, Adv. Mr. Hira Singh Rawat, Adv. Mr. Shiv Kumar Vats, Adv. Mr. Mohan Lal Sharma, AOR Mr. Sikha Sharma, Adv.
Ms. Arti Singh, AOR Ms. Manika Tripathy, AOR Mr. Ashutosh Kaushik, Adv. Ms. Devika Mohan, Adv. Mr. Rony John, Adv.
Ms. Aastha Agnihotri, Adv. Mr. Aishwary Jaiswal, Adv. Mr. Chandra Prakash Tiwari, Adv.
Ms. Rachna Shrivastva, Sr. Adv. Mr. Atul Kumar, AOR Ms. Sweety Singh, Adv. Ms. Monika, Adv.
Ms. Archana Kumari, Adv. Mr. Rajiv Ranjan, Adv. Mr. AVS Kadyan, Adv. Mr. N Balraj, Adv.
Mr. Rahul Pandey, Adv. Ms. Rachita Kadyan, Adv.
Ms. Shashi Kiran, AOR Dr. Satish Chandra, Adv. Ms. Sangeeta Bhalla, Adv.
Ms. Prachi Bajpai, AOR Mr. Manoj Swarup, Sr. Adv. Mr. Praveen Swarup, AOR Ms. Payal Swarup, Adv. Mr. Ameet Siingh, Adv. Mr. Devesh Maurya, Adv. Mr. Pratham Sethi, Adv. Mr. Rajatdeep Sharma, Adv. Mr. Ravi Kumar, Adv. Ms. Pratishtha Majumdar, Adv.
Mr. Ravi Bharuka, AOR Mr. Ravinder Sethi, Sr. Adv. Mr. Puneet Sharma, AOR Mr. Bijender Singh, Adv.
Mr. Sandeep Devashish Das, AOR Ms. Sunieta Ojha, AOR Mr. Ishaan Sharma, Adv.62
Ms. Astha Tyagi, AOR Ms. Aishwarya Bhati, A.S.G. Ms. Sujeeta Srivastava, AOR Ms. Poornima Singh, Adv. Mr. Rustam Singh Chauhan, Adv. Ms. BLN Shivani, Adv. Ms. Monika, Adv.
Mr. U.K. Uniyal, Sr. Adv. Mr. Dinesh Kumar Garg, AOR Mr. S.K. Bandhupadhyay, Adv. Mr. Abhishek Garg, Adv. Mr. Dhananjay Garg, Adv. Mr. R.P. Bansal, Adv. Mr. Ishaan Tiwari, Adv. Mr. Chanakya Gupta, Adv.
Mr. N.S. Vasisht, Adv. Ms. Jyoti Kataria, Adv. Ms. Anu Gupta, AOR Mr. Rishi Raj Sharma, AOR Ms. Shruti Agarwal, Adv.
Mr. Abhinav Ramkrishna, AOR Ms. Anjali Chauhan, Adv. Ms. Samina Thakur, Adv. Ms. Chandni V Shah, Adv.
Mr. Manan Kumar Mishra, Sr. Adv. Ms. Anjul Dwivedi, Adv. Mr. Irshad Ahmad, AOR Mr. Yash Pal Dhingra, AOR Mr. Ashish Virmani, AOR Mr. Prem Malhotra, AOR Mr. Sanjay Parikh, Sr. Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv. Ms. Rajkumari Divyasana, Adv. Mr. Shivansh Saxena, Adv.
Mr. Rohan Taneja, Adv. Mr. Mehul Jain, Adv. Ms. Sugandha Anand, AOR Mr. Dhruv Mehta, Sr. Adv. Ms. Sonal K Chopra, Adv. M/s. Mitter & Mitter Co., AOR 63 Mr. B. Krishna Prasad, AOR Mr. Rajiv Kumar Ghwana, Adv. Mr. Neelaksh Sharma, Adv. Mr. Vikalp Chandela, Adv. Mr. Ranjit Singh Daler, Adv. Mr. T. V. S. Raghavendra Sreyas, AOR Mr. Siddharth Vasudev, Adv.
Mr. Dhruv Mehta, Sr. Adv. Mr. Bhagwat Parshad Gupta, Adv. Mr. Rajesh Gupta, Adv. Ms. Ranjeeta Rohatgi, AOR Mr. Varun Singh, Adv. Ms. Kajal S Gupta, Adv. Ms. Somesa Gupta, Adv. Mr. Mudit Gupta, AOR Mr. Tripurari Ray, Adv. Mr. B.v.niren, Adv. Mr. Rakesh Kumar, AOR Mr. Hiren Dasan, AOR Mr. Aftab Rasheed, Adv. Mr. Ashraf Mansorri, Adv. Mr. Aftab Ali Khan, AOR Mr. Ajit Sharma, AOR Mr. Bankey Bihari, AOR Mr. R.s. Chaggar, Adv. Ms. Smita Maan, Adv. Mr. Kartikeya Gauitam, Adv. Mr. Kartikeya Gautam, Adv. Mr. Birendra Bikram, Adv. Dr. Ajay Kumar, Adv.
