Section 11 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
11. Procedure.
(1)All offences under this, Act shall be cognizable and bailable.(2)All offences punishable under this Act shall be tried summarily by a Judicial Magistrate of the first class or a Metropolitan Magistrate and the provisions of section 262 to 265 both inclusive of the Code of Criminal Procedure, 1973 shall mutatis mutandis apply to such trial.
