Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 50] [Entire Act] State of Chattisgarh - Subsection Section 50(1) in Chhattisgarh Police Act, 2007 (1)The State Government may make rules for carrying out the purposes of this Act :Provided that existing State Police regulations shall continue to be in force till altered or repealed.