Mr. Sumit Bansal, Adv. Mr. Vikas Kumar, AOR Mr. Udaibir Singh Kochar, Adv.
Ms. S. Janani, AOR Mr. Sharika Rai, Adv. Ms. Sharika Rai, Adv.
Mr. Tushar Bakshi, AOR Mr. Sanjay Jain, AOR Ms. Jaikriti S. Jadeja, AOR 64 Mr. Adesh Chaudhary, Adv. Mr. Amaan Shreyas, Adv. Ms. Yashaswini Chauhan, Adv.
Mrs. B. Sunita Rao, AOR Mr. Vikramaditya Singh, AOR Mr. Vineet Gupta, Adv.
Mr. Md. Shahid Anwar, AOR Mr. Shahzeb Khan, Adv. Mr. Mihd Naseem Mughal, Adv. Mr. Syed Rehan, Adv. Mr. Ajay Amritraj Raj, Adv.
Mr. Atul Kumar, AOR Mrs. Balvinder Kaur Brar, AOR Mr. Jasbir Singh Malik, Adv. Ms. Chandni Sharma, Adv. Ms. Divya Mishra, Adv. Mr. Varun Punia, AOR Mr. Mohit D. Ram, AOR Ms. Monisha Handa, Adv. Mr. Rajul Shrivastav, Adv. Mr. Anubhav Sharma, Adv.
Mr. Naresh Kumar, AOR Mr. Pankaj Bhagat, AOR Mr. Gaurav Jain, Adv. Ms. Abha Jain, AOR Mr. Narendra Kumar Jain, Adv. Mr. Jaivir Singh, Adv. Mr. Aniteja Sharma, Adv.
Mr. G C Shukla, Adv.
Mr. Mukesh Kumar Singh, Adv. Mr. Narendra Kumar Goyal, Adv. Mr. Vijay Singh, Adv. Mr. Darshan Chandrakant Siddarkar, Adv. Mr. Vineet Singh, Adv. Mr. K Venkateshwara Prasad, Adv. Ms. K.M. Reena, Adv. Ms. Saba, Adv.
Mr. Chandrakant Sukumar Sarkar, Adv. Mr. Suresh Prasad, Adv. Mr. C M Dwivedi, Adv. Ms. Komal Singh, Adv. M/s. Mukesh Kumar Singh And Co., AOR 65 Mr. Shrivandit Mishra, Adv. Mr. Suraj, Adv.
M/S. Anuradha & Associates, AOR Mr. Ashish Mohan, Adv. Mr. Anirudh Bhatia, Adv. Ms. Shreya Sethi, Adv. Mr. Anshuman Srivastava, AOR Mr. Neeraj Kumar Verma, AOR Mr. Akhilesh Kumar Singh, Adv. Mr. Ritesh Kumar, Adv.
Mr. Jayant Mehta, Sr. Adv. Mr. Bharat Arora, Adv. Ms. Charu Ambwani, AOR Mr. S. K. Verma, AOR Mr. Gopal Jha, AOR Mr. N. Prabhakar, Adv. Mr. Jpydip Roy, Adv. Mr. Shreyash Bhardwaj, Adv.
Mr. Rakesh Kumar-i, AOR Ms. Deepali Aggarwal, Adv.
Mr. Summit Bansal, Adv. Ms. N. Annapoorani, AOR Mr. Sudhansu Palo, AOR Mr. Budhadeva Palo, Adv. Mr. R. K. Mishra, Adv. Ms. Dikhya Goswami, Adv. Ms. Ipsita Behura, Adv. Mr. Sanjay Kumar Mishra, Adv.
Ms. Awantika Manohar, AOR Mr. Davesh Bhatia, AOR Mr. Sadre Alam, Adv.
Mr. Shekhar Kumar, AOR Ms. Jasmine Damkewala, AOR Ms. Vaishali Sharma, Adv.
Mr. Sameer Jain, Adv. Mr. Soayib Qureshi, AOR Mr. R. Gupta, Adv.66
Mr. Rajesh Gupta, Adv. Mr. Harpreet Singh, Adv. Mr. Puneet Taneja, AOR Mr. Mool Chand Verma, Adv.
Ms. Smita Maan, AOR Mr. N. S. Dalal, Adv. Mr. R. C. Kaushik, AOR Mr. Mohd Amanullah, Adv. Mr. Misbah Bin Tariq, Adv. Mr. Shaheen Alvi, Adv. Mr. Azhar Ali, Adv.
Mr. Saurabh Mishra, AOR Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv. Ms. Kusum Pandey, Adv. Ms. Anamika, Adv.
Mr. Neeraj Kumar Jain, Sr. Adv. Mr. Umang Shankar, AOR Mr. Aniket Jain, Adv. Mr. Siddhartha Jain, Adv.
Mr. Bhagwat Pershad Gupta, Adv. Mr. Rajesh Gupta, Adv. Mr. Surender Kumar Gupta, AOR Ms. Richa Kapoor, AOR Mr. Kunal Anand, Adv. Ms. Tusharika Sharma, Adv.
Mr. Sumit Bansal, Adv. Mr. Narendra Kumar Vashisht, Adv. Mr. Deepak Jain, Adv. Mr. Gagan Gupta, AOR Mr. Udaibir Kochar, Adv.
Mr. Setu Niket, Adv. Ms. Priyanjali Singh, AOR Mr. Harish Pandey, AOR Mr. Jaideep Malik, Adv. Mr. Rajesh Kumar Chaurasia, AOR Mr. Bitu Kumar Singh, Adv. Mr. Hem Kumar, Adv.
Mr. Lalit Allaawadi, Adv. Mr. Onkar Prasad, Adv. Mr. Rajive R Raj, Adv.67
Mr. Anurag Jain, Adv. Mr. Anant Kumar, Adv. Mr. Karan Tomar, Adv. Mr. Ranjeet Kumar, Adv. Mrs. Soni, Adv.
Mr. Charudatta Vijayrao Mahindrakar, AOR Mr. Keshav Hegde, Adv.
Mr. Gaurav M. Liberhan, Adv. Mr. Arun Singh Rawat, Adv. Ms. Mukti Chowdhary, AOR Mr. Manish Kaushik, Adv. Mr. Ajit Singh Johar, Adv. Mr. Keshav Kumar, Adv. Mr. Shubham Singh, AOR Mr. Puneet Singh Bindra, Adv. Mr. Akshay Sharma, Adv. Ms. Simran Jeet, Adv. Mr. Rishabh Gupta, Adv. Mr. Sameer Sethi, Adv. Mr. Puneet Singh Bindra, AOR Mr. Ajay Kumar Singh, AOR Ms. Shipra Ghose, AOR Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. Mahesh Kumar, Adv. Mr. Aman Preet Singh Rahi, Adv. Mr. Nikhilesh Kumar, Adv. Ms. Tanya Srivastava, Adv. Ms. Devika Khanna, Adv. Mrs. V D Khanna, Adv. Mr. VMZ Chambers, AOR Mr. Sudhir Naagar, AOR Mr. B.P. Gupta, Adv. Mr. Rajesh Gupta, Adv. Mr. Roop Chaudhary, Adv. Mr. Digvijay Singh, Adv. Mr. Digvijay Chaudhary, Adv. Mr. Ashish Tanwar, Adv.
Mr. Agrim Arora, Adv. Ms. Apeksha Mehta, Adv. Ms. Neha Choudhary, Adv. Ms. Falguni Gupta, Adv. Ms. Umang Motiyani, Adv. Ms. Charanya Lakshmikumaran, AOR 68 Mr. Mukesh Kumar Maroria, AOR Mr. Siddhartha Iyer, AOR Mr. Utkarsh Srivastava, Adv. Mr. Rajat Khattry, Adv. Mr. Saaket Jain, Adv.
Mr. Kunal Verma, AOR Mr. Abhishek Atrey, AOR Dr. Abhishek Atrey, Adv. Ms. Ambika Atrey, Adv. Mr. Akash Giri, Adv. Ms. Vidyottma Jha, Adv.
Mr. Shirish K. Deshpande, AOR Ms. Akhila Wali, Adv.
Mr. Y K Kapur, Adv.
Mr. Amrendra Kumar Mehta, AOR Mrs. Lalita Kaushik, AOR Mr. Rajender Pd. Saxena, AOR Mr. Rajendra Prasad Saxena, Adv. Mr. N.P. Sahni, Adv. Mr. Vineet Sinha, Adv.
Mr. Manan Kumar Misra, Sr. Adv. Mr. B.S. Chaudhary, Adv. Ms. Ritu Rastogi, Adv. Mr. Avdesh Kumar Singh, Adv. Mr. Akshat Mahajan, Adv. Mr. Sanjay Kumar Visen, AOR Ms. Monika, Adv.
Ms. Suvarna Singh, Adv.
Mr. Annirudh Sharma, Adv. Mr. Sangam Khetarpal, Adv. Mr. Vijay Kasana, AOR Mr. Kshitij Chhabra, Adv.
Mr. K Ramakanth Reddy, Sr. Adv. Mr. Ashutosh Srivastava, Adv. Ms. Komal Agarwal, Adv. Ms. Kavya Vijay, Adv. Mr. Umesh Chandra Srivastava, Adv. Mr. Rajeev Singh, AOR Mr. Kaushik Poddar, AOR 69 Mr. Manish K. Bishnoi, AOR Mr. Hitesh Lodwal, Adv.
Mr. Atishi Dipankar, AOR Mr. M K Sharma, Adv.
Mr. Abhinav Sharma, Adv. Ms. Vishakha Sharma, Adv. Mr. Mohan Singh, Adv. Ms. Rajkumari Banju, AOR Mr. P.N. Mishra, Sr. Adv. Ms. E. R. Sumathy, AOR Mr. Manish Kumar, Adv. Mr. N S Vasisht, Adv. Ms. Jyoti Kataria, Adv. Mr. Amit Kumar, Adv. Mr. Piyush Kaushik, Adv. Mr. M P Bhargava, Adv. Ms. Aparajita Jha, Adv. Mr. Varun Kapur, AOR Mr. Mohit Kr. Sharma, Adv. Mr. Abinash Kumar Mishra, AOR Mr. U.K. Uniyal, Sr. Adv. Mr. D.K. Garg, Adv.
Mr. Dhananjay Garg, AOR Mr. Abhishek Garg, Adv. Mr. Ishaan Tiwari, Adv. Mr. R.P. Bansal, Adv.
Mr. Sibo Sankar Mishra, AOR Mr. Sanchit Garga, AOR Mr. Ujjwal Kishore Rajora, Adv. Mr. Nikunj Jain, Adv. Mr. Madhav Anand, Adv. Mr. Kunal Rana, Adv.
Mr. Ranjit Kumar Sharma, AOR Mr. Divyanshu Goyal, AOR Ms. Divya Sharma, Adv. Mr. Mayank Kapoor, Adv.
Mr. K. S. Rana, AOR Mr. Aditya Sharma, Adv. Mr. Anurag Nagar, Adv.
Mr. Vipin Kumar Jai, AOR 70 Mr. Mahesh Thakur, AOR Mr. Ranvijay Singh Chandel, Adv. Mr. Shivamm Sharrma, Adv. Mrs. Geetanjali Bedi, Adv. Ms. Anusha R, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR Mr. Vivek R. Mohanty, Adv. Ms. Priyadarshini Pattanaik, Adv. Mr. S. B. Mohanty, Adv. Mr. Ankit Anandraj Shah, AOR Mr. Kumar Adtiya, Adv. Mr. Avneesh Upadhyay, Adv. Mr. Karan Shankar Mani, Adv.
Mr. T. L. Garg, AOR Mr. Atul Jain, Adv.
Mr. Ankit Kumar, Adv. Mr. Rameshwar Prasad Goyal, AOR Mr. Ajay Marwah, AOR Mr. Ravindra Kumar, Sr. Adv. Mr. Abhay Kumar Tayal, AOR Mr. Nishant Prateek, Adv.
Mr. Syed Mehdi Imam, AOR Mr. D.K. Sharma, Adv. Mr. Ankur Sharma, Adv. Mr. S.U. Abbas, Adv.
Mr. Jayant Mehta, Sr. Adv. Mr. Bharat Arora, Adv. M/s. Vedya Partners Aor, AOR Mr. Rajiv Raheja, AOR Mr. Ravi Ranjan, Adv.
Mr. Anuj Bhandari, AOR Mrs. Anju Jain, Adv. Mr. Hitesh Sachaar, Adv. Mr. Anuj Bhandari, Adv.
Mr. Dharamraj Ohlan, Adv. Ms. Charu Nagpal, Adv. Mr. Krishan Kant Kaushik, Adv. Mr. Chirag Singhal, Adv. Mr. Mukesh Kumar, Adv. Mr. Vishwa Pal Singh, AOR 71 Mr. Siddharth Batra, AOR Mr. Chinmay Dubey, Adv. Ms. Shivani Chawla, Adv. Ms. Archna Yadav, Adv. Mr. Rhythm Katyal, Adv. Mr. Ashutosh Chugh, Adv. Mr. Pratyush Arora, Adv. Mr. Kunal Yograj Verma, Adv.
Mr. Sandeep Jindal, AOR Mr. Om Prakash Vyas, Adv. Mr. Sandeep Kumar Dwivedi, Adv. Mr. Krrish Gupta, Adv.
Mr. Amit Pawan, AOR Mr. Arjun Singh Bhati, AOR Mr. Gurdeep Singh, Adv.
Mr. Binay Kumar Das, AOR Ms. Priyanka Das, Adv. Ms. Neha Das, Adv.
Mr. Ravi Shankar Ravi, Adv. Ms. Priyadarshani Mishra, Adv.
Mr. Manish Paliwal, AOR Ms. Sumit Bansal, Adv. Ms. Megha Yadav, Adv. Mr. Sumit Bansal, Adv. Mr. Udaibir Singh Kochar, Adv.
Mr. Faraj A., Adv.
Mr. Ipsita Agastya, Adv. Mr. Divesh Tripathi, Adv. Mr. Praveen Swarup, AOR Mr. M. Dubey, Adv.
Mr. Nischal Kumar Neeraj, AOR Mr. Naveen Chawla, Adv. Mr. Mayank Bughani, Adv. Mr. T. Mahipal, AOR Ms. Surabhi Rana, Adv.
Mr. Shankar Divate, AOR Mr. L.B. Rai, Adv.
Mr. Arun Upadhyay, Adv. Mr. Kartik Rai, Adv.
Ms. Prerana Chaturvedi, AOR Mr. Sachin Kumar Sharma, Adv.72
Mr. Anil Kumar, Adv. Mr. Anuj Singh Rana, Adv. Mr. Nakul Awana, Adv.
Mr. Vinay K. Shailendra, Adv. Mr. Jagjit Singh Chhabra, AOR Mr. Saksham Maheshwari, Adv.
Mr. Rajat Mathur, Adv. Mr. Akbar Siddique, AOR Mr. Rajneesh Chuni, Adv. Mr. Parv K Garg, Adv. Mr. Animesh Mishra, Adv. Mr. Parwez Akhtar, Adv.
Mr. S.K. Sinha, AOR Mr. Neeraj Shekhar, AOR Dr. Sumit Kumar, Adv. Mr. P.R. Rajhans, Adv. Mr. Chandra Pratap, Adv. Mr. Karan Tomar, Adv. Mr. Abhishek Pandey, Adv.
Mr. Rajivkumar, AOR Mr. Sanjeev Gupta, Adv.
Mr. Kamal Katyan, Adv. Ms. Sapna Nirwan, Adv. Mr. R. C. Kohli, AOR Mr. Chandra Bhushan Prasad, AOR Mr. Yashraj Singh Deora, AOR Ms. Sonal K Chopra, Adv. Mr. Priyesh Mohan Srivastava, Adv. Mr. Abhishek Singh, Adv.
Mr. Rajesh Gupta, Adv. Mr. Harpreet Singh, Adv. Mr. Sumit R. Sharma, AOR Mr. Mool Chand Verma, Adv.
Mr. D. S. Mahra, AOR Ms. Iti Sharma, Adv. Mr. Arvind Kumar Gupta, AOR Mr. Abhieshumat Gupta, Adv. Mr. Anshay Dhatwalia, Adv.
Mr. Mohit Chaudhary, Adv. Ms. Puja Sharma, Adv.73
Mr. Kunal Sachdeva, Adv. Ms. Madhuri Jain, Adv. Mr. Balwinder Singh Suri, Adv. Mr. Prakhar Mithal, Adv. Ms. Srishti Bajpai, Adv. Mr. Aashish Arya, Adv. Mr. Anubhav Singhal, Adv. Ms. Sagrika Arya, Adv. M/s. Kings And Alliance Llp , AOR Mr. Amar Gupta, Adv. Mr. Divyam Agarwal, AOR Mr. Zain Maqbool, Adv.
Ms. Neelam Singh, AOR Mr. Sanchar Anand, Adv. Mr. Sanchar Anand, Adv. Mr. Aman Kumar Thakur, Adv. Mr. Karan Thakur, Adv. Mr. Karan Thakur, Adv. Mr. Arjun Rana, Adv. Mr. Vivek Mishra, Adv. Ms. Sumbul Ausaf, Adv. Mr. Devendra Singh, AOR Mr. Debesh Panda, AOR Mr. Kanishk Aggrawal, Adv.
Mr. Fauzia Shakil, AOR Mr. Devesh Pratap Singh, AOR Mr. Sanjay Tyagi, Adv. Mr. Rahul Kulhare, Adv. Mr. Kunal Raikwar, Adv. Mr. Yashish Chandra, Adv. Mr. Tanishq Tyagi, Adv. Mr. Kaustubh Anshuraj, Adv. Mr. Yash Joshi, Adv. Mr. Alok Kumar, Adv. Ms. Sweta Kadyan, Adv. Ms. Rachana Dalal, Adv.
Mr. Bharat Bhushan, AOR Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. Anand Varma, AOR Mr. Devansh Malhotra, Adv. Mr. Vishal Shina, Adv.
M/S. Parekh & Co., AOR 74 Mr. Sundeep Shrivastava, Adv. Mr. Paran Kumar, Adv. Mr. Braj Kishore Mishra, AOR Mr. Abhishek Yadav, Adv. Mr. Ruchit Mohan, Adv.
Mr. Pankaj Talwar, Adv. Mr. Dharamveer Singh, Adv. Mr. Vaibhav Agarwal, Adv. Dr. P.B. Reddy, Adv. Mr. Amit Kumar Sinha, Adv. Ms. Patnam Shyla, Adv. Mr. Sriram Kamal, Adv. Ms. C.S. Hema, Adv.
Mr. Aditya Prasad, Adv. Mr. Mohit Yadav, Adv. Mr. Sunil Ahaya, Adv. Mr. Vijay Kumar, Adv. Mrs. Aarti Pal, Adv. Mr. Chandan Kumar Mandal, Adv. Mr. Chand Qureshi, AOR Mr. Gopal Shankarnarayan, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Ankur Saigal, Adv. Ms. S, Lakshmi Iyer, Adv. Ms. Anwesha Padhi, Adv. Ms. Kamakshi Sehgal, Adv. Ms. Trisha Chandran, Adv. Ms. Abha Saigal, Adv. Mr. E. C. Agrawala, AOR Mr. Manoj C. Mishra, AOR Mr. Vishnu Shankar Jain, AOR Ms. Sushma Suri, AOR Mr. R. B. Singh, Adv. Mr. R.b.singh, Adv. Mr. Aditya Singh, Adv. Mr. Mohit Kumar Gupta, AOR Mr. Vikas Gupta , AOR Mr. M. C. Dhingra, AOR Mr. Sumit Bansal, Adv. Mr. Udai Bir Kochar, Adv. Mr. Vikrant Yadav, Adv. Mrs. Madhavi Yadav, Adv. Ms. Prashi Tyagi, Adv. Mr. Gaurav Dhingra, Adv.75
Mr. Neeraj Kumar Sharma, AOR Ms. Supriya Juneja, AOR Mr. Aditya Singla, Adv.
Ms. Malvika Kapila, AOR Mr. Ishaan Sharma, Adv. Ms. Tanwangi Shukla, Adv.
Ms. Vibha Datta Makhija, Sr. Adv. Mr. Atul Kumar, Adv. Mr. Abhimanyu Sharma, Adv. Ms. Deepali, Adv.
Ms. Palak Bagchi, Adv. Mr. Amit Gupta, Adv. Mr. Tarun Gupta, AOR Mr. Tejas Patel, AOR Ms. Meera Kaura Patel, Adv. Ms. Muskaan Gandhi, Adv. Ms. Ritika Saini, Adv. Mr. Aditya Kumar Tripathi, Adv. Mr. Pawan Aneja, Adv.
Mr. Sanjay Sharawat, AOR Mr. Ashok Kumar, Adv.
Ms. Harsh Lata, AOR Mr. B.s.nagar, Adv. Mr. Prakash Gautam, Adv. Mr. Rohtas Nagar, Adv. Mr. Shobhit Jain, Adv. Mr. Rahul Sharma, Adv.
Mr. Vinam Gupta, AOR Mr. Akshat Kumar, Adv.
Mr. K.M Nataraj, A.S.G. Mr. Anil Hooda, Adv. Ms. Preeti Rani, Adv. Mr. Sanjay Kumar Tyagi, Adv. Mr. Siddhant Kohli, Adv. Mr. Vinayak Sharma, Adv. Mr. Sabarish Subramanian, Adv. Mr. Shafik Ahmed, Adv. Mr. Ajay Sharma, Adv. Mr. Amrish Kumar, AOR Mr. Vinayak Sharma, Adv. Mr. Sidhant Kohli, Adv. Mr. S.K Tyagi, Adv.
Mr. T S Sabarish, Adv.76
Mr. Prithvi Pal, AOR Mr. Onkar Prasad, Adv. Mr. Mayank Gupta, Adv. Mr. D S Kauntae, Adv. Mr. S.K. Rout, Adv.
Mr. Dr. N. Pradeep Sharma, Adv. Mr. Ganesh Singh, Adv. Mr. Priyonkoo Anjan Gogoi, Adv. Mr. Amit Acharya, Adv.
Mr. Ashwani Kumar, AOR Ms. Astha Tyagi, AOR Mr. Ashish Singh, Adv. Ms. Nishtha Tyagi, Adv.
Ms. Shashi Kiran, AOR Dr. Satish Chandra, Adv. Ms. Sangeeta Bhalla, Adv.
Mr. Abhimanyu, Adv. Mr. Aaditya Chopra, Adv. Ms. Mridula Ray Bharadwaj, AOR Ms. Asha Jain Madan, AOR Mr. Mukesh Jain, Adv.
Mr. Sanjay Jha, Adv. Mr. Shibashish Misra, AOR Mr. Sanjay Jha, Adv. Mr. Abhisth Kumar, AOR Mr. Vikas Mehta, AOR Ms. Priyambada Misra, Adv. Ms. Rashi Rampal, Adv. Mr. Vinayak Sharma, Adv.
Mr. Shekhar Prit Jha, AOR Ms. Preeti Kumari, Adv.
Mr. Ritesh Kumar, AOR Ms. Firdouse Qutb Wani, AOR Mr. Chandra Prakash, AOR Mr. Vivek Singh, Adv. Mr. C.P Rajwar, Adv. Ms. Somi Sharma, Adv.
Mr. Ashwani Bhardwaj, AOR 77 Mr. Ajay Vikram Singh, AOR Mrs. Priyanka Singh, Adv. Mr. Pankaj Kumar, Adv. Mr. Omkar, Adv.
Mr. Shubham Singh, Adv.
Mr. Sanjeev Sagar, Adv. Mr. Shekhar Raj Sharma, Adv. Ms. Akshaya Jebakumar, Adv. Mr. Jinendra Jain, AOR Mr. Sumit Gupta, Adv. Mr. Prateek Madnani, Adv. Mr. Akshay Tiwari, Adv. Mrs. Shubhi Dhiman, Adv. Mr. Anupam Pandey, Adv. Mr. Nimish Goyal, Adv. Ms. Shubhi Dhiman, Adv. Mr. Rahul Shyam Bhandari, AOR Ms. Arti Singh, AOR Mr. Jayant Bhushan, Sr. Adv. Ms. Geeta Luthra, Sr. Adv. Mr. Mukul Kumar, AOR Mr. Krishan Kumar, AOR Mrs. Neetu Sharma, Adv. Mr. Nitin Pal, Adv.
Mr. K M Nataraj, A.S.G. Mr. Vikramjeet Banerjee, A.S.G. Mrs. Aishwarya Bhati, A.S.G. Ms. Aishwarya Bhati, A.S.G. Mr. Vatsal Joshi, Adv. Mr. Rajeev Ranjan, Adv. Mr. Sachin Sharma, Adv. Ms. Shivika Mehra, Adv. Mr. Kanu Agarwal, Adv. Mr. Sharath Nambiar, Adv. Mr. Nachiketa Joshi, Adv. Mr. Navanjay Mahapatra, Adv. Mr. Bhuvan Kapoor, Adv. Mr. Raghav Sharma, Adv. Mr. Saransh Kumar, Adv. Mr. A K Kaul, Adv.
Mr. Sanjay Kumar Visen, Adv. Mr. B K Satija, Adv.
Mr. Shailesh Madiyal, Adv. Ms. Shubhendu Anand, Adv. Ms. Sakshi Kakkar, Adv.78
Mr. Annirudh Sharma II, Adv. Mr. Ishaan Sharma, Adv. Mr. Akshay Amritanshu, Adv. Ms. Rukhmini Bobde, Adv. Mr. Digvijay Dam, Adv. Mr. Pratyush Shrivastava, Adv. Mr. Rajesh Kumar Singh, Adv. Mr. Rajan Kumar Chourasia, Adv. Ms. Aakanksha Kaul, Adv. Mr. Santosh Kumar, Adv. Ms. Shruti Agarwal, Adv. Mr. Prashant Singh II, Adv. Mr. Shiv Mangal Sharma, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Adit Khorana, Adv. Mr. Ayush Anand, Adv. Mr. Veer Vikrant Singh, Adv. Ms. Indira Bhakar, Adv. Mr. Ashok Panigrahi, Adv. Mr. Tacho Eru, Adv.
Ms. Baby Devi Bonia, Adv. Mr. Arvind Kumar Sharma, AOR Mr. Abhishek Singh, Adv. Mr. Priyanka Das, Adv. Mr. Vinayak Sharma, Adv. Mr. Prashant Rawat, Adv. Mr. Shashank Bajpai, Adv. Mr. Raman Yadav, Adv. Mr. Chitransh Sharma, Adv. A.K. Kaur, Adv.
Mr. Aman Varma, AOR Ms. Niharika Ahluwalia, AOR Mr. Arpit Sharma, Adv. Mr. Himaghn Jain, Adv.
Mr. Parijat Kishore, AOR Mr. Mishra Saurabh, AOR Mr. Nishit Agrawal, AOR Ms. Prachi Bajpai, AOR Miss Meera Kaura, AOR Mr. Abhinav Chandan, Adv.
Mr. Vikrant Narayan Vasudeva, AOR Mr. Sarthak Chiller, Adv. Mr. Rohit Lochav, Adv.
Mr. Atul Kumar, AOR Ms. Sweety Singh, Adv.79
Ms. Archana Kumari, Adv. Mr. Rahul Pandey, Adv. Mr. Avs Kadyan, Adv.
Mr. Yash Yadav, Adv. Mr. Hira Singh Rawat, Adv. Mr. Shiv Kumar Vats, Adv. Mr. Mohan Lal Sharma, AOR Mrs. Sikha Sharma, Adv.
Mr. Chirag M. Shroff, AOR Mr. M C Dhingra, Adv. Mr. Gaurav Dhingra, AOR Ms. Shobha Gupta, Adv. Mr. Raj Kumar, Adv.
Mr. Deepak Pokhriyal, Adv.
Ms. Sunieta Ojha, AOR Ms. Shalini Chandra, AOR Mr. Abhishek Kumar Pandey, Adv.
Mr. Abhimanyu Bhandari, Adv. Mr. Harshit Khanduja, Adv. Ms. Dhanakshi Gandhi, Adv. Ms. Rooh-e-hina Dua, AOR Ms. Pallavi Pratap, AOR Mr. M. A. Chinnasamy, AOR Mr. Ravi Bharuka, AOR M/s. Saharya & Co., AOR Ms. Aishwarya Bhati, A.S.G. Ms. Ruchi Kohli, Adv. Mr. Raghav Sharma, Adv. Ms. Swarupama Chaturvedi, Adv. Ms. Sonali Jain, Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. Gurmeet Singh Makker, AOR Ms. Kaveeta Wadia, AOR Mr. Ansar Ahmad Chaudhary, AOR Mr. Rana Mukherjee, Sr. Adv. Mr. Yasharth Kant, AOR Mr. Satwik Mishra, Adv. Ms. Masoom R. Singh, Adv.
Mr. S. Nagarajan, AOR Mr. Pardeep Gupta, Adv.80
Mr. Parinav Gupta, Adv. Mrs. Mansi Gupta, Adv. Mr. Rakshit Rathi, Adv. Mrs. Mamta Sharma, Adv. Dr. (mrs. ) Vipin Gupta, AOR Mr. Mohit Chaudhary, AOR Mr. Rajiv Dewan, Adv. Mr. N. S. Chechi, Adv. Mr. Rekha Chauhan, Adv. Ms. Puja Dewan, AOR Mr. Sanjay Poddar, Sr. Adv. Mr. Ishaan Sharma, Adv. Mr. Govind Kumar, Adv. Mr. Nitin Mishra, AOR Ms. Manika Tripathy, AOR Mr. Ishaan Sharma, Adv. Mr. Ashutosh Kaushik, Adv.
Ms. Jyoti Mendiratta, AOR Ms. Sujeeta Srivastava, AOR Mr. Gautam Narayan, Adv. Mr. Ashok Kumar Jain, Adv. Mr. Pankaj Jain, Adv. Mrs. Meenakshi Jain, Adv. Mr. Bijoy Kumar Jain, AOR Mr. Alok Tripathi, AOR Mr. Sumit Gupta, Adv. Mr. Prateek Madnani, Adv. Mr. Akshay Tiwari, Adv. Mrs. Shubhi Dhiman, Adv. Mr. Anupam Pandey, Adv. Mr. Nimish Goyal, Adv. Ms. Shubhi Dhiman, Adv. Mr. Rahul Shyam Bhandari, AOR Ms. Beena, Adv.
Mr. Suhaas Ratna Joshi, AOR Mr. Arvind Mishra, Adv. Mrs. Archana Kumari, Adv. Mr. K S Yadav, Adv.
Mr. Ankit Verma, Adv. Mr. S S Bandyopadhyay, Adv. Mrs. Barnali Basak, Adv.81
Mr. V K Shukla, Adv.
Ms. Riya Soni, Adv.
Mr. Satish Kumar, AOR Mrs. Deepika V. Marwaha, Sr. Adv. Mr. Saksham Maheshwari, Adv. Mr. Jagjit Singh Chabra, Adv.
Mr. R. B. Singh, Adv. Mr. R.B.singh, Adv. Mr. Aditya Singh, Adv. Mr. Mohit Kumar Gupta, AOR Mr. Randhir Singh, Adv. Ms. Manjeet Chawla, AOR Mrs. Usha Pant Kukreti, Adv.
Ms. Neha Malik, AOR Mr. L.M. Asthana, Adv. Mr. Chhetarpal Singh, Adv.
Mr. Abhisth Kumar, AOR Mr. Deepak Dhingra, Adv. Mr. Aastik Dhingra, Adv. Ms. Sneh Somani, Adv.
Mohd. Amanullah, Adv. Mr. Misbah Bin Tariq, Adv. Mr. Shalin Alvi, Adv. Mr. Azhar Ali, Adv.
Mr. Abhishek Handa, Adv.
Mr. Shyam Shrarma, Adv. Mr. Sanjeev Baliyan, Adv. Mr. Dilraj Singh Bhinder, Adv. Mr. Binish Kumar, Adv. Mr. Sujoy Chatterjee, AOR UPON hearing the counsel the Court made the following O R D E R
1. Arguments heard, which remained inconclusive.
2. For further arguments, list on 01.11.2023 at 10.30. a.m. as part-heard.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) 82